Tribunals and Commissions27 Jan 2006
Sub -Divisional Officer Vs JAGIR SINGH
National Consumer Disputes Redressal Commission · 2006 1 CPJ 566 : 2006 2 CPR 280
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2006
788 judgments · page 37 of 40
Tribunals and Commissions27 Jan 2006
Madhavan Malankad Vs University Medical Centre
National Consumer Disputes Redressal Commission · 2006 2 CLT 507 : 2006 2 CPJ 198
Tribunals and Commissions27 Jan 2006Appeal dismissed
Jayant Kumar Sahu Vs Dr. Prasanna Kumar Patel
National Consumer Disputes Redressal Commission · 2006 1 CPR 398 : 2006 2 UC 1340
Tribunals and Commissions25 Jan 2006Dismissed
PIE SOLUTIONS AND SYSTEMS LTD Vs DAYA SHANKER MISHRA
National Consumer Disputes Redressal Commission · 2007 1 CPJ 115
Tribunals and Commissions25 Jan 2006
SUBHASH AGRAWAL Vs ORIENTAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2006 2 CPJ 117
Tribunals and Commissions25 Jan 2006
NEW INDIA ASSURANCE COMPANY LTD Vs Subash Kumar Mittalresponden
National Consumer Disputes Redressal Commission · 2006 2 CPJ 374 : 2006 2 CPR 94
Tribunals and Commissions24 Jan 2006Appeal allowed
DANISH GRIH NIRMAN SAHAKARI SAMITI Vs ANURAG SETH
National Consumer Disputes Redressal Commission · 2006 2 CPR 303 : 2006 4 CPJ 393
Tribunals and Commissions24 Jan 2006Dismissed
United India Insurance Company Ltd Vs Krishna Bai
National Consumer Disputes Redressal Commission · 2007 2 CPJ 146
Tribunals and Commissions24 Jan 2006Allowed
BRIHASPATI SHARMA Vs CYBER SPACE LIMITED
National Consumer Disputes Redressal Commission · 2007 1 CPJ 278 : 2007 1 CPR 136
Tribunals and Commissions24 Jan 2006Revision Petition dismissed
K.NAGARAJAIH Vs INDIAN AIRLINES
National Consumer Disputes Redressal Commission · 2006 1 CPC 689 : 2006 1 CPR 260 : 2006 2 CPJ 72
Tribunals and Commissions24 Jan 2006Appeal dismissed
TRUSTEES J.K. SYNTHETICS Vs S.C. SHARMA
National Consumer Disputes Redressal Commission · 2007 1 CPJ 276
Tribunals and Commissions24 Jan 2006Revision Petition dismissed
NURSERYMEN CO-OPERATIVE SOCIETY LTD. Vs KASI VISWANATH
National Consumer Disputes Redressal Commission · 2007 1 CPJ 244
Tribunals and Commissions24 Jan 2006
UNITED INDIA INSURANCE CO. LTD. Vs ARVINDER SINGH
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 73 : 2006 2 CLT 362 : 2006 2 CPJ 230
Tribunals and Commissions24 Jan 2006
Superintendent Of Post Officesnt Vs Mohinuddinopposite Party
National Consumer Disputes Redressal Commission · 2006 3 CPJ 11
Tribunals and Commissions23 Jan 2006Dismissed
M N DASTUR Vs PURSHOTTAM DAS JALAN
National Consumer Disputes Redressal Commission · 2007 2 CPJ 37
Tribunals and Commissions23 Jan 2006Revision petition dismissed
AIRCRAFT EMPLOYEES CO-OPERATIVE SOCIETY Vs y.r.v ENUGOPAL
National Consumer Disputes Redressal Commission · 2006 1 CPC 609 : 2006 1 CPR 522 : 2006 2 CLT 493
Tribunals and Commissions23 Jan 2006Revision petition disposed of
VINOD SANGHI Vs UNION OF INDIA RAILWAY
National Consumer Disputes Redressal Commission · 2006 2 CLT 495
Tribunals and Commissions23 Jan 2006Allowed
Life Insurance Corporation of India Vs KRISHAN CHANDER SHARMA
National Consumer Disputes Redressal Commission · 2007 2 CPJ 51
Tribunals and Commissions23 Jan 2006
Shyamlal Agrawaln Vs UNITED INDIA INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2006 2 CPJ 107
Tribunals and Commissions23 Jan 2006
NEW INDIA ASSURANCE CO LTD Vs Shree Ambe Mata Industries
National Consumer Disputes Redressal Commission · 2006 1 CPC 595 : 2006 2 CLT 255 : 2006 2 CPJ 19