Tribunals and Commissions18 May 2006Appeal allowed
HITKARI ENGINEERS Vs S. MEHAR SINGH
National Consumer Disputes Redressal Commission · 2006 2 CPC 370 : 2006 4 CPJ 325 : 2007 1 CLT 257
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2006
788 judgments · page 20 of 40
Tribunals and Commissions17 May 2006Appeal partly allowed
National Insurance Co. Ltd. Vs s. bhan gupta
National Consumer Disputes Redressal Commission · 2006 3 CPJ 280
Tribunals and Commissions17 May 2006
KRISHNA COLD STORAGE (P) LTD. Vs GENERAL MANAGER (TECHNICAL), NEW INDIA ASSURANCE CO.
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 137 : 2006 2 CLT 679 : 2006 2 CPR 96 : 2006 3 CPJ 61
Tribunals and Commissions16 May 2006Appeal dismissed
ORIENTAL INSURANCE Company Limited Vs UDAYANATH PADHI
National Consumer Disputes Redressal Commission · 2006 4 CPJ 176
Tribunals and Commissions16 May 2006
VIKRAM JEET SINGH Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 105 : 2006 3 CPJ 322
Tribunals and Commissions15 May 2006Ordered accordingly
SADASHIV MAHADEV BHISE Vs Bank of India
National Consumer Disputes Redressal Commission · 2006 2 CPR 386 : 2006 3 CPJ 46
Tribunals and Commissions15 May 2006Revision Petition allowed
ISHWAR SINGH MALHAN Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2006 3 CPJ 215
Tribunals and Commissions15 May 2006Revision Petition dismissed
PREMPREET TEXTILES INDUSTRIES LTD. Vs BANK OF BARODA
National Consumer Disputes Redressal Commission · 2006 3 CPJ 218
Tribunals and Commissions15 May 2006Appeal dismissed
Tirupati Engineers Vs M.D. Technomec Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2006 4 CPJ 12
Tribunals and Commissions15 May 2006Revision Petition dismissed
ASHOK KUMAR KALRA Vs ALLAHABAD BANK
National Consumer Disputes Redressal Commission · 2006 2 CLT 651 : 2006 3 CPJ 34
Tribunals and Commissions12 May 2006Appeal dismissed
MANJUNATHA TILE FACTORY Vs Oriental Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2006 3 CPJ 20
Tribunals and Commissions12 May 2006Appeal allowed
K.K.G.ENTERPRISES Vs BANK OF BARODA
National Consumer Disputes Redressal Commission · 2006 3 CPJ 283
Tribunals and Commissions12 May 2006Appeals partly allowed
MUNICIPAL CORPORATION, CHANDIGARH Vs SUSHIL KUMAR MAHAJAN
National Consumer Disputes Redressal Commission · 2006 3 CPJ 219
Tribunals and Commissions12 May 2006Appeal dismissed
LALITA SHIVAJI JAGTAP Vs Bank of India
National Consumer Disputes Redressal Commission · 2006 1 CPC 684 : 2006 3 CPJ 226
Tribunals and Commissions10 May 2006Appeal allowed
PRAVIN KUMAR JAIN Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2006 3 CPJ 238
Tribunals and Commissions10 May 2006Appeal allowed
Tamil Nadu housing board colony ASSOCIATION Vs TAMIL NADU HOUSING BOARD
National Consumer Disputes Redressal Commission · 2006 3 CPJ 278
Tribunals and Commissions09 May 2006Revision Petition dismissed
Sahab Ram Vs EXECUTIVE ENGINEER, PHED
National Consumer Disputes Redressal Commission · 2006 3 CPJ 258
Tribunals and Commissions09 May 2006
JANHAVI BHALCHANDRA GANU Vs SANJAY MANOHAR GADGIL
National Consumer Disputes Redressal Commission · 2006 3 CPR 254 : 2007 1 CLT 510 : 2007 1 CLT 529 : 2007 1 CPJ 63
Tribunals and Commissions09 May 2006Appeal partly allowed
RADHA NAND SINGH Vs Bihar State Housing Board
National Consumer Disputes Redressal Commission · 2006 2 CPC 439 : 2006 3 CPJ 206
Tribunals and Commissions09 May 2006Revision Petition dismissed
SUPER COMPUTER CENTRE Vs GLOBIZ INVESTMENT PVT. LTD.
National Consumer Disputes Redressal Commission · 2006 3 CPJ 256