NABHA S.BORKAR AND SURENDRA B.BORKAR PARTNERS OF NABHA INDUSTRIES Vs STATE BANK OF INDIA MAIN BRANCH, KHANPUR ROAD
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 35 : 2006 1 CPC 635 : 2006 1 CPR 389 : 2006 2 CLT 111 : 2006 2 CPJ 13
COURT ARCHIVE
788 judgments · page 28 of 40
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 35 : 2006 1 CPC 635 : 2006 1 CPR 389 : 2006 2 CLT 111 : 2006 2 CPJ 13
National Consumer Disputes Redressal Commission · 2006 2 CLT 123 : 2006 2 CPJ 20
National Consumer Disputes Redressal Commission · 2006 1 CPR 328 : 2006 2 CLT 384 : 2006 2 CPC 154 : 2006 2 CPJ 247
National Consumer Disputes Redressal Commission · 2006 3 CPJ 207
National Consumer Disputes Redressal Commission · 2006 4 CPJ 219
National Consumer Disputes Redressal Commission · 2006 4 CPJ 192
National Consumer Disputes Redressal Commission · 2006 3 CPJ 366
National Consumer Disputes Redressal Commission · 2006 2 CLT 589 : 2006 2 CPC 332 : 2006 3 CPJ 27
National Consumer Disputes Redressal Commission · 2006 2 CLT 691 : 2006 3 CPJ 4
National Consumer Disputes Redressal Commission · 2006 3 CPJ 181 : 2006 3 CPR 288
National Consumer Disputes Redressal Commission · 2006 3 CPJ 171
National Consumer Disputes Redressal Commission · 2006 3 CPJ 385
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 117 : 2006 3 CPJ 326
National Consumer Disputes Redressal Commission · 2006 2 CPJ 410
National Consumer Disputes Redressal Commission · 2006 4 CPJ 107 : 2007 1 CLT 189
National Consumer Disputes Redressal Commission · 2006 2 CPC 264 : 2006 3 CPJ 229
National Consumer Disputes Redressal Commission · 2006 3 CPJ 287
National Consumer Disputes Redressal Commission · 2006 2 CLT 433 : 2006 2 CPC 192 : 2006 2 CPJ 317
National Consumer Disputes Redressal Commission · 2006 3 CPJ 112
National Consumer Disputes Redressal Commission · 2006 3 CPJ 136