Tribunals and Commissions30 Aug 2006Appeal dismissed
JASWINDER SINGH Vs SWASTIK CONSTRUCTION
National Consumer Disputes Redressal Commission · 2007 2 CPJ 323
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2006
788 judgments · page 10 of 40
Tribunals and Commissions30 Aug 2006Revision Petition allowed
Laxman Prasad Pandey Vs LIC of India
National Consumer Disputes Redressal Commission · 2006 4 CPJ 139
Tribunals and Commissions30 Aug 2006
A.JAGANNADHAN Vs S.MURALIDHARAN
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 79 : 2006 2 CPC 712 : 2006 4 CPJ 40 : 2007 1 CLT 40
Tribunals and Commissions28 Aug 2006Complaint dismissed
Pardi Industrial Association Vs GUJARAT INDUSTRIAL DEVELOPMENT CORPN.
National Consumer Disputes Redressal Commission · 2006 2 CPC 684 : 2006 4 CPJ 28 : 2007 1 CLT 26
Tribunals and Commissions28 Aug 2006Complaint dismissed
PRABHA SHANKAR Vs NARAYANA HRUDAYALA
National Consumer Disputes Redressal Commission · 2006 3 CPR 290 : 2006 4 CPJ 182
Tribunals and Commissions28 Aug 2006Appeal dismissed
M.A. GANESH RAO Vs T.M.A. PAI ROTARY HOSPITAL
National Consumer Disputes Redressal Commission · 2006 3 CPR 328 : 2007 1 CLT 449 : 2007 1 CPJ 338 : 2007 1 CPR 88
Tribunals and Commissions28 Aug 2006Revision Petition dismissed
S. BAKIRATHAN MARTHANDAN Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2007 1 CLT 561 : 2007 1 CPJ 203 : 2007 1 CPR 273
Tribunals and Commissions28 Aug 2006Complaint dismissed
STOCKS AND SECURITIES (BANGALORE) PVT. lTD. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2006 4 CPJ 286
Tribunals and Commissions28 Aug 2006Appeal dismissed
SUDARSAN HANDICRAFTS Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2006 4 CPJ 227
Tribunals and Commissions28 Aug 2006
UNICHEM LABORATORIES LTD. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 16 : 2006 3 CPJ 359 : 2006 3 CPR 43
Tribunals and Commissions28 Aug 2006
VISTA INTERNATIONAL Vs CORPORATION BANK
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 110 : 2006 4 CPJ 184
Tribunals and Commissions25 Aug 2006Appeals dismissed
N.N. 563, PRIMARY AGRI. CO-OP. BANK LTD. (SECRETARY) Vs S.P.L.RAMIAH
National Consumer Disputes Redressal Commission · 2006 4 CPJ 224
Tribunals and Commissions25 Aug 2006Ordered accordingly
PRAVABATI RAY Vs TAPOBANA HOUSING FINANCE LTD.
National Consumer Disputes Redressal Commission · 2006 4 CPJ 236
Tribunals and Commissions24 Aug 2006
Minnal Mani Vs Proprietor Villianur Associates
National Consumer Disputes Redressal Commission · 2006 4 CPJ 339 : 2007 1 CLT 546
Tribunals and Commissions23 Aug 2006Appeal allowed
AMULYA SEA FOODS Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2007 3 CPJ 253
Tribunals and Commissions23 Aug 2006
STAR CHEMICOS Vs ORIENTAL INSURANCE CO. LTD.-Opposite party
National Consumer Disputes Redressal Commission · 2007 1 CPJ 253 : 2007 1 CPR 199
Tribunals and Commissions22 Aug 2006Appeal dismissed
HVPN Vs RAM PAL ALIAS RAM PHAL
National Consumer Disputes Redressal Commission · 2006 3 CPJ 358
Tribunals and Commissions22 Aug 2006
POST MASTER GENERAL Vs BABU RAM
National Consumer Disputes Redressal Commission · 2007 4 CPJ 35
Tribunals and Commissions21 Aug 2006
SHRI J.L.SETHI Vs SENIOR CITIZEN HOME COMPLEX WELFARE SOCIETY
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 32 : 2006 3 CPJ 356 : 2006 3 CPR 37
Tribunals and Commissions18 Aug 2006Appeals partly allowed
United India Insurance Company Ltd. Vs PALLAVA LEATHERS And PRODUCTS
National Consumer Disputes Redressal Commission · 2006 4 CPJ 272