Tribunals and Commissions11 Jul 2006
LIFE INSURANCE CORPORATION OF INDIA Vs Gurbaz Singh
National Consumer Disputes Redressal Commission · 2006 4 CPJ 379 : 2007 1 CLT 294
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2006
788 judgments · page 15 of 40
Tribunals and Commissions10 Jul 2006
SHIKHA BHATIA Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2007 4 CPJ 309
Tribunals and Commissions10 Jul 2006
VAAHO PHOTO COLORN Vs United India Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2007 1 CLT 512 : 2007 1 CLT 537 : 2007 1 CPJ 74
Tribunals and Commissions10 Jul 2006Appeal partly allowed
NATIONAL INSURANCE COMPANY LIMITED Vs AVTAR SINGH
National Consumer Disputes Redressal Commission · 2006 4 CPJ 92
Tribunals and Commissions10 Jul 2006
LIC OF INDIA Vs SURESH CHAND SINGHAL
National Consumer Disputes Redressal Commission · 2007 4 CPJ 143
Tribunals and Commissions07 Jul 2006
PRATAP CHAND Vs National Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2006 3 CPR 350 : 2007 1 CLT 519 : 2007 1 CPJ 26
Tribunals and Commissions07 Jul 2006Appeal dismissed
PUNJAB STATE ELECTRICITY BOARD Vs PARVEEN KUMAR JAIN
National Consumer Disputes Redressal Commission · 2006 4 CPJ 157
Tribunals and Commissions07 Jul 2006Appeal dismissed
P.N.SHETTY Vs Bharti Cellular Limited
National Consumer Disputes Redressal Commission · 2006 2 CPC 379 : 2006 3 CPJ 342 : 2006 3 CPR 294
Tribunals and Commissions07 Jul 2006petitions are allowed
DEPUTY REGISTRAR (COLLEGES) Vs RUCHIKA JAIN
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 97 : 2006 3 CPJ 343 : 2006 3 CPR 18
Tribunals and Commissions06 Jul 2006Revision Petition allowed
MOHAN LAXMAN MAVINAKATTI Vs ANIL E.KAGAL
National Consumer Disputes Redressal Commission · 2006 2 CPR 172 : 2006 3 CPJ 427
Tribunals and Commissions05 Jul 2006Revision Petition dismissed
ESTATE OFFICER Vs NIRMAL CHAUDHARY
National Consumer Disputes Redressal Commission · 2006 2 CPC 358 : 2006 2 CPC 632 : 2006 4 CPJ 83
Tribunals and Commissions05 Jul 2006Appeal allowed
TATA MOTORS LTD. Vs SURESH KUMAR MISHRA
National Consumer Disputes Redressal Commission · 2006 3 CPJ 239
Tribunals and Commissions05 Jul 2006
Kamal Trading Company Vs Kolhapur Zila Shetkari Vinkari Sahkari
National Consumer Disputes Redressal Commission · 2006 3 CPJ 390
Tribunals and Commissions04 Jul 2006Revision Petition dismissed
VIVEK MOHAN (DR.) Vs Canara Bank
National Consumer Disputes Redressal Commission · 2007 1 CPR 457 : 2007 2 CPJ 307
Tribunals and Commissions04 Jul 2006Revision Petition dismissed
HDFC CHUBB GENERAL INSURANCE CO. LTD. Vs ILA GUPTA
National Consumer Disputes Redressal Commission · 2007 1 CPJ 274 : 2007 1 CPR 243
Tribunals and Commissions04 Jul 2006
HARYANA URBAN DEVELOPMENT AUTHORITY Vs BHARGAVA APARELS PVT LTD
National Consumer Disputes Redressal Commission · 2006 2 CPC 352 : 2006 3 CPR 233 : 2007 1 CLT 629 : 2007 1 CPJ 148
Tribunals and Commissions04 Jul 2006petitions are allowed
DEPUTY REGISTRAR (COLLEGES) Vs RUCHIKA JAIN
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 86
Tribunals and Commissions04 Jul 2006
V.BHAKTHA KUMAR Vs K.T.GURUDEVA PRASAD
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 10 : 2006 3 CPJ 244
Tribunals and Commissions03 Jul 2006Revision Petition dismissed
Punjab National Bank Vs LT. COL. D.R. AGGARWAL
National Consumer Disputes Redressal Commission · 2006 2 CPR 105 : 2006 4 CPJ 165
Tribunals and Commissions03 Jul 2006
KRISHNA AUTOMOBILES Vs OM PARKASH NAGPAL
National Consumer Disputes Redressal Commission · 2006 2 CPC 570 : 2006 3 CPR 189 : 2007 1 CLT 622 : 2007 1 CPJ 123