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National Consumer Disputes Redressal Commission judgments, 2006

788 judgments · page 31 of 40

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Tribunals and Commissions01 Mar 2006

Telecommunication B S N L Vs SANTHI

National Consumer Disputes Redressal Commission · 2006 3 CPJ 191

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Tribunals and Commissions01 Mar 2006

G VENKATESAN Vs Post Master Head Post Office Chengalpattu

National Consumer Disputes Redressal Commission · 2006 3 CPJ 329

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Tribunals and Commissions28 Feb 2006Revision Petition allowed

Mohd. Ayub Vs Central Bank of India

National Consumer Disputes Redressal Commission · 2006 1 CPR 380 : 2006 2 CPJ 185

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Tribunals and Commissions28 Feb 2006Complaint disposed of

A.K.SHARMA (LT. COL.) Vs DELHI DEVELOPMENT AUTHORITY

National Consumer Disputes Redressal Commission · 2006 4 CPJ 95

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Tribunals and Commissions28 Feb 2006Appeal dismissed

N.NARAYANAN Vs GOVERNMENT SERVANTS CO-OP. THRIFT AND CREDIT SOCIETY LTD.

National Consumer Disputes Redressal Commission · 2006 4 CPJ 18

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Tribunals and Commissions28 Feb 2006Appeal dismissed

T.V.SUKUMARAN Vs JOY K.CHERIYAN

National Consumer Disputes Redressal Commission · 2006 3 CPJ 312

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Tribunals and Commissions28 Feb 2006Appeal No. 575/2004 allowed

Lalchand Agarwal Vs EXECUTIVE ENGINEER, CITY DIVISION WEST/M.P.E.B.

National Consumer Disputes Redressal Commission · 2006 3 CPJ 380

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Tribunals and Commissions28 Feb 2006Complaint dismissed

JIGNISHABEN SHITALKUMAR PATEL Vs IDBI BANK LTD.

National Consumer Disputes Redressal Commission · 2006 1 CPR 370 : 2006 2 CLT 332 : 2006 2 CPC 4 : 2006 2 CPJ 178

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Tribunals and Commissions28 Feb 2006Appeal allowed

New India Assurance Co. Ltd. Vs Jagdev Singh

National Consumer Disputes Redressal Commission · 2006 2 CPR 118 : 2006 3 CPJ 271

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Tribunals and Commissions28 Feb 2006

Hong Kong And Shanghai Banking Corporation Ltd Vs T Shankar

National Consumer Disputes Redressal Commission · 2006 1 CPR 113 : 2006 2 CLT 243 : 2006 2 CPC 211 : 2006 2 CPJ 181

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Tribunals and Commissions27 Feb 2006Appeal partly allowed

New India Assurance Co. Ltd. Vs HARISH CHANDRA BINDRA

National Consumer Disputes Redressal Commission · 2006 3 CPJ 289

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Tribunals and Commissions27 Feb 2006Revision Petition dismissed

RAJENDER RAJPUT Vs JITENDER PRAKASH NANDA

National Consumer Disputes Redressal Commission · 2006 3 CPJ 381

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Tribunals and Commissions27 Feb 2006Revision Petition dismissed

Om Prakash Vs ALLAHABAD BANK, DALIGANJ BRANCH, LUCKNOW

National Consumer Disputes Redressal Commission · 2006 3 CPJ 418

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Tribunals and Commissions27 Feb 2006Appeals dismissed

CORRESPONDENT, ST. JOHN'S INDUSTRIAL TRAINING CENTRE Vs L.VENISH

National Consumer Disputes Redressal Commission · 2006 3 CPJ 245

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Tribunals and Commissions27 Feb 2006Revision Petition dismissed

JAGRUT NAGRIK Vs ENGINEER, GUJARAT ELECTRICITY BOARD

National Consumer Disputes Redressal Commission · 2006 3 CPJ 374

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Tribunals and Commissions27 Feb 2006Revision Application allowed

MUKESH PREMCHAND GURNANI Vs PRADEEP PATIL

National Consumer Disputes Redressal Commission · 2006 2 CPR 392 : 2006 3 CPJ 159

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Tribunals and Commissions27 Feb 2006Appeal No. 158/2004 dismissed

DEEPAK KR. NEOGI Vs BIRNDRA NATH DAS

National Consumer Disputes Redressal Commission · 2006 3 CPR 30 : 2006 4 CPJ 314

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Tribunals and Commissions27 Feb 2006petition dismissed

SWAMI VIVEKANAND PUBLIC SCHOOL Vs SUBHASH CHANDER

National Consumer Disputes Redressal Commission · 2006 0 NCDRC 84 : 2006 3 CPJ 376

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Tribunals and Commissions27 Feb 2006

R.RAJA RAO Vs MYSORE AUTO AGENCIES

National Consumer Disputes Redressal Commission · 2006 0 NCDRC 100 : 2006 1 CPC 646 : 2006 1 CPR 401 : 2006 2 CLT 156 : 2006 2 CPJ 64 : 2006 2 UC 1332

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Tribunals and Commissions24 Feb 2006Appeal dismissed

BIHAR SCHOOL EXAMINATION BOARD, PATNA Vs MAMTA

National Consumer Disputes Redressal Commission · 2006 3 CPR 65 : 2006 4 CPJ 2

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