K.N. KOTESHWARA BHATTA Vs KASTURBA HOSPITAL
National Consumer Disputes Redressal Commission · 2007 1 CPJ 258 : 2007 1 CPR 21
COURT ARCHIVE
788 judgments · page 23 of 40
National Consumer Disputes Redressal Commission · 2007 1 CPJ 258 : 2007 1 CPR 21
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 29 : 2006 3 CPJ 410
National Consumer Disputes Redressal Commission · 2006 2 CLT 450 : 2006 2 CPJ 333 : 2006 2 CPR 85
National Consumer Disputes Redressal Commission · 2006 2 CLT 464 : 2006 2 CPC 303 : 2006 2 CPJ 345
National Consumer Disputes Redressal Commission · 2006 2 CLT 694
National Consumer Disputes Redressal Commission · 2006 2 CPC 78 : 2006 3 CPJ 55
National Consumer Disputes Redressal Commission · 2006 1 CPC 712 : 2006 3 CPJ 39
National Consumer Disputes Redressal Commission · 2006 2 CPC 698 : 2006 4 CPJ 26 : 2007 1 CLT 23
National Consumer Disputes Redressal Commission · 2006 1 CPC 710 : 2006 2 CLT 568 : 2006 3 CPJ 30
National Consumer Disputes Redressal Commission · 2006 2 CPC 705 : 2006 4 CPJ 37
National Consumer Disputes Redressal Commission · 2006 1 CPC 713 : 2006 3 CPJ 406
National Consumer Disputes Redressal Commission · 2006 4 CPJ 407
National Consumer Disputes Redressal Commission · 2007 4 CPJ 301
National Consumer Disputes Redressal Commission · 2006 3 CPJ 167
National Consumer Disputes Redressal Commission · 2006 3 CPR 91 : 2006 4 CPJ 11
National Consumer Disputes Redressal Commission · 2007 2 CPJ 284
National Consumer Disputes Redressal Commission · 2008 4 CPJ 362
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 11
National Consumer Disputes Redressal Commission · 2006 2 CPR 146 : 2006 4 CPJ 21 : 2007 1 CLT 172
National Consumer Disputes Redressal Commission · 2006 2 CPC 618 : 2006 2 CPR 440 : 2006 4 CPJ 68