Tribunals and Commissions07 Mar 2006Complaint disposed of
LT. COL. L.S. BEDI Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2006 3 CPR 324 : 2006 4 CPJ 225
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2006
788 judgments · page 29 of 40
Tribunals and Commissions07 Mar 2006Appeal dismissed
Chennai Metropolitan Water Supply and Sewerage Board Vs M.Vijayalakshmi
National Consumer Disputes Redressal Commission · 2006 4 CPJ 38
Tribunals and Commissions07 Mar 2006Complaint partly allowed
GEEKAY AGROPACK (P) LTD. Vs State Bank Of Mysore
National Consumer Disputes Redressal Commission · 2006 2 CPJ 204
Tribunals and Commissions07 Mar 2006Appeal dismissed
Oriental Insurance Co. Ltd. Vs BRAJENDRA SWAROOP AGARWAL
National Consumer Disputes Redressal Commission · 2007 1 CLT 221
Tribunals and Commissions07 Mar 2006Appeal allowed
GOEL S.PAL Vs DELHI ELECTRICITY SUPPLY UNDERTAKING
National Consumer Disputes Redressal Commission · 2006 3 CPJ 216
Tribunals and Commissions07 Mar 2006Appeal allowed
Darshan Singh Vs Delhi Vidyut Board
National Consumer Disputes Redressal Commission · 2006 3 CPJ 78
Tribunals and Commissions07 Mar 2006Appeal disposed of
British Airways Vs NAND GOPAL GANDHAM
National Consumer Disputes Redressal Commission · 2006 3 CPJ 138
Tribunals and Commissions07 Mar 2006Revision Petition dismissed
EMPIRE BUILDERS Vs FRANCIS REGINALD D'SOUZA
National Consumer Disputes Redressal Commission · 2006 3 CPJ 420
Tribunals and Commissions07 Mar 2006
B G Ningappacomplainant Vs MADAN
National Consumer Disputes Redressal Commission · 2006 2 CLT 367 : 2006 2 CPJ 227
Tribunals and Commissions06 Mar 2006Appeal partly allowed
Ajay Kumar Gupta Vs VIVEK SINHA
National Consumer Disputes Redressal Commission · 2006 3 CPJ 228
Tribunals and Commissions06 Mar 2006Appeal No. A-516 of 2000 partly allowed
KANHIYA LAL RADHEY SHAM Vs URMILA RANI
National Consumer Disputes Redressal Commission · 2006 2 CLT 482 : 2006 2 CPC 254 : 2006 2 CPJ 438 : 2006 3 CPR 209
Tribunals and Commissions06 Mar 2006Appeal partly allowed
New India Assurance Co. Ltd. Vs Om Khosla
National Consumer Disputes Redressal Commission · 2006 3 CPJ 134
Tribunals and Commissions06 Mar 2006
NATIONAL INSURANCE COMPANY LTD.REPRESENTED BY ITS SENIOR DIVISIONAL MANAGER Vs MANGALAGOWRI CASHEW INDUSTRIES
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 101 : 2006 1 CPC 561 : 2006 2 CLT 135 : 2006 2 CPJ 32
Tribunals and Commissions06 Mar 2006
NATIONAL INSURANCE COMPANY LTD.HIMLAND HOTEL Vs HARDYAL ROHTA
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 103 : 2006 1 CPC 643 : 2006 2 CLT 120 : 2006 2 CPJ 17
Tribunals and Commissions06 Mar 2006
ANAND ROAD CARRIERS Vs THAKUR TRANSPORT
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 92 : 2006 2 CPC 39 : 2006 2 CPJ 171
Tribunals and Commissions03 Mar 2006Appeal allowed
BHASIN MOTORS (INDIA) PVT. LTD. Vs OM SINGH
National Consumer Disputes Redressal Commission · 2006 3 CPJ 328
Tribunals and Commissions03 Mar 2006Appeal partly allowed
APOLLO TYRES LTD. Vs Rati Ram
National Consumer Disputes Redressal Commission · 2006 2 CLT 697 : 2006 3 CPJ 7
Tribunals and Commissions03 Mar 2006Appeal dismissed
INDIAN OVERSEAS BANK Vs A. Kannan
National Consumer Disputes Redressal Commission · 2006 4 CPJ 174
Tribunals and Commissions03 Mar 2006Appeal allowed
K. GNANA SAMBANDAN Vs MADURAI KAMARAJAR UNIVERSITY
National Consumer Disputes Redressal Commission · 2006 3 CPJ 170
Tribunals and Commissions03 Mar 2006Appeals disposed of
CENTRAL BANK OF INDIA Vs NAWAL KISHORE
National Consumer Disputes Redressal Commission · 2006 4 CPJ 43