Tribunals and Commissions16 Jun 2006
New India Assurance Co Ltd Vs MAHESH CHAND GHIYA
National Consumer Disputes Redressal Commission · 2007 2 CPJ 49
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2006
788 judgments · page 17 of 40
Tribunals and Commissions15 Jun 2006Appeal allowed
Bajaj Allianz General Insurance Co. Ltd. Vs MANOJ AGRAWAL
National Consumer Disputes Redressal Commission · 2006 3 CPJ 180
Tribunals and Commissions13 Jun 2006Appeal dismissed
HINDUSTAN ELECTRONICS Vs KUNALKANTI SAHA
National Consumer Disputes Redressal Commission · 2006 3 CPJ 188 : 2006 3 CPR 308
Tribunals and Commissions08 Jun 2006Appeal allowed
MRIDULA BEOHAR Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2006 3 CPJ 190
Tribunals and Commissions08 Jun 2006Revision Petition dismissed
MANIPAL FINANCE CORPORATION LTD. Vs KARAN SINGH POONAIAH
National Consumer Disputes Redressal Commission · 2006 3 CPJ 438 : 2006 3 CPR 9
Tribunals and Commissions08 Jun 2006Ordered accordingly
ICICI Bank Limited Vs B.P. GAYATHRI
National Consumer Disputes Redressal Commission · 2006 2 CPC 125 : 2006 3 CPJ 182 : 2006 3 CPR 297
Tribunals and Commissions08 Jun 2006Complaint partly allowed
ASWATHNARAYANA Vs B.ANUSUYA
National Consumer Disputes Redressal Commission · 2006 2 CPC 118 : 2006 3 CPJ 150
Tribunals and Commissions07 Jun 2006
SHAHNAZ Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2006 3 CPJ 164
Tribunals and Commissions02 Jun 2006Appeal dismissed
FIRST FLIGHT COURIERS LTD. Vs KERALA STATE ELECTRONICS DEVELOPMENT CORPORATION LTD.
National Consumer Disputes Redressal Commission · 2006 3 CPJ 125
Tribunals and Commissions02 Jun 2006Revision Petition dismissed
HOWRAH ENCLAVE PVT. LTD. Vs DURGA VENUE
National Consumer Disputes Redressal Commission · 2006 3 CPJ 132
Tribunals and Commissions02 Jun 2006Complaint partly allowed
PURNIMA KESANUR Vs KOLLUR MOOKAMBIKA WATER SPORTS
National Consumer Disputes Redressal Commission · 2006 4 CPJ 131
Tribunals and Commissions02 Jun 2006Revision Petition dismissed
Braj Kishore Singh Vs THAKUR PRASAD GUPTA
National Consumer Disputes Redressal Commission · 2006 3 CPJ 131
Tribunals and Commissions02 Jun 2006Revision Petition allowed
CHANDIGARH HOUSING BOARD Vs BHARAT BHUSHAN
National Consumer Disputes Redressal Commission · 2007 2 CPJ 197
Tribunals and Commissions02 Jun 2006Revision Petition dismissed
LIFE TIME HOLIDAYS PVT. LTD. Vs NARINDER JAIN
National Consumer Disputes Redressal Commission · 2006 3 CPJ 133
Tribunals and Commissions01 Jun 2006Appeal partly allowed
GIRIRAJ PRASAD KHANDELWAL Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2006 4 CPJ 66
Tribunals and Commissions01 Jun 2006Appeal allowed
SANJAY SHARMA Vs ANASINGH
National Consumer Disputes Redressal Commission · 2006 2 CPC 88 : 2006 2 CPR 262 : 2006 4 CPJ 45 : 2007 1 CLT 177
Tribunals and Commissions01 Jun 2006Revision Petition partly allowed
CHIEF POST MASTER DELHI, G.P.O. Vs Ram Avtar Gupta
National Consumer Disputes Redressal Commission · 2006 2 CPC 549 : 2006 3 CPJ 107
Tribunals and Commissions01 Jun 2006Appeal dismissed
SATYA VERMA Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2006 4 CPJ 154
Tribunals and Commissions01 Jun 2006
SURINDER MOHAN Vs MUNICIPAL CORPORATION
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 70
Tribunals and Commissions01 Jun 2006complaint is dismissed
KUNAL SAHA Vs SUKUMAR MUKHERJEE
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 13 : 2006 2 CLT 609 : 2006 2 CPR 14 : 2006 3 CPJ 142