Tribunals and Commissions31 May 2006Ordered accordingly
NATIONAL INSURANCE CO. And LTD. Vs PYARESAHEB S.SHAIKH
National Consumer Disputes Redressal Commission · 2006 2 CPR 141 : 2006 3 CPJ 389
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2006
788 judgments · page 18 of 40
Tribunals and Commissions31 May 2006
SHYAMALI CHAKRABORTY Vs WBSEB
National Consumer Disputes Redressal Commission · 2007 2 CPR 195 : 2007 3 CPJ 90
Tribunals and Commissions31 May 2006Appeal dismissed
TELECOM, District-Dhenkanal Vs BRAMHANANDA NAYAK
National Consumer Disputes Redressal Commission · 2006 4 CPJ 145
Tribunals and Commissions31 May 2006Revision Petition dismissed
RAJU @ KULWINDER SINGH Vs KULWANT SINGH
National Consumer Disputes Redressal Commission · 2006 2 CPC 674 : 2006 2 CPR 136 : 2006 4 CPJ 7 : 2007 1 CLT 4 : 2007 1 UC 179
Tribunals and Commissions31 May 2006Appeal dismissed
JASWANT RAI THAPER Vs IMPROVEMENT TRUST, LUDHIANA
National Consumer Disputes Redressal Commission · 2006 4 CPJ 164 : 2007 1 CLT 101
Tribunals and Commissions31 May 2006appeal is dismissed
ARULMIGHU DHANDAYUDHAPAN1SWAMY Vs DIRECTOR GENERAL OF POST OFFICE
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 94 : 2006 3 CPJ 118
Tribunals and Commissions30 May 2006Appeal dismissed
BROADWAY TOWER INDIA PVT. LTD. Vs SHARAT CHAWLA
National Consumer Disputes Redressal Commission · 2006 3 CPJ 59
Tribunals and Commissions30 May 2006Revision Petition dismissed
VASANTIBEN HARESH KUMAR THAKUR Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2006 2 CPR 133 : 2006 3 CPJ 440
Tribunals and Commissions30 May 2006Revision Petition disposed of
Bhausaheb Devram Patil Vs Kishore D. Patel
National Consumer Disputes Redressal Commission · 2007 1 CPJ 346
Tribunals and Commissions30 May 2006Appeal allowed
NEW INDIA AUTOMOBILES Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2006 3 CPJ 327
Tribunals and Commissions30 May 2006Revision Petition dismissed
Unit Trust of India Vs HITENDRA KUMAR SINGH WADHWA
National Consumer Disputes Redressal Commission · 2006 3 CPJ 113
Tribunals and Commissions30 May 2006
UMMADI SIMHACHALAM Vs ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 126 : 2006 3 CPJ 79
Tribunals and Commissions29 May 2006Ordered accordingly
Shiv Kumar Aggarwal Vs ANSAL HOUSING And CONSTRUCTION LTD.
National Consumer Disputes Redressal Commission · 2006 3 CPJ 102
Tribunals and Commissions29 May 2006Revision Petition partly allowed
DATAMATICS FINANCIAL SERVICES LTD. Vs WOSI KHAN
National Consumer Disputes Redressal Commission · 2006 2 CPR 1 : 2006 3 CPJ 77
Tribunals and Commissions29 May 2006Revision Petition allowed
C.P.SUHAG Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2006 2 CPR 3 : 2006 3 CPJ 137
Tribunals and Commissions29 May 2006Ordered accordingly
PUNJAB STATE LOTTERIES Vs State Bank of India
National Consumer Disputes Redressal Commission · 2006 3 CPJ 103
Tribunals and Commissions29 May 2006Revision Petition dismissed
Union of India Vs LILABEN BABUBHAI PRJAPATI
National Consumer Disputes Redressal Commission · 2006 2 CPR 12 : 2006 3 CPJ 140
Tribunals and Commissions29 May 2006
UNION OF INDIA Vs NARESHBHAI RAYACHANDBHAI PRAJAPATI
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 6 : 2006 2 CPR 7 : 2006 3 CPJ 330
Tribunals and Commissions29 May 2006
UNITED INDIA INSURANCE CO. LTD. Vs TIKAM CHAND BROTHER OIL AND OIL SEEDS MERCHANTS
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 40 : 2006 2 CPC 438 : 2006 3 CPJ 202
Tribunals and Commissions26 May 2006Appeal allowed
Rajasthan Housing Board Vs SHOBHA BHUTANI
National Consumer Disputes Redressal Commission · 2006 2 CPR 11 : 2006 3 CPJ 100