Tribunals and Commissions08 Feb 2006First appeal allowed.
BABY GEETHA Vs COSMOPOLITAN HOSPITALS (P) LTD.
National Consumer Disputes Redressal Commission · 2006 2 CPC 398 : 2006 3 CPJ 89
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2006
788 judgments · page 35 of 40
Tribunals and Commissions08 Feb 2006
AMRIT LAL Vs M.P.STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 90 : 2006 2 CPC 441 : 2006 3 CPJ 208
Tribunals and Commissions08 Feb 2006
ASHOK KUMAR JAIN Vs UNIT TRUST OF INDIA
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 7 : 2006 1 CPR 344 : 2006 2 CLT 347 : 2006 2 CPC 98 : 2006 2 CPJ 191
Tribunals and Commissions08 Feb 2006
Sunil Kumar Chopra Vs Himgiri Motors
National Consumer Disputes Redressal Commission · 2006 3 CPJ 54
Tribunals and Commissions07 Feb 2006
MANOJ KUMAR MALTO Vs D S INDUSTRIES RANCHI
National Consumer Disputes Redressal Commission · 2007 2 CPJ 113 : 2007 2 UC 933
Tribunals and Commissions07 Feb 2006Appeal allowed
LIFE INSURANCE CORPORATION OF INDIA And ANOTHER Vs LACHMAN RAM
National Consumer Disputes Redressal Commission · 2006 4 CPJ 292
Tribunals and Commissions07 Feb 2006Revision Petition dismissed
POST MASTER, YOSUF GUDA POST OFFICE, HYDERABAD Vs B.Ranga Rao
National Consumer Disputes Redressal Commission · 2003 3 UC 1717 : 2006 2 CLT 463 : 2006 2 CPC 305 : 2006 2 CPJ 346 : 2006 2 CPR 433
Tribunals and Commissions07 Feb 2006
Chief General Manager Telecom Vs Ajay Mohan Ray
National Consumer Disputes Redressal Commission · 2006 2 CLT 477 : 2006 2 CPJ 430
Tribunals and Commissions07 Feb 2006
LIFE INSURANCE CORPORATION OF INDIA Vs Ramswaroop Meena
National Consumer Disputes Redressal Commission · 2006 2 CLT 514 : 2006 2 CPJ 206
Tribunals and Commissions06 Feb 2006Appeal partly allowed
Prem Nath Motors Ltd. Vs PHOOL CHAND SHARMA
National Consumer Disputes Redressal Commission · 2006 2 CPC 701 : 2006 4 CPJ 34 : 2007 1 UC 223
Tribunals and Commissions06 Feb 2006Appeal dismissed
Northern Railways Vs PRAKASH CHANDRA
National Consumer Disputes Redressal Commission · 2006 3 CPJ 335
Tribunals and Commissions06 Feb 2006Complaint allowed
SATAYANARAYAN JIWANRAM Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2006 1 CPR 286 : 2006 2 CPJ 58
Tribunals and Commissions06 Feb 2006
PATRICK GONSALVES Vs HAVEN DEVELOPERS PVT. LTD.
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 104 : 2006 0 NCDRC 21 : 2006 1 CPJ 186 : 2006 1 CPR 294 : 2006 2 UC 1035
Tribunals and Commissions03 Feb 2006Revision Petition dismissed
MANISH CHAUDHARY Vs ORBIT EDUCATIONAL And RESEARCH FOUNDATION
National Consumer Disputes Redressal Commission · 2007 2 CPR 238 : 2007 3 CPJ 42
Tribunals and Commissions03 Feb 2006Appeal dismissed
H.G. VASUDEVA Vs WATERJET ENGINEERS
National Consumer Disputes Redressal Commission · 2006 1 CPC 658 : 2006 2 CPC 117 : 2006 2 CPJ 300
Tribunals and Commissions03 Feb 2006appeal is disposed
YASH BIR JAGGI Vs UNITECH LTD.
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 39 : 2006 4 CPJ 123 : 2007 1 CLT 65
Tribunals and Commissions02 Feb 2006Appeals allowed
KHAMGAON TALUKA BAGAYATDAR SHETKARI AND FALE (FRUITS) VIKRI SAHAKARI SANSTHA KHAMGAON Vs BABU KUTTI DANIEL
National Consumer Disputes Redressal Commission · 2006 2 CPC 456 : 2006 3 CPJ 269
Tribunals and Commissions02 Feb 2006Dismissed
A JEYASEELAN Vs Anandan
National Consumer Disputes Redressal Commission · 2007 1 CPR 469 : 2007 2 CPJ 101
Tribunals and Commissions02 Feb 2006Ordered accordingly
PANASONIC INDIA PVT. LTD. Vs M.M. SHARMA
National Consumer Disputes Redressal Commission · 2006 4 CPJ 27
Tribunals and Commissions02 Feb 2006Appeal allowed
Maruti Udyog Ltd. Vs A.D. And SONS
National Consumer Disputes Redressal Commission · 2006 3 CPJ 324