Tribunals and Commissions13 Jan 2006Appeal dismissed
K. SRINIVASA MURTHY Vs VENKATARAMANI, AUDITOR
National Consumer Disputes Redressal Commission · 2006 2 CPJ 177
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2006
788 judgments · page 39 of 40
Tribunals and Commissions13 Jan 2006Appeal allowed
A.LATHA Vs Sekar
National Consumer Disputes Redressal Commission · 2006 2 CPR 110 : 2006 4 CPJ 239
Tribunals and Commissions13 Jan 2006Appeal dismissed
PRITHU NATH And COMPANY Vs TUBE ROSE ESTATE (P) LTD.
National Consumer Disputes Redressal Commission · 2003 3 UC 1707 : 2006 2 CLT 454 : 2006 2 CPC 292 : 2006 2 CPJ 332 : 2006 2 CPR 101
Tribunals and Commissions13 Jan 2006
BRIGHT VISION PVT. LTD. Vs NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 19 : 2006 1 CPJ 121 : 2006 1 CPR 253 : 2006 2 CPC 310
Tribunals and Commissions13 Jan 2006
Marlene Misracomplaina Vs G Sridhar Reddy
National Consumer Disputes Redressal Commission · 2006 2 CPJ 164
Tribunals and Commissions13 Jan 2006
S B B J Naroli Dang Vs Ramkesh
National Consumer Disputes Redressal Commission · 2006 3 CPJ 364
Tribunals and Commissions12 Jan 2006Allowed
VILAS BENSHAH Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2007 2 CPR 314 : 2007 3 CPJ 56
Tribunals and Commissions12 Jan 2006Revision Petition allowed
KALU RAM Vs KANA RAM, Compounder
National Consumer Disputes Redressal Commission · 2006 2 CLT 364 : 2006 2 CPJ 234
Tribunals and Commissions12 Jan 2006Allowed
K S K MOHAMMED Vs MOHANAN NAIR
National Consumer Disputes Redressal Commission · 2007 3 CPJ 59
Tribunals and Commissions12 Jan 2006
Jerry K Thomascomplainant Vs THOMAS CHANDY
National Consumer Disputes Redressal Commission · 2006 2 CPJ 88
Tribunals and Commissions12 Jan 2006
Overseas Education And Immigration Services Vs AMANDEEP SINGH
National Consumer Disputes Redressal Commission · 2006 1 CPJ 585
Tribunals and Commissions12 Jan 2006
Madhuri Aherwar Vs GHAZIABAD DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2006 2 CPJ 454 : 2006 3 CPR 220 : 2007 2 UC 912
Tribunals and Commissions10 Jan 2006Appeal dismissed
BANARSI DASS MAHESH KUMAR Vs NEW INDIA ASSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2005 3 CPR 59 : 2006 1 CLT 545 : 2006 1 CPC 402 : 2006 1 CPJ 110
Tribunals and Commissions10 Jan 2006Appeal dismissed
DHANMANI DEVI Vs Sudha Kumari
National Consumer Disputes Redressal Commission · 2006 3 CPR 94 : 2006 4 CPJ 36
Tribunals and Commissions10 Jan 2006Appeal disposed
RAVINDRA NATH FRUIT CANNING INDUSTRIES (P) LTD. Vs DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 17 : 2006 1 CLT 529 : 2006 1 CPC 403 : 2006 1 CPJ 98 : 2006 1 CPR 270
Tribunals and Commissions09 Jan 2006
HOTEL NYAY MANDIR Vs Ishwarlal Jinabhai Desai
National Consumer Disputes Redressal Commission · 2006 1 CPJ 521 : 2006 2 CPR 34
Tribunals and Commissions09 Jan 2006
CONSUMER EDUCATION AND RESEARCH SOCIETY Vs Prakash R Modi
National Consumer Disputes Redressal Commission · 2006 1 CPJ 537 : 2006 2 CPR 244
Tribunals and Commissions09 Jan 2006
Government Of U T Electricity Department Vs RAM LUBHAI
National Consumer Disputes Redressal Commission · 2006 2 CPJ 104
Tribunals and Commissions07 Jan 2006Revision Petition dismissed
M.J. SIMON-Revision Vs P.R. NAIR
National Consumer Disputes Redressal Commission · 2007 4 CPJ 271
Tribunals and Commissions06 Jan 2006
Vikas Motors Ltd Vs Simi Madhok
National Consumer Disputes Redressal Commission · 2006 3 CPJ 393