Tribunals and Commissions07 Aug 2006Revision Petition allowed
HARYANA URBAN DEVELOPMENT AUTHORITY, GURGAON Vs PANKAJ TOMAR
National Consumer Disputes Redressal Commission · 2006 2 CPC 486 : 2006 4 CPJ 373
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2006
788 judgments · page 12 of 40
Tribunals and Commissions07 Aug 2006Appeal dismissed
SURENDRA SINGH RAGHAV Vs HAJI MOHD. KHAN
National Consumer Disputes Redressal Commission · 2007 1 CPJ 311
Tribunals and Commissions07 Aug 2006Complaint dismissed
Gurmukh Singh Vs RAJIV GUPTA
National Consumer Disputes Redressal Commission · 2006 3 CPJ 337
Tribunals and Commissions07 Aug 2006Appeal allowed
SURENDRA UGALE Vs ARUN KUMAR GANGULY
National Consumer Disputes Redressal Commission · 2007 2 CPJ 67
Tribunals and Commissions07 Aug 2006
UTTAR PRADESH STATE ELECTRICITY BOARD (UPSEB) Vs AJAY KUMAR JAISWAL
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 96 : 2006 2 CPC 634 : 2006 3 CPR 90 : 2006 4 CPJ 99 : 2007 1 CLT 103
Tribunals and Commissions04 Aug 2006
K D SHARMA Vs EVERGREEN TRAVELS
National Consumer Disputes Redressal Commission · 2007 1 CLT 551 : 2007 1 CPJ 87
Tribunals and Commissions04 Aug 2006Revision Petition dismissed
BIHAR STATE HOUSING BOARD, PATNA Vs GANESHI DEVI
National Consumer Disputes Redressal Commission · 2006 3 CPJ 413 : 2006 3 CPR 289
Tribunals and Commissions03 Aug 2006Revision allowed
BRIJESH KUMAR SHETTY Vs M. BALAKRISHAN RAI
National Consumer Disputes Redressal Commission · 2007 2 CPJ 189
Tribunals and Commissions02 Aug 2006Ordered accordingly
JITENDER KUMAR SINGH Vs INDRAPRASTHA APOLLO HOSPITAL
National Consumer Disputes Redressal Commission · 2006 3 CPJ 339 : 2006 3 CPR 269
Tribunals and Commissions02 Aug 2006
ASSOCIATED BULK MOVERS Vs RELIANCE INDUSTRIES LTD.
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 72
Tribunals and Commissions01 Aug 2006
B.L. SURYANARAYANA CHETTY Vs HOSMAT HOSPITAL
National Consumer Disputes Redressal Commission · 2007 4 CPJ 489
Tribunals and Commissions01 Aug 2006Complaint disposed of
ELITE BAKERS PVT. LTD. Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2006 2 CPC 706 : 2006 3 CPR 83 : 2006 4 CPJ 52
Tribunals and Commissions31 Jul 2006Revision Petition dismissed
ORIENTAL INSURANCE CO LTD Vs CAPT AJAY SINGH YADAV
National Consumer Disputes Redressal Commission · 2008 2 CPJ 71
Tribunals and Commissions31 Jul 2006Revision Petition No. 1008/05 dismissed. R.P. No. 492/05 allowed
BABURAO SATAPPA IRRANNANAVAR Vs KLE SOCIETY'S HOSPITAL And RESEARCH CENTRE
National Consumer Disputes Redressal Commission · 2006 2 CPC 623 : 2006 3 CPR 92 : 2006 4 CPJ 71
Tribunals and Commissions31 Jul 2006Complaint partly allowed
Consumer Education and Research Society Vs NELSON HIGHER SECONDARY SCHOOL
National Consumer Disputes Redressal Commission · 2006 4 CPJ 275
Tribunals and Commissions31 Jul 2006
AEROFLOT SOVIET AIRLINES Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 69 : 2006 2 CPC 691 : 2006 3 CPR 122 : 2006 4 CPJ 62
Tribunals and Commissions31 Jul 2006
RAJASTHAN HOUSING BOARD Vs PREM KUMAR KAPOOR
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 130 : 2006 3 CPJ 431 : 2006 3 CPR 124
Tribunals and Commissions31 Jul 2006
RAJINDER SINGH Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2006 3 CPJ 449
Tribunals and Commissions28 Jul 2006Ordered accordingly
MANIPAL FINANCE CORPORATION LTD. Vs KARAN SINGH POONAIAH
National Consumer Disputes Redressal Commission · 2006 4 CPJ 417
Tribunals and Commissions28 Jul 2006Appeal dismissed
Life Insurance Corporation of India Vs MASTER AGNEYA KRISHNA TRIPATHI
National Consumer Disputes Redressal Commission · 2006 3 CPR 27 : 2006 4 CPJ 306