Tribunals and Commissions13 Feb 2006Revision Petitions allowed
P.U.D.A. Vs JASWINDER SINGH
National Consumer Disputes Redressal Commission · 2006 4 CPJ 31 : 2007 1 CLT 37
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2006
788 judgments · page 34 of 40
Tribunals and Commissions13 Feb 2006Revision Petition dismissed
TARA CHAND Vs D.V.B./B.S.E.S. RAJDHANI POWER LTD.
National Consumer Disputes Redressal Commission · 2006 2 CLT 456 : 2006 2 CLT 459 : 2006 2 CPC 299 : 2006 2 CPC 300 : 2006 2 CPJ 338
Tribunals and Commissions13 Feb 2006Appeals dismissed
SASANGI ENGINEERING (Bom.) PVT. LTD. Vs AJAY ASHOK MAHADIK
National Consumer Disputes Redressal Commission · 2006 1 CPR 337 : 2006 2 CLT 339 : 2006 2 CPJ 188
Tribunals and Commissions13 Feb 2006Appeal allowed
ORISSA STATE FINANCIAL CORPN. Vs BHAWANI SHANKAR MOHANTY
National Consumer Disputes Redressal Commission · 2006 2 CLT 452 : 2006 2 CPC 295 : 2006 2 CPJ 335
Tribunals and Commissions13 Feb 2006Appeal allowed
RAJ KUMAR JAIN Vs KARVEY COMPUTERSHARE PVT. LTD.
National Consumer Disputes Redressal Commission · 2006 2 CPR 287 : 2006 4 CPJ 122
Tribunals and Commissions13 Feb 2006Revision Petition dismissed
Life Insurance Corporation of India Vs JAYAMLIKA
National Consumer Disputes Redressal Commission · 2006 2 CLT 397 : 2006 2 CPJ 280
Tribunals and Commissions13 Feb 2006Appeal dismissed
RAJEEV CHAND S. BHANDARI Vs CHAIRMAN, LIC OF INDIA
National Consumer Disputes Redressal Commission · 2006 1 CPC 686 : 2006 2 CPJ 70
Tribunals and Commissions13 Feb 2006Appeal allowed
New India Assurance Co. Ltd. Vs Dilip Sharma
National Consumer Disputes Redressal Commission · 2006 3 CPJ 309
Tribunals and Commissions13 Feb 2006Revision Petition allowed
LIC OF INDIA Vs KANTA RANI
National Consumer Disputes Redressal Commission · 2006 2 CLT 400 : 2006 2 CPC 170 : 2006 2 CPJ 284
Tribunals and Commissions13 Feb 2006
JAI SHREE AGRO INDUSTRIES LTD Vs PANIPAT ROADLINES REGD
National Consumer Disputes Redressal Commission · 2007 1 CPJ 55
Tribunals and Commissions13 Feb 2006Appeal allowed
Oriental Insurance Co. Ltd. Vs N. Rajkumar
National Consumer Disputes Redressal Commission · 2006 1 CPR 315 : 2006 2 CLT 327 : 2006 2 CPC 52 : 2006 2 CPJ 175
Tribunals and Commissions13 Feb 2006Appeal partly allowed
S. GOVINDARAJULU Vs Syed Basha
National Consumer Disputes Redressal Commission · 2006 4 CPJ 200
Tribunals and Commissions13 Feb 2006
Mysore Dasara Exhibition Authority Vs S B Manikya Raju
National Consumer Disputes Redressal Commission · 2006 2 CLT 330 : 2006 2 CPC 51 : 2006 2 CPJ 173
Tribunals and Commissions10 Feb 2006Revision Petition allowed
N. RAVINDRANATH KAMATH Vs SPICE COMMUNICATIONS LTD.
National Consumer Disputes Redressal Commission · 2006 2 CPC 614 : 2006 4 CPJ 67
Tribunals and Commissions10 Feb 2006
ORIENTAL INSURANCE COMPANY LTD Vs CAPT AJAY SINGH YADAV
National Consumer Disputes Redressal Commission · 2006 2 CLT 28 : 2006 2 CPJ 129
Tribunals and Commissions09 Feb 2006
Nannuri Venkatesan Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2006 2 CLT 518 : 2006 2 CPC 103 : 2006 2 CPJ 366 : 2006 2 CPR 250
Tribunals and Commissions08 Feb 2006Revision Petition allowed
Dakshin Haryana Bijli Vitran Nigam Vs PARIJAT POLYTHENE
National Consumer Disputes Redressal Commission · 2006 1 CPC 482 : 2006 3 CPJ 106
Tribunals and Commissions08 Feb 2006Appeal partly allowed
NATIONAL GARAGE Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2006 4 CPJ 396 : 2007 1 CLT 299
Tribunals and Commissions08 Feb 2006
Sreekala Vs STANDARD MOTOR PRODUCTS OF INDIA LTD
National Consumer Disputes Redressal Commission · 2007 4 CPJ 91
Tribunals and Commissions08 Feb 2006Appeal allowed
GOLDEN TRUST FINANCIAL SERVICES Vs MADHURI SINGH
National Consumer Disputes Redressal Commission · 2006 3 CPJ 409 : 2006 3 CPR 85