Tribunals and Commissions13 Dec 2006Appeal allowed
K. Rama Devi Vs Sardar Begum
National Consumer Disputes Redressal Commission · 2007 2 CPJ 182
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2006
788 judgments · page 2 of 40
Tribunals and Commissions12 Dec 2006
RESU BHAI Vs Shivnarayan
National Consumer Disputes Redressal Commission · 2007 3 CPJ 82
Tribunals and Commissions12 Dec 2006Appeal disposed of
RAJENDRA KUMAR TRIPATHI Vs UTTAR PRADESH STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2007 1 CPJ 264
Tribunals and Commissions11 Dec 2006
SUKHWINDER SINGH MALHI Vs SDO TELEPHONE BATALA
National Consumer Disputes Redressal Commission · 2007 2 CPJ 46
Tribunals and Commissions11 Dec 2006Revision Petition partly allowed
K. UPENDRA Vs REGIONAL PROVIDENT FUND ORGANISATION
National Consumer Disputes Redressal Commission · 2007 1 CPJ 281 : 2007 1 CPR 212
Tribunals and Commissions11 Dec 2006Review Petition dismissed
CHANDRA PRAKASH KHANNA Vs GIRIJA SHANKER TAMTA
National Consumer Disputes Redressal Commission · 2007 1 CPR 505 : 2007 2 CPJ 250
Tribunals and Commissions08 Dec 2006Revision Petition dismissed
MAHENDER NATH SHARMA Vs PUNJAB STATE ELECTRICITY BOARD (PSEB)
National Consumer Disputes Redressal Commission · 2007 1 CLT 565 : 2007 1 CPJ 200 : 2007 1 CPR 108
Tribunals and Commissions08 Dec 2006Revision Petition allowed
P. INDIRA DEVI Vs L.I.C. of India
National Consumer Disputes Redressal Commission · 2007 1 CPJ 205 : 2007 1 CPR 125
Tribunals and Commissions08 Dec 2006Revision Petition dismissed
B.K. TRIVEDI Vs PARVATI HOUSING CO-OPERATIVE SOCIETY
National Consumer Disputes Redressal Commission · 2007 1 CPJ 202 : 2007 1 CPR 115
Tribunals and Commissions07 Dec 2006Revision Petition dismissed
SOMESHWAR PRASAD SINHA Vs MITHILA DEVI
National Consumer Disputes Redressal Commission · 2007 3 CPJ 219
Tribunals and Commissions07 Dec 2006Appeal partly allowed
Union of India Vs J. MICHAEL
National Consumer Disputes Redressal Commission · 2007 1 CPJ 308 : 2007 1 CPR 152
Tribunals and Commissions07 Dec 2006Revision Petition allowed
Bharat Sanchar Nigam Ltd. Vs RAVINDER KUMAR
National Consumer Disputes Redressal Commission · 2007 1 CLT 661 : 2007 1 CPJ 201 : 2007 1 CPR 109
Tribunals and Commissions07 Dec 2006Revision Petition disposed of
Escorts Ltd. Vs SHIVAJI TUKARAM PATIL
National Consumer Disputes Redressal Commission · 2007 1 CPJ 247 : 2007 1 CPR 118
Tribunals and Commissions07 Dec 2006Appeals partly allowed
SANDEEP KESHAV VARTAK Vs RAJIV RADHE SHYAM AGARWAL
National Consumer Disputes Redressal Commission · 2007 3 CPJ 215
Tribunals and Commissions05 Dec 2006
Mahanagar Telephone Nigam Ltd Vs A C AGGARWAL
National Consumer Disputes Redressal Commission · 2007 1 CPJ 41
Tribunals and Commissions05 Dec 2006
BIHAR STATE SUGAR CORPN LTD. Vs STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 65 : 2007 1 CLT 382 : 2007 1 CPJ 91 : 2007 1 CPR 27
Tribunals and Commissions04 Dec 2006
Cadbury India Ltd Vs L NIRANJAN
National Consumer Disputes Redressal Commission · 2007 1 CPJ 40
Tribunals and Commissions04 Dec 2006
CANARA BANK Vs SUDHIR AHUJA
National Consumer Disputes Redressal Commission · 2006 3 CPR 411 : 2007 1 CLT 344 : 2007 1 CPJ 1
Tribunals and Commissions04 Dec 2006Appeal is dismissed
ARJANDAS BRIJLAL AND COMPANY Vs ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 63 : 2007 1 CLT 372 : 2007 1 CPJ 81 : 2007 1 CPR 138
Tribunals and Commissions04 Dec 2006
UNIVERSAL PAPER MILLS LTD. Vs ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 68 : 2007 1 CLT 392 : 2007 1 CPJ 107 : 2007 1 CPR 167