Tribunals and Commissions20 Feb 2006Revision Petition dismissed
G.VIVEKANANDA VARMA Vs CHINTA BHARAMARAMBA
National Consumer Disputes Redressal Commission · 2006 3 CPJ 104
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2006
788 judgments · page 33 of 40
Tribunals and Commissions17 Feb 2006Appeal dismissed
Life Insurance Corporation of India Vs Rajbai
National Consumer Disputes Redressal Commission · 2006 3 CPJ 175
Tribunals and Commissions17 Feb 2006Revision Petition dismissed
SULTANA RAM Vs B.K. CHAWLA (DR.)
National Consumer Disputes Redressal Commission · 2006 2 CPC 420 : 2006 3 CPJ 199 : 2006 3 CPR 291
Tribunals and Commissions16 Feb 2006Revision Petition dismissed
Union of India Vs NARESHBHAI RAYACHANDBHAI PRAJAPATI
National Consumer Disputes Redressal Commission · 2006 1 CPC 486
Tribunals and Commissions16 Feb 2006Revision Petition allowed
EGYPT AIR Vs SAI LEELAVATHI
National Consumer Disputes Redressal Commission · 2006 1 CPC 651 : 2006 2 CLT 178 : 2006 2 CPJ 43
Tribunals and Commissions16 Feb 2006
Sheela Kumari Vs TATA ENGINEERING AND LOCOMOTIVE COMPANY
National Consumer Disputes Redressal Commission · 2007 2 CPJ 92
Tribunals and Commissions16 Feb 2006
NATIONAL INSURANCE CO LTD Vs Mithijam Vanaspati Ltd
National Consumer Disputes Redressal Commission · 2006 1 CPC 581 : 2006 1 CPR 394 : 2006 2 CPJ 55
Tribunals and Commissions15 Feb 2006
SRI KALPA MASTER BUILDERS Vs C SREEKAR REDDY
National Consumer Disputes Redressal Commission · 2007 2 CPJ 93
Tribunals and Commissions15 Feb 2006Appeal dismissed
A.KRISHNAMURTHY Vs S.MARUTHAIYA
National Consumer Disputes Redressal Commission · 2006 4 CPJ 32
Tribunals and Commissions15 Feb 2006Appeal disposed of
CHIEF POST MASTER GENERAL, DELHI CIRCLE Vs Ajay Gupta
National Consumer Disputes Redressal Commission · 2006 2 CPR 151 : 2006 3 CPJ 332
Tribunals and Commissions15 Feb 2006Appeal dismissed
POST MASTER, PATNA Vs Anil Kumar Gupta
National Consumer Disputes Redressal Commission · 2006 2 CPC 722 : 2006 3 CPR 89 : 2006 4 CPJ 25 : 2007 1 CLT 25
Tribunals and Commissions15 Feb 2006
UNION BANK OF INDIA Vs SURANA BANGLES
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 129 : 2006 2 CLT 444 : 2006 2 CPJ 324
Tribunals and Commissions15 Feb 2006
Ramesh Anand Vs Cocord Motors Ltd
National Consumer Disputes Redressal Commission · 2006 3 CPJ 246
Tribunals and Commissions14 Feb 2006Ordered accordingly
PREM SINGH VERMA Vs PREETAMLAL
National Consumer Disputes Redressal Commission · 2006 3 CPJ 384
Tribunals and Commissions14 Feb 2006Appeal dismissed
DORAISAMY Vs ARUNACHALAM
National Consumer Disputes Redressal Commission · 2006 3 CPR 63 : 2006 4 CPJ 56
Tribunals and Commissions14 Feb 2006Appeal allowed
KOVILAKAM CHITS And FINANCIAL SERVICE LTD. Vs K.L.BENNY
National Consumer Disputes Redressal Commission · 2006 2 CPC 435 : 2006 3 CPJ 193
Tribunals and Commissions14 Feb 2006Appeal allowed
NAGAR PALIK NIGAM, BHILAI Vs NIRMALA KUMARI SINGHAL
National Consumer Disputes Redressal Commission · 2006 2 CPR 234 : 2006 3 CPJ 66
Tribunals and Commissions14 Feb 2006Revision Petition dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs GULSHAN MALIK
National Consumer Disputes Redressal Commission · 2006 2 CPJ 276 : 2006 2 CPR 367
Tribunals and Commissions14 Feb 2006Ordered accordingly
GUPTA TEXTILE MILLS Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2006 1 CPC 479 : 2006 3 CPJ 204
Tribunals and Commissions14 Feb 2006Revision Petition allowed
POWERWARE INDIA PVT. LTD. Vs Economic Transport Organisation
National Consumer Disputes Redressal Commission · 2006 2 CPC 538 : 2006 2 CPJ 269 : 2006 2 CPR 314