Tribunals and Commissions15 Nov 2006
AGRICULTURE INSURANCE COMPANY OF INDIA LTD. Vs FARMERS SERVICE COOPERATIVE SOCIETY LTD.
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 61 : 2007 1 CPJ 128
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2006
788 judgments · page 4 of 40
Tribunals and Commissions15 Nov 2006
S.RAMANUJAM Vs C.P.SREE KUMAR, M.S.(ORTHO) MANAGING DIRECTOR
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 60 : 2006 4 CPJ 365 : 2007 1 CLT 155
Tribunals and Commissions13 Nov 2006Revision Petition dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs Karamvir Singh
National Consumer Disputes Redressal Commission · 2006 3 CPR 396 : 2007 1 CPJ 323
Tribunals and Commissions13 Nov 2006
PATEL ROADWAYS LTD Vs HARIRAM LAXMINARAYAN HEDA
National Consumer Disputes Redressal Commission · 2006 3 CPR 361 : 2007 1 CLT 361 : 2007 1 CPJ 27
Tribunals and Commissions13 Nov 2006
UCO BANK Vs Gadadhar Mohapatra
National Consumer Disputes Redressal Commission · 2006 3 CPR 363 : 2007 1 CPJ 29
Tribunals and Commissions13 Nov 2006Revision Petition dismissed
Life Insurance Corporation of India Vs Asha Singh
National Consumer Disputes Redressal Commission · 2006 3 CPR 393 : 2007 1 CPJ 238
Tribunals and Commissions10 Nov 2006Revision Petitions allowed
MAHARASHTRA HYBRID SEEDS CO. LTD. Vs GOWRI PEDDANNA
National Consumer Disputes Redressal Commission · 2006 3 CPR 408 : 2007 1 CPJ 266
Tribunals and Commissions09 Nov 2006R.P. allowed
JVVNL, KOTA Vs Abdul Salam
National Consumer Disputes Redressal Commission · 2006 3 CPR 225 : 2006 4 CPJ 352
Tribunals and Commissions09 Nov 2006
New India Assurance Co Ltd Vs SANGAT SINGH CHAUHAN
National Consumer Disputes Redressal Commission · 2006 3 CPR 356 : 2007 1 CLT 366 : 2007 1 CPJ 33
Tribunals and Commissions09 Nov 2006
ATUL NANDA Vs RESERVE BANK OF INDIA
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 5 : 2007 1 CPJ 14
Tribunals and Commissions08 Nov 2006
KARUNA HOSPITAL Vs KOCHURANI JOSE
National Consumer Disputes Redressal Commission · 2006 3 CPR 341 : 2007 1 CLT 363 : 2007 1 CPJ 31
Tribunals and Commissions07 Nov 2006
V.V.R. Choudary Vs Hyderabad Industries Ltd.
National Consumer Disputes Redressal Commission · 2007 1 AllLJ 107 : 2007 1 CPJ 131
Tribunals and Commissions07 Nov 2006
PHOOL SINGH Vs Delhi Vidyut Board
National Consumer Disputes Redressal Commission · 2007 3 CPJ 93
Tribunals and Commissions07 Nov 2006
Life Insurance Corporation of India Vs Jai Parkash
National Consumer Disputes Redressal Commission · 2007 1 CPR 316 : 2007 2 CPJ 87
Tribunals and Commissions06 Nov 2006
GOURI SHANKAR PADHI Vs State of orissa
National Consumer Disputes Redressal Commission · 2006 3 CPR 342 : 2007 1 CLT 414 : 2007 1 CPJ 167
Tribunals and Commissions06 Nov 2006
MAYA APPLIANCES PVT. LTD. Vs UNITED INDIA INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 59 : 2007 1 CLT 345 : 2007 1 CPJ 3
Tribunals and Commissions03 Nov 2006Complaint allowed
JAGDISH CHANDRA Vs ANSAL HOUSING And CONSTRUCTION LTD.
National Consumer Disputes Redressal Commission · 2006 4 CPJ 367
Tribunals and Commissions03 Nov 2006
MODERN AUTOMOBILES Vs NEELAM CHAND
National Consumer Disputes Redressal Commission · 2006 3 CPR 358 : 2007 1 CPJ 36
Tribunals and Commissions03 Nov 2006
KUNDAN RICE MILLS LTD. Vs NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 55 : 2006 3 CPR 169 : 2006 4 CPJ 361 : 2007 1 CLT 232 : 2007 1 UC 621
Tribunals and Commissions03 Nov 2006
NATIONAL INSURANCE CO. LTD. Vs SURESH BABU
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 56 : 2006 3 CPR 178 : 2007 1 CLT 356 : 2007 1 CPJ 23