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National Consumer Disputes Redressal Commission judgments, 1995

441 judgments · page 10 of 23

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Tribunals and Commissions24 May 1995Appeal disposed of

MAHANAGAR TELEPHONE NIGAM LTD. Vs Z.S.KHER

National Consumer Disputes Redressal Commission · 1995 3 CPJ 310 : 1996 1 CPR 645 : 1996 2 CLT 365

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Tribunals and Commissions24 May 1995Complaint dismissed in limine

S.S.CHAUHAN Vs Union of India

National Consumer Disputes Redressal Commission · 1995 3 CPJ 316 : 1996 1 CLT 629 : 1996 1 CPR 121

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Tribunals and Commissions23 May 1995Appeal dismissed without costs

SHADI LAL YADAV Vs ESTATE MANAGER, HOUSING BOARD, GURGAON

National Consumer Disputes Redressal Commission · 1995 3 CPJ 252 : 1996 1 CPC 410 : 1996 1 CPR 127 : 1996 2 CLT 679

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Tribunals and Commissions22 May 1995Complaints dismissed

LALIT KUMAR MALANI Vs DEEPAK M.BULCHANDANI

National Consumer Disputes Redressal Commission · 1995 2 CPR 370 : 1995 3 CPJ 561

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Tribunals and Commissions22 May 1995Appeal allowed without costs

S.D.O. TELEGRAPH/TELEPHONE EXCHANGE, KAITHAL Vs AMITA SINGHANIA

National Consumer Disputes Redressal Commission · 1995 2 CLT 313 : 1995 3 CPJ 269

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Tribunals and Commissions19 May 1995Dismissed

B.G. KRISHNA IYENGAR Vs MANAGER, VIJAYA BANK

National Consumer Disputes Redressal Commission · 1994 3 CPR 547 : 1995 1 CPC 124 : 1995 2 CPJ 171

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Tribunals and Commissions19 May 1995

NCL INDUSTRIES LTD. Vs KIRLOSKAR OIL ENGINE LTD.

National Consumer Disputes Redressal Commission · 1995 0 NCDRC 91 : 1995 2 CLT 673 : 1995 2 CPC 281 : 1995 3 CPR 34

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Tribunals and Commissions19 May 1995

GENERAL MANAGER, TELEPHONES, FARIDABAD Vs D.K.SINGH

National Consumer Disputes Redressal Commission · 1995 0 NCDRC 92 : 1995 2 CLT 586 : 1995 2 CPC 212 : 1995 2 CPJ 211 : 1995 2 CPR 510 : 1995 3 CTJ 581

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Tribunals and Commissions19 May 1995

SAMACHAR VIHAR SEHKARI AVAS SAMITI LTD. Vs GHAZIABAD DEVELOPMENT AUTHORITY

National Consumer Disputes Redressal Commission · 1995 0 NCDRC 90 : 1995 2 CPC 232 : 1995 2 CPJ 168 : 1995 2 CPR 405

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Tribunals and Commissions18 May 1995Dismissed

K.P. LEELA Vs ANEJA FINANCIAL CONSULTANCY SERVICES

National Consumer Disputes Redressal Commission · 1995 2 CLT 589 : 1995 2 CPC 214 : 1995 2 CPJ 170 : 1995 2 CPR 406

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Tribunals and Commissions18 May 1995Appeal allowed

Citi Bank N.A. Vs UNIVERSAL TRADING CORPORATION

National Consumer Disputes Redressal Commission · 1995 2 CLT 487 : 1995 2 CPC 55 : 1995 2 CPJ 198 : 1995 2 CPR 231

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Tribunals and Commissions18 May 1995Application dismissed

LAL CHAND POKHARNA Vs United India Insurance Co. Ltd

National Consumer Disputes Redressal Commission · 1995 2 CLT 641 : 1995 2 CPC 227 : 1995 2 CPJ 87 : 1995 2 CPR 410

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Tribunals and Commissions18 May 1995

COLLECTOR OF STAMPS Vs GOEL S.PAL

National Consumer Disputes Redressal Commission · 1995 0 NCDRC 123 : 1995 2 CLT 499 : 1995 2 CPC 71 : 1995 2 CPJ 216 : 1995 2 CPR 255

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Tribunals and Commissions18 May 1995

P.GOPALA SUBRAMANIAM Vs VICE CHAIRMAN, A.P.H.B., HYDERABAD

National Consumer Disputes Redressal Commission · 1995 0 NCDRC 95 : 1995 2 CPC 223 : 1995 2 CPJ 162 : 1995 2 CPR 409

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Tribunals and Commissions18 May 1995

PRADEEP KUMAR JAIN Vs CITI BANK

National Consumer Disputes Redressal Commission · 1995 0 NCDRC 124 : 1995 2 CLT 496 : 1995 2 CPC 218 : 1995 2 CPJ 219 : 1995 2 CPR 402

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Tribunals and Commissions18 May 1995

UNIT TRUST OF INDIA Vs SUDHIR GANPATRAO CHAUHAN

National Consumer Disputes Redressal Commission · 1995 0 NCDRC 93 : 1995 2 CLT 651 : 1995 2 CPC 237 : 1995 2 CPJ 195 : 1995 2 CPR 466

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Tribunals and Commissions18 May 1995

DELTA ASSOCIATES Vs LALSAB A.NAIKODI

National Consumer Disputes Redressal Commission · 1995 0 NCDRC 94 : 1995 2 CLT 656 : 1995 2 CPC 257 : 1995 2 CPR 459 : 1995 3 CPJ 63

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Tribunals and Commissions18 May 1995

GENERAL MANAGER, MAHANAGAR TELEPHONE NIGAM LTD. Vs MAULI CHAND SHARMA

National Consumer Disputes Redressal Commission · 1995 0 NCDRC 96 : 1995 2 CLT 630 : 1995 2 CPJ 183 : 1995 2 CPR 229 : 1997 1 CPC 93

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Tribunals and Commissions17 May 1995Appeal allowed

Maharashtra State Electricity Board , DODANI STEEL. INDUSTRIES Vs Maharashtra State Electricity Board , DODANI STEEL INDUSTRIES

National Consumer Disputes Redressal Commission · 1995 2 CLT 677 : 1995 2 CPC 283 : 1995 2 CPJ 194 : 1995 2 CPR 552

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Tribunals and Commissions17 May 1995Dismissed

SAIDPUR SAHAKARI KRAYA VIKRAYA SAMITI LTD. And COLD STORAGE Vs DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD

National Consumer Disputes Redressal Commission · 1995 2 CLT 645 : 1995 2 CPC 229 : 1995 2 CPR 477 : 1995 3 CPJ 21

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