Tribunals and Commissions27 Mar 2006Appeal allowed
DIRECTOR GENERAL OF POLICE, CHANDIGARH Vs JEEVAN LATA
National Consumer Disputes Redressal Commission · 2006 1 CPR 330 : 2006 2 CLT 286 : 2006 2 CPJ 119
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2006
788 judgments · page 26 of 40
Tribunals and Commissions27 Mar 2006
V Aravandi Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2006 3 CPJ 129
Tribunals and Commissions27 Mar 2006
Jason Links India Pvt Ltd Vs STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 2006 4 CPJ 328 : 2007 1 CLT 265
Tribunals and Commissions24 Mar 2006Revision Petition dismissed
V.K.CHATURVEDI Vs U.P. AWAS EVAM VIKAS PARISHAD (ASSISTANT COMMISSIONER)
National Consumer Disputes Redressal Commission · 2006 3 CPJ 369
Tribunals and Commissions24 Mar 2006Appeal allowed
NAVARATN S. JAIN Vs Jet Airways (India) Ltd.
National Consumer Disputes Redressal Commission · 2003 3 UC 1689 : 2006 2 CPC 187 : 2006 2 CPJ 312
Tribunals and Commissions23 Mar 2006Appeal allowed
H.C.MALHOTRA Vs ANSAL BUILDWELL LTD.
National Consumer Disputes Redressal Commission · 2006 2 CLT 587 : 2006 2 CPC 326 : 2006 3 CPJ 22
Tribunals and Commissions23 Mar 2006
AMEYA BUILDERS Vs DATTATRAYA TRIBAKRAO BHUSARI
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 87
Tribunals and Commissions22 Mar 2006Appeal partly allowed
KALYAN SINGH Vs LILAVATI BAI
National Consumer Disputes Redressal Commission · 2006 2 CPC 426 : 2006 3 CPJ 185
Tribunals and Commissions22 Mar 2006
VINOD SANGHI Vs UNION OF INDIA RAILWAY
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 107 : 2006 2 CPC 28 : 2006 2 CPJ 142
Tribunals and Commissions21 Mar 2006Revision Petition dismissed
JUGAL KISHORE CHOUKESE Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2006 3 CPJ 231
Tribunals and Commissions21 Mar 2006Appeal allowed
Oriental Insurance Company Ltd. Vs Dayal Singh
National Consumer Disputes Redressal Commission · 2006 3 CPJ 225
Tribunals and Commissions21 Mar 2006Appeal allowed
National Insurance Co. Ltd. Vs YODEVA SYNTHETIC PRIVATE LTD.
National Consumer Disputes Redressal Commission · 2006 4 CPJ 210
Tribunals and Commissions20 Mar 2006Appeals dismissed
SALEEMUDDIN Vs SUNIL MALHOTRA
National Consumer Disputes Redressal Commission · 2006 2 CPJ 348
Tribunals and Commissions20 Mar 2006Petition disposed of
Union of India Vs ASHOK SHANKAR SARKALAE
National Consumer Disputes Redressal Commission · 2007 1 CPJ 160
Tribunals and Commissions20 Mar 2006
UNITED INDIA INSURANCE CO. LTD. Vs JANABAI MARUTI LOHAR
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 28 : 2006 1 CPR 327 : 2006 2 CPC 166 : 2006 2 CPJ 258
Tribunals and Commissions20 Mar 2006
LIFE INSURANCE CORPORATION OF INDIA Vs Sohan Lal Sen
National Consumer Disputes Redressal Commission · 2006 2 CLT 489 : 2006 2 CPJ 503
Tribunals and Commissions17 Mar 2006Appeal partly allowed
M.M.BAGATI Vs Nihal Singh
National Consumer Disputes Redressal Commission · 2006 2 CLT 655 : 2006 3 CPJ 48
Tribunals and Commissions17 Mar 2006Appeal dismissed
Oriental Insurance Co. Ltd. Vs P.JOSEPH
National Consumer Disputes Redressal Commission · 2006 3 CPJ 285
Tribunals and Commissions17 Mar 2006Appeal dismissed
ELLINGI MULAGALAMMA Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2006 2 CPC 442 : 2006 3 CPJ 211
Tribunals and Commissions17 Mar 2006Appeal disposed of
National Insurance Co. Ltd. Vs MUKESH BHARGAVA
National Consumer Disputes Redressal Commission · 2006 3 CPJ 62