Tribunals and Commissions17 May 1995
PREMIER AUTOMOBILES LTD. Vs K.S.PILLAI
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 133 : 1995 2 CLT 491 : 1995 2 CPR 204
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1995
441 judgments · page 11 of 23
Tribunals and Commissions17 May 1995
PREMIER AUTOMOBILES LTD. Vs JAYESH FABRICS
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 129 : 1995 2 CLT 598 : 1995 2 CPC 222 : 1995 2 CPR 469 : 1995 3 CPJ 24
Tribunals and Commissions17 May 1995
BRANCH MANAGER, STATE BANK OF INDIA Vs SUNDERLAL KELA
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 130 : 1995 2 CLT 164 : 1995 2 CPR 221 : 1995 3 CPJ 5
Tribunals and Commissions17 May 1995Petition allowed
YOGESH (LT.COL.)(RETD.) Vs HYDERABAD URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 127 : 1995 2 CLT 590 : 1995 2 CPC 216 : 1995 2 CPJ 202 : 1995 2 CPR 470 : 1996 4 CTJ 32
Tribunals and Commissions17 May 1995
DISTRICT MANAGER, INDORE TELEPHONES Vs KAILASHCHANDRA AGRAWAL
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 128 : 1995 2 CPR 474 : 1995 3 CPJ 12 : 1995 3 CPR 333 : 1996 1 CLT 431 : 1996 1 CPC 62
Tribunals and Commissions17 May 1995
RAM SINGH Vs ASSTT.ENGINEER, HARYANA AGRO INDUSTRIES
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 134 : 1995 2 CPC 455 : 1995 2 CPR 550 : 1996 1 CPJ 295
Tribunals and Commissions17 May 1995
ADHIYAMAAN COLLEGE Vs MAT APATHY
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 125 : 1995 2 CLT 675 : 1995 2 CPC 284 : 1995 2 CPR 544
Tribunals and Commissions17 May 1995
MATHER AND PLATT (I) LTD. Vs KALEESWARI INDUSTRIES
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 131 : 1995 2 CPR 218 : 1995 3 CPJ 9 : 1997 1 CPC 102
Tribunals and Commissions17 May 1995
EAST INDIA COTTON MANUFACTURING CO. LTD. Vs RAM SAGAR
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 132 : 1995 2 CPJ 181 : 1995 2 CPR 435
Tribunals and Commissions16 May 1995Complaint dismissed
Chandrasekhar Vs CHAIRMAN, INDIAN AIRLINES
National Consumer Disputes Redressal Commission · 1995 2 CPR 364 : 1995 3 CPJ 95
Tribunals and Commissions16 May 1995Complaint dismissed
B.R.PANDURANGA VITTAL Vs SHAREEF INTERNATIONAL
National Consumer Disputes Redressal Commission · 1995 2 CPR 357 : 1995 3 CPJ 206
Tribunals and Commissions16 May 1995
VENKATESWARA BOREWELLS Vs Oriental Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 1995 3 CPJ 280 : 1996 1 CPR 162 : 1996 2 CLT 170
Tribunals and Commissions16 May 1995
D Ramadevi Vs SYNDICATE BANK
National Consumer Disputes Redressal Commission · 1995 2 CLT 567 : 1995 2 CPC 180 : 1995 2 CPR 359 : 1995 3 CPJ 83
Tribunals and Commissions15 May 1995Appeal allowed
WHEELS WORLD Vs AMARJIT SINGH GREWAL
National Consumer Disputes Redressal Commission · 1995 2 CLT 341 : 1995 3 CPJ 516 : 1995 3 CPR 165
Tribunals and Commissions15 May 1995
ASIAN TRADING COMPANY Vs EXECUTIVE ENGINEER, P.H.E.D.DRILLING AND HAND PUMP DIVISION
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 136 : 1995 2 CLT 582 : 1995 2 CPJ 250 : 1995 2 CPR 512
Tribunals and Commissions15 May 1995
VICE CHAIRMAN, DELHI DEVELOPMENT AUTHORITY Vs O.P.GAUBA
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 135 : 1995 2 CLT 654 : 1995 2 CPC 239 : 1995 2 CPR 464 : 1995 3 CPJ 18 : 1995 3 CTJ 711
Tribunals and Commissions15 May 1995
SHANKAR PRASAD Vs PEERLESS GENERAL FINANCE INVESTMENT CO. LTD.
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 137 : 1995 2 CPC 67 : 1995 2 CPJ 251 : 1995 2 CPR 253
Tribunals and Commissions15 May 1995
SAMBHAVANA BUILDERS (P) LTD. Vs SUDHA PILLAI
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 139 : 1995 2 CLT 595 : 1995 2 CPJ 254 : 1995 2 CPR 260 : 1997 1 CPC 111
Tribunals and Commissions15 May 1995
District Manager Patna Telephones Vs Harishankar Sharan Singh
National Consumer Disputes Redressal Commission · 1995 2 CPR 172 : 1998 1 CLT 463 : 1998 2 CPJ 6
Tribunals and Commissions10 May 1995Partly Allowed
RASI ENGINEERING WORKS Vs COMMISSIONER, COIMBATORE CORPORATION
National Consumer Disputes Redressal Commission · 1995 2 CLT 148 : 1995 2 CPR 224 : 1995 3 CPJ 15 : 1997 1 CPC 108