Tribunals and Commissions11 Oct 2006
JAGANNATH BHAGAT Vs Bank of India
National Consumer Disputes Redressal Commission · 2006 3 CPR 353 : 2007 1 CPJ 38
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2006
788 judgments · page 6 of 40
Tribunals and Commissions11 Oct 2006Revision Petition allowed
SOUTH CENTRAL RAILWAYS SECUNDERABAD Vs V. NIRMALA
National Consumer Disputes Redressal Commission · 2007 1 CPJ 293
Tribunals and Commissions11 Oct 2006
SANJEEV KUMAR @ PAPPU KUMAR Vs BIRENDRA KUMAR (DR.)
National Consumer Disputes Redressal Commission · 2007 4 CPJ 155
Tribunals and Commissions11 Oct 2006
BAKUL KHANDELWAL Vs GIRISH GOYAL
National Consumer Disputes Redressal Commission · 2007 2 CPJ 94
Tribunals and Commissions11 Oct 2006
E S I HOSPITAL MEDICAL OFFICER Vs Ranjit Kumar Das
National Consumer Disputes Redressal Commission · 2006 3 CPR 284 : 2007 1 CLT 508 : 2007 1 CPJ 61
Tribunals and Commissions11 Oct 2006Appeals dismissed
CHENNAI TELEPHON Vs L.SUBRAMANI
National Consumer Disputes Redressal Commission · 2006 3 CPR 250 : 2006 4 CPJ 348 : 2007 1 CLT 287
Tribunals and Commissions11 Oct 2006petition is dismissed
AMRUTA BUILDERS Vs MULEHAND B.JAIN
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 91 : 2006 3 CPR 228 : 2006 4 CPJ 357
Tribunals and Commissions11 Oct 2006
VIJAYANAND TRAVELS Vs RAGHU G.S
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 37 : 2006 3 CPR 248 : 2006 4 CPJ 346
Tribunals and Commissions10 Oct 2006
ZENITH COMPUTERS LTD Vs KIRAN DESAI
National Consumer Disputes Redressal Commission · 2006 3 CPR 287 : 2007 1 CLT 348 : 2007 1 CPJ 8
Tribunals and Commissions10 Oct 2006
NATIONAL INSURANCE CO LTD Vs Sushil Kumar Jain
National Consumer Disputes Redressal Commission · 2007 2 CPJ 17
Tribunals and Commissions10 Oct 2006Appeal allowed
Life Insurance Corporation of India Vs KAMLA DEVI
National Consumer Disputes Redressal Commission · 2006 1 CPC 673 : 2006 3 CPR 244 : 2006 4 CPJ 344 : 2007 1 CLT 277
Tribunals and Commissions10 Oct 2006
LORD BUILDERS PVT LTD Vs Delhi Vidyut Board
National Consumer Disputes Redressal Commission · 2007 2 CPJ 36
Tribunals and Commissions09 Oct 2006Appeal dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs HARI RAM
National Consumer Disputes Redressal Commission · 2006 3 CPR 239 : 2006 4 CPJ 413 : 2007 1 CLT 261
Tribunals and Commissions09 Oct 2006R.P. dismissed
UTTARI HARYANA BIJLI VITRAN NIGAM LTD. Vs S.ATTAR SINGH
National Consumer Disputes Redressal Commission · 2006 3 CPR 241 : 2006 4 CPJ 350
Tribunals and Commissions09 Oct 2006
SANTOSH RAMCHANDRA INGLE Vs TUKARAM MAHADU PATIL
National Consumer Disputes Redressal Commission · 2006 3 CPR 242 : 2007 1 CPJ 68
Tribunals and Commissions09 Oct 2006Appeals dismissed
HUDA (AMBALA) Vs SHASHI BANSAL
National Consumer Disputes Redressal Commission · 2006 3 CPR 252 : 2006 4 CPJ 359 : 2007 1 CLT 249
Tribunals and Commissions09 Oct 2006Petition is dismissed
UNION GOVERNMENT OF INDIA, DEPARTMENT OF RAILWAYS Vs SUBHASH CHAND JASUJA
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 30 : 2006 3 CPR 280 : 2006 4 CPJ 311
Tribunals and Commissions09 Oct 2006
Bhanu Prasad Sah Vs BIHAR STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2006 4 CPJ 349
Tribunals and Commissions06 Oct 2006
Life Insurance Corporation of India Vs ANIL KASHYAP
National Consumer Disputes Redressal Commission · 2007 4 CPJ 58
Tribunals and Commissions05 Oct 2006
HARYANA URBAN DEVELOPMENT AUTHORITY Vs BHU PRAKASH VERMA
National Consumer Disputes Redressal Commission · 2006 3 CPR 355 : 2007 1 CLT 365 : 2007 1 CPJ 32