Percy Fernandes Vs B. NITHYANANDA SHETTY
National Consumer Disputes Redressal Commission · 2006 2 CPR 70 : 2006 4 AWC 220 : 2006 4 CPJ 175 : 2007 1 CPC 17
COURT ARCHIVE
788 judgments · page 14 of 40
National Consumer Disputes Redressal Commission · 2006 2 CPR 70 : 2006 4 AWC 220 : 2006 4 CPJ 175 : 2007 1 CPC 17
National Consumer Disputes Redressal Commission · 2007 1 UC 169
National Consumer Disputes Redressal Commission · 2007 4 CPJ 255
National Consumer Disputes Redressal Commission · 2006 3 CPJ 212
National Consumer Disputes Redressal Commission · 2007 2 CPJ 312
National Consumer Disputes Redressal Commission · 2007 2 CPR 300 : 2007 3 CPJ 52
National Consumer Disputes Redressal Commission · 2006 2 CPC 640 : 2006 3 CPR 136 : 2006 4 CPJ 102 : 2007 1 CLT 187 : 2007 1 UC 609
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 131 : 2007 1 CPJ 353
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 83 : 2007 2 CPJ 38
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 128 : 2007 3 UC 1418
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 88 : 2007 3 CPJ 28
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 93 : 2007 3 CPJ 17
National Consumer Disputes Redressal Commission · 2006 3 CPR 165 : 2007 1 CPJ 131
National Consumer Disputes Redressal Commission · 2007 1 CPJ 460
National Consumer Disputes Redressal Commission · 2006 3 CPJ 434 : 2006 3 CPR 12
National Consumer Disputes Redressal Commission · 2007 1 CPR 343 : 2007 2 CPJ 313
National Consumer Disputes Redressal Commission · 2007 3 CPJ 315
National Consumer Disputes Redressal Commission · 2007 1 CPJ 349 : 2007 1 CPR 346
National Consumer Disputes Redressal Commission · 2006 1 CPC 377 : 2006 2 CLT 13 : 2006 3 CPJ 445 : 2006 3 CPR 5
National Consumer Disputes Redressal Commission · 2006 3 CPJ 209 : 2006 3 CPR 15