Tribunals and Commissions26 Sept 2006Revision Petition dismissed
MAHESH CHANDRA SHARMA Vs MODERN SYNTEX (INDIA) LTD.
National Consumer Disputes Redressal Commission · 2006 3 CPR 159 : 2006 4 CPJ 179
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2006
788 judgments · page 8 of 40
Tribunals and Commissions26 Sept 2006Revision Petition allowed
ANDHRA BANK Vs MUDUNURI BABY SAROJINI
National Consumer Disputes Redressal Commission · 2007 1 CPJ 290 : 2007 1 CPR 215
Tribunals and Commissions26 Sept 2006Appeal dismissed
GHAZIABAD DEVELOPMENT AUTHORITY Vs COL. R.N. KALRA
National Consumer Disputes Redressal Commission · 2007 2 CPJ 267
Tribunals and Commissions26 Sept 2006Appeal partly allowed
K. Raju Vs COINPAR CENTRE OF INDIA
National Consumer Disputes Redressal Commission · 2006 3 CPR 333 : 2006 4 CPJ 202
Tribunals and Commissions25 Sept 2006Appeal allowed
T.R. sRINIVASA MURTHY Vs RUDRARADHYA
National Consumer Disputes Redressal Commission · 2006 4 CPJ 273
Tribunals and Commissions25 Sept 2006Appeal allowed
V.S.Balakrishnan Vs SOUTH WESTERN RAILWAY
National Consumer Disputes Redressal Commission · 2006 4 CPJ 268
Tribunals and Commissions25 Sept 2006Appeal dismissed
RAVI SHANKAR SHARMA Vs National Insurance Company Limited
National Consumer Disputes Redressal Commission · 2006 4 CPJ 238 : 2007 1 CLT 124
Tribunals and Commissions22 Sept 2006Revision Petition dismissed
DELHI TRANSPORT CORPORATION Vs Mukhtyar Singh
National Consumer Disputes Redressal Commission · 2006 4 CPJ 180
Tribunals and Commissions19 Sept 2006
Life Insurance Corporation of India Vs KEWAL KRISHAN KAMPANI
National Consumer Disputes Redressal Commission · 2007 1 CLT 523 : 2007 1 CPJ 34
Tribunals and Commissions18 Sept 2006Appeal dismissed
SOUTHERN IMPEX PVT. LTD. Vs United India Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2006 4 CPJ 319
Tribunals and Commissions15 Sept 2006
V.L.KRISHNA Vs P.Ramachandra
National Consumer Disputes Redressal Commission · 2006 2 CPR 165 : 2006 4 CPJ 322
Tribunals and Commissions15 Sept 2006Appeal partly allowed
COMPAQ COMPUTERS PVT. LTD. Vs POONAM SURI
National Consumer Disputes Redressal Commission · 2006 4 CPJ 324
Tribunals and Commissions15 Sept 2006appeal is dismissed
AMERICAN EXPRESS BANI LTD. Vs NARENDER KUMAR RAI
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 85 : 2006 4 CPJ 161 : 2007 1 CLT 93
Tribunals and Commissions14 Sept 2006Appeal dismissed
Oriental Insurance Co. Ltd. Vs MODERN INSULATORS LTD.
National Consumer Disputes Redressal Commission · 2006 4 CPJ 316
Tribunals and Commissions14 Sept 2006Appeal dismissed
United India Insurance Co. Ltd. Vs KARAM SALES CORPORATION
National Consumer Disputes Redressal Commission · 2006 2 CPC 581 : 2006 4 CPJ 261 : 2007 1 CLT 147
Tribunals and Commissions14 Sept 2006Revision Petition dismissed
New India Assurance Company Ltd. Vs MARY JANE GOVIAS
National Consumer Disputes Redressal Commission · 2006 4 CPJ 228
Tribunals and Commissions13 Sept 2006Ordered accordingly
H.S.BAWA Vs AMRIT SEAIR
National Consumer Disputes Redressal Commission · 2006 4 CPJ 213 : 2007 1 CLT 126
Tribunals and Commissions13 Sept 2006Appeal dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs Sadhu Ram
National Consumer Disputes Redressal Commission · 2006 4 CPJ 250 : 2007 1 CLT 134
Tribunals and Commissions12 Sept 2006
GUNVINDER KAUR BHATIA Vs AMITY BUSINESS SCHOOL
National Consumer Disputes Redressal Commission · 2007 2 CPJ 110
Tribunals and Commissions11 Sept 2006Appeal dismissed
Life Insurance Corporation of India Vs AVDESH CHANDRA UPADHYAYA
National Consumer Disputes Redressal Commission · 2006 4 CPJ 245