Tribunals and Commissions28 Jul 2006Revision Petition dismissed
SHARDA CO-OPERATIVE HSG. SOCIETY Vs ASHISH SHELTERS And DEVELOPERS PVT. LTD.
National Consumer Disputes Redressal Commission · 2006 3 CPR 66 : 2006 4 CPJ 408
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2006
788 judgments · page 13 of 40
Tribunals and Commissions27 Jul 2006Revision Petitions allowed
ICICI Bank Ltd. Vs SAVITRI PISIPATI
National Consumer Disputes Redressal Commission · 2006 2 CPC 707 : 2006 4 CPJ 58
Tribunals and Commissions27 Jul 2006Appeal dismissed
HSEB (Now HVPN) Vs Jai Lal
National Consumer Disputes Redressal Commission · 2006 2 CPC 676 : 2006 3 CPR 59 : 2006 4 CPJ 1 : 2007 1 CLT 1 : 2007 1 CLT 166
Tribunals and Commissions27 Jul 2006Appeal disposed of
CONTAINER CORPORATION OF INDIA LTD. Vs U.K.PAINTS INDUSTRIES
National Consumer Disputes Redressal Commission · 2006 3 CPR 128 : 2006 4 CPJ 144
Tribunals and Commissions27 Jul 2006
VALLARUPALLI VANAJA Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 99 : 2006 2 CPC 643 : 2006 3 CPR 111 : 2006 4 CPJ 94 : 2007 1 CLT 106
Tribunals and Commissions25 Jul 2006Appeal dismissed
APTECH CENTRE DIRECTOR Vs DAYANANDA PANIGRAHI
National Consumer Disputes Redressal Commission · 2006 4 CPJ 41
Tribunals and Commissions25 Jul 2006Appeal dismissed
CUTTACK GRAMODYOG MARKETING CO-OP. Vs GYANENDRA CHANDRA ROUTRAY
National Consumer Disputes Redressal Commission · 2006 4 CPJ 33
Tribunals and Commissions24 Jul 2006Appeal Nos. 383, 385/06 allowed
PARMOD KUMAR JAIN Vs ALLAHABAD BANK
National Consumer Disputes Redressal Commission · 2006 2 CPC 633 : 2006 4 CPJ 86
Tribunals and Commissions24 Jul 2006Writ Petition allowed
K.KATHURIA Vs National Consumer Disputes Redressal Commission
National Consumer Disputes Redressal Commission · 2007 1 CPJ 49
Tribunals and Commissions24 Jul 2006Revision Petition dismissed
RAJEEV KUMAR JHA Vs Oriental Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2006 2 CPC 702 : 2006 3 CPR 119 : 2006 4 CPJ 53 : 2007 1 UC 503
Tribunals and Commissions21 Jul 2006Appeal dismissed
SR. SUPERINTENDENT OF POST OFFICES Vs RABBI PALAI
National Consumer Disputes Redressal Commission · 2006 4 CPJ 63
Tribunals and Commissions21 Jul 2006Appeal dismissed
Life Insurance Corporation of India Vs Raj Bala
National Consumer Disputes Redressal Commission · 2006 4 CPJ 337 : 2007 1 CLT 271
Tribunals and Commissions21 Jul 2006Complaint allowed
NINA NAYAK Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2006 4 CPJ 229
Tribunals and Commissions21 Jul 2006Complaint allowed
SUREKA COATED TUBES And SHEETS LIMITED Vs CITI BANK
National Consumer Disputes Redressal Commission · 2006 4 CPJ 194 : 2007 1 CLT 120
Tribunals and Commissions20 Jul 2006Revision Petition dismissed
COONGHA MARINE PRODUCTS Vs Oriental Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2007 2 CPJ 334
Tribunals and Commissions20 Jul 2006Appeal allowed
SECRETARY TO THE GOVT. OF INDIA, P And T DEPARTMENT Vs INDER SINGH
National Consumer Disputes Redressal Commission · 2006 4 CPJ 166
Tribunals and Commissions20 Jul 2006
DEEPAK A SALOT Vs National Insurance Company Ltd
National Consumer Disputes Redressal Commission · 2007 2 CPR 226 : 2007 3 CPJ 63
Tribunals and Commissions19 Jul 2006Appeals dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs SATISH CHANDER GUJRAL
National Consumer Disputes Redressal Commission · 2006 4 CPJ 8
Tribunals and Commissions19 Jul 2006
ENTERTAINMENT PARADISE E P Vs BHAVNISH KUMAWAT
National Consumer Disputes Redressal Commission · 2008 4 CPJ 582
Tribunals and Commissions19 Jul 2006Ordered accordingly
ROHIT CHEMICALS And ALLIED INDUSTRIES (PVT.) LTD. Vs NATIONAL RESEARCH And DEVELOPMENT CORPORATION
National Consumer Disputes Redressal Commission · 2006 2 CPR 148 : 2006 3 CPJ 442 : 2013 4 CPJ 87