Tribunals and Commissions02 Aug 1995Appeal dismissed without costs
SUB DIVISIONAL OFFICER, H.S.E.B. Vs ASHOK YADAV
National Consumer Disputes Redressal Commission · 1995 3 CPJ 157
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1995
441 judgments · page 8 of 23
Tribunals and Commissions02 Aug 1995Revision Petition allowed without costs
C.B.MALHOTRA Vs TELECOM GENERAL MANAGER, AMBALA CANTT.
National Consumer Disputes Redressal Commission · 1995 2 CPC 251 : 1995 3 CPJ 164 : 1995 3 CPR 314
Tribunals and Commissions02 Aug 1995Appeal dismissed
VIJAY KUMAR TALWAR Vs NIRMAL TALWAR
National Consumer Disputes Redressal Commission · 1995 2 CPC 245 : 1995 3 CPJ 177 : 1995 3 CPR 313
Tribunals and Commissions01 Aug 1995Appeal allowed
M.A. RAHEEM Vs P. SUDHAKAR REDDY
National Consumer Disputes Redressal Commission · 1995 3 CPJ 578 : 1995 3 CPR 111 : 1996 1 CPC 248
Tribunals and Commissions01 Aug 1995Complaint allowed with csts
BANGALORE WATER SUPPLY And SEWERAGE BOARD EMPLOYEES ASSOCIATION Vs Manager, Syndicate Bank
National Consumer Disputes Redressal Commission · 1995 2 CPC 564 : 1995 3 CPJ 412 : 1995 3 CPR 108
Tribunals and Commissions01 Aug 1995Appeal dismissed without costs
NARESH CHANDER Vs S.D.O., H.S.E.B.
National Consumer Disputes Redressal Commission · 1995 2 CPC 246 : 1995 3 CPJ 162 : 1995 3 CPR 308
Tribunals and Commissions01 Aug 1995Appeals dismissed without costs
Amar Singh Vs GURGAON IMPROVEMENT TRUST
National Consumer Disputes Redressal Commission · 1995 2 CLT 620 : 1995 2 CPC 244 : 1995 3 CPJ 178 : 1995 3 CPR 303
Tribunals and Commissions31 Jul 1995Complaint allowed with costs
D.THANIGAIVELAN Vs HUMMINGBIRD AUTOMATION TECHNOLOGIES PVT. LTD.
National Consumer Disputes Redressal Commission · 1995 3 CPJ 504 : 1995 3 CPR 77
Tribunals and Commissions31 Jul 1995Appeal dismissed without costs
HUDA Vs S.S. VERMA
National Consumer Disputes Redressal Commission · 1995 2 CLT 614 : 1995 2 CPC 243 : 1995 3 CPJ 152
Tribunals and Commissions27 Jul 1995Appeal allowed
TELECOM DISTRICT MANAGER Vs Prem Prakash Goyal
National Consumer Disputes Redressal Commission · 1997 2 CPJ 118
Tribunals and Commissions26 Jul 1995Appeal allowed
UNDER SECRETARY, LAND And BUILDING DEPTT. Vs HANUMANT DASS
National Consumer Disputes Redressal Commission · 1995 3 CPJ 519 : 1996 1 CPR 647
Tribunals and Commissions26 Jul 1995Appeal allowed
SENIOR DIVISIONAL MANAGER Vs ALI HASAN AFROZE
National Consumer Disputes Redressal Commission · 1995 3 CPJ 596 : 1996 1 CPC 257
Tribunals and Commissions25 Jul 1995Appeal dismissed
GOPAL AGGARWAL Vs HOTEL LE MERIDIAN
National Consumer Disputes Redressal Commission · 1995 3 CPJ 370
Tribunals and Commissions25 Jul 1995Appeal allowed
MAJOR GEN. D.M.GUPTA Vs Unit Trust of India
National Consumer Disputes Redressal Commission · 1995 3 CPJ 375
Tribunals and Commissions24 Jul 1995Application dismissed
ANIL SOOD Vs SHARDA BOIRON LAB. LTD.
National Consumer Disputes Redressal Commission · 1995 3 CPJ 362
Tribunals and Commissions20 Jul 1995Appeal accepted
Central Academy Educational Society Vs GORAV KUMAR And ORS.
National Consumer Disputes Redressal Commission · 1996 1 CPC 498 : 1996 1 CPR 422 : 1996 3 CPJ 230
Tribunals and Commissions19 Jul 1995Dismissed
SIGNET CORPORATION Vs COMMISSIONER, M.C.D.
National Consumer Disputes Redressal Commission · 1995 3 CPJ 79 : 1995 3 CPR 3 : 1996 1 CLT 447
Tribunals and Commissions19 Jul 1995
TELECOM DISTRICT MANAGER, PANAJI Vs MRS.LIBERATA FERNANDES
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 87 : 1995 3 CPJ 35 : 1995 3 CPR 330 : 1996 1 CLT 424 : 1996 1 CPC 105
Tribunals and Commissions18 Jul 1995Appeals allowed
DELHI DEVELOPMENT AUTHORITY Vs Tika Ram
National Consumer Disputes Redressal Commission · 1995 3 CPJ 441
Tribunals and Commissions17 Jul 1995Appeal dismissed
MUNICIPAL CORPORATION OF DELHI Vs GIAN WATI
National Consumer Disputes Redressal Commission · 1995 3 CPJ 485