Tribunals and Commissions12 Apr 2006
T Ramesh Kumar Reddycomplainant Vs MANIPAL HOSPITAL
National Consumer Disputes Redressal Commission · 2006 3 CPJ 18
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2006
788 judgments · page 24 of 40
Tribunals and Commissions11 Apr 2006Appeal allowed
ARIHANT COMPUTERS (P) LTD. Vs S.Sethuraman
National Consumer Disputes Redressal Commission · 2006 3 CPJ 325
Tribunals and Commissions10 Apr 2006Appeal allowed
AJIMUDDIN Vs New India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2006 2 CPR 124 : 2006 3 CPJ 273
Tribunals and Commissions10 Apr 2006Appeal allowed
MAHINDRA And MAHINDRA FINANCIAL SERVICES LTD. Vs MOHANLAL MARKANDEY
National Consumer Disputes Redressal Commission · 2006 2 CPR 132 : 2006 3 CPJ 261
Tribunals and Commissions10 Apr 2006
AMIT SWAMI Vs COCA COLA INDIA LTD.
National Consumer Disputes Redressal Commission · 2007 1 CPR 507 : 2007 2 CPJ 256
Tribunals and Commissions10 Apr 2006Appeal partly allowed
Lok Housing and Constructions Ltd. Vs ANTONY V. SOARES
National Consumer Disputes Redressal Commission · 2006 3 CPJ 388
Tribunals and Commissions10 Apr 2006Ordered accordingly
ARVIND SHARMA Vs BHARTIYA DOOR SANCHAR NIGAM LIMITED
National Consumer Disputes Redressal Commission · 2006 2 CPR 140 : 2006 3 CPJ 214
Tribunals and Commissions10 Apr 2006
Supdt Of Post Offices Vs DHAN BAHADUR GURUNG
National Consumer Disputes Redressal Commission · 2006 3 CPJ 148
Tribunals and Commissions07 Apr 2006Revision Petition dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs KAUR SINGH
National Consumer Disputes Redressal Commission · 2006 3 CPJ 372
Tribunals and Commissions06 Apr 2006
Rajiv Gandhi College Of Engineering And Technology Vs A RADHAKRISHNAN
National Consumer Disputes Redressal Commission · 2006 2 CPC 155 : 2006 3 CPJ 130
Tribunals and Commissions05 Apr 2006Revision Petition partly allowed
Kamla Arora Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2006 2 CPC 219 : 2006 2 CPJ 217
Tribunals and Commissions05 Apr 2006
LUCKNOW DEVELOPMENT AUTHORITYA Vs AKHTAR RIZWAN
National Consumer Disputes Redressal Commission · 2007 4 CPJ 65
Tribunals and Commissions05 Apr 2006Appeal dismissed
K.R. SHYAM SUNDAR Vs INDIAN AIRLINES
National Consumer Disputes Redressal Commission · 2006 3 CPJ 162
Tribunals and Commissions04 Apr 2006Appeal partly allowed
Malaysian Airlines Vs ANITHA SURI
National Consumer Disputes Redressal Commission · 2006 4 CPJ 134
Tribunals and Commissions04 Apr 2006Revision Petition dismissed
N.B.MOULICK Vs MONIRUDDIN ANSARI
National Consumer Disputes Redressal Commission · 2006 3 CPJ 407
Tribunals and Commissions04 Apr 2006Appeal disposed of
CHANDRABAI Vs SUBHASH KATTI
National Consumer Disputes Redressal Commission · 2006 3 CPJ 88
Tribunals and Commissions04 Apr 2006Appeal allowed
R. EZHILARASAN Vs M. SURESH KUMAR
National Consumer Disputes Redressal Commission · 2006 3 CPJ 297
Tribunals and Commissions04 Apr 2006
TATA ENGINEERING LOCOMOTIVE CO. LTD. Vs JOHN JACOB
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 77 : 2006 2 CLT 238 : 2006 2 CPC 1 : 2006 2 CPJ 105
Tribunals and Commissions03 Apr 2006Revision Petition allowed
HDFC Bank Ltd. Vs KISHORE R. WORAH
National Consumer Disputes Redressal Commission · 2006 2 CLT 657 : 2006 2 CPC 333 : 2006 3 CPJ 40
Tribunals and Commissions03 Apr 2006Appeal dismissed
K.SATHYANARAYANA RAO Vs JAI CHAND BAID
National Consumer Disputes Redressal Commission · 2006 4 CPJ 130