Tribunals and Commissions03 May 2006Revision Petition dismissed
RANDHIR SINGH Vs PATIALA CENTRAL CO-OP. BANK LTD.
National Consumer Disputes Redressal Commission · 2006 3 CPJ 252
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2006
788 judgments · page 22 of 40
Tribunals and Commissions03 May 2006Appeal partly allowed
RAJIV GUPTA Vs ANSAL HOUSING And CONSTRUCTION LTD.
National Consumer Disputes Redressal Commission · 2006 3 CPJ 86
Tribunals and Commissions03 May 2006
UNITED INDIA INSURANCE CO. LTD. Vs AUTOMAC PLASTICS (P) LTD.
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 24 : 2006 2 CLT 441 : 2006 2 CPC 278 : 2006 2 CPJ 328
Tribunals and Commissions02 May 2006Appeal disposed of
SHANAAZ TANNING CO. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2006 3 CPJ 321
Tribunals and Commissions02 May 2006Revision Petition disposed of
Bal Krishan Aggarwal Vs RAJDHANI NAGAR SAHKARI BANK LTD.
National Consumer Disputes Redressal Commission · 2006 3 CPJ 323
Tribunals and Commissions02 May 2006Appeal dismissed
NUCHEM LTD. Vs AARTI DRUGS LTD.
National Consumer Disputes Redressal Commission · 2006 3 CPJ 425
Tribunals and Commissions02 May 2006
VISHWA ELECTRONICS (INDIA) LTD. Vs INDUSTRIAL DEVELOPMENT BANK OF INDIA
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 109 : 2006 3 CPJ 419
Tribunals and Commissions02 May 2006
ADMINISTRATOR, HUDA, PANCHKULA Vs BANWARI LAL
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 81 : 2006 2 CLT 461 : 2006 2 CPC 302 : 2006 2 CPJ 343
Tribunals and Commissions01 May 2006Appeal partly allowed
DURGA ICE And COLD STORAGE Vs GARG STORES
National Consumer Disputes Redressal Commission · 2003 3 UC 1701 : 2006 2 CLT 448 : 2006 2 CPC 285 : 2006 2 CPJ 330
Tribunals and Commissions01 May 2006
ASHA M.PAI Vs DECCAN AVIATION PVT. LTD.
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 95 : 2006 2 CPC 411 : 2006 3 CPJ 254
Tribunals and Commissions28 Apr 2006Complaint Partly allowed
JAGRUT NAGRIK Vs SHRI JALARAM HOSPITAL
National Consumer Disputes Redressal Commission · 2006 3 CPJ 217
Tribunals and Commissions27 Apr 2006Appeal allowed
EMPLOYEES STATE INSURANCE CORPORATION Vs Mohan Lal
National Consumer Disputes Redressal Commission · 2006 3 CPR 52 : 2006 4 CPJ 312 : 2007 1 UC 590
Tribunals and Commissions26 Apr 2006
Union of India Vs MOHAMMAD SHAHID
National Consumer Disputes Redressal Commission · 2008 4 CPJ 575
Tribunals and Commissions26 Apr 2006Ordered accordingly
G.Kondala Rao Vs Board of Trustees
National Consumer Disputes Redressal Commission · 2006 3 CPJ 97
Tribunals and Commissions25 Apr 2006
UNITED INDIA INSURANCE CO LTD Vs ANIL MULUKCHAND SHAH
National Consumer Disputes Redressal Commission · 2006 3 CPR 247 : 2007 1 CPJ 69
Tribunals and Commissions25 Apr 2006Revision Petition dismissed
BIHAR STATE CO-OPERATIVE LAND DEVELOPMENT BANK Vs ASHOK KUMAR SHRIVASTAVA
National Consumer Disputes Redressal Commission · 2006 3 CPJ 379
Tribunals and Commissions25 Apr 2006Appeal allowed
GARRY RANA Vs DIRECTOR, DTDC House
National Consumer Disputes Redressal Commission · 2006 2 CPC 53 : 2006 3 CPJ 435
Tribunals and Commissions25 Apr 2006Appeal allowed
K.G.SATHYANARAYAN Vs BHARAT PETROLEUM CORPORATION LTD.
National Consumer Disputes Redressal Commission · 2006 1 CPC 707 : 2006 2 CLT 571 : 2006 2 CLT 699 : 2006 3 CPJ 8
Tribunals and Commissions24 Apr 2006Revision Petition dismissed
MUDDEERSWARA MINNING INDUSTRIES CO. Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2006 3 CPJ 412
Tribunals and Commissions24 Apr 2006Revision Petition dismissed
GAS GHAR Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2006 3 CPJ 377