Tribunals and Commissions01 Dec 2006Appeal dismissed
ANITA MEENA Vs BSNL
National Consumer Disputes Redressal Commission · 2007 1 CPJ 283 : 2007 1 CPR 191
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2006
788 judgments · page 3 of 40
Tribunals and Commissions01 Dec 2006Revision Petition dismissed
ajitha chit funds (p) ltd. Vs Tata Engineering and Locomotive Co. Ltd.
National Consumer Disputes Redressal Commission · 2007 1 CPJ 204 : 2007 1 CPR 113
Tribunals and Commissions01 Dec 2006
CHANDESHWAR KUMAR Vs TATA ENGINEERING LOCO MOTIVE CO LTD
National Consumer Disputes Redressal Commission · 2006 3 CPR 402 : 2007 1 CLT 343 : 2007 1 CPJ 2
Tribunals and Commissions30 Nov 2006Appeal dismissed
KUMARI SHIVANI SINGH Vs ASHWINI GOKHALE
National Consumer Disputes Redressal Commission · 2006 3 CPR 398 : 2007 1 CPJ 326
Tribunals and Commissions30 Nov 2006Appeal dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY (HUDA) Vs VINOD KUMAR SRIHAN AND VIVEK KUMAR SRIHAN
National Consumer Disputes Redressal Commission · 2007 1 CPJ 331
Tribunals and Commissions30 Nov 2006Appeal allowed
P.M. SYSTEMS AND FINANCIAL SERVICES (P) LTD. Vs NARAYAN CH. MITRA
National Consumer Disputes Redressal Commission · 2007 4 CPJ 407
Tribunals and Commissions29 Nov 2006Revision Petition allowed
United India Insurance Company Ltd. Vs HARINDER KAUR
National Consumer Disputes Redressal Commission · 2007 3 CPJ 411
Tribunals and Commissions28 Nov 2006
PUNJAB NATIONAL BANK Vs R.P.ARORA
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 76 : 2007 1 CLT 497 : 2007 1 CPJ 45
Tribunals and Commissions28 Nov 2006
LIFE INSURANCE CORPORATION OF INDIA Vs RAM SINGH TANWAR
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 74 : 2007 1 CLT 500 : 2007 1 CPJ 48
Tribunals and Commissions27 Nov 2006Revision Petition allowed
STATE ELECTRICITY BOARD Vs SAI WIRE INDUSTRIES
National Consumer Disputes Redressal Commission · 2006 3 CPR 391 : 2007 1 CPJ 240
Tribunals and Commissions27 Nov 2006Petition is dismissed
DIVYA SOOD Vs GURDEEP KAUR BHUHI
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 66 : 2007 1 CLT 496 : 2007 1 CPJ 44
Tribunals and Commissions24 Nov 2006Revision Petition dismissed
State Bank of India Vs NANAK CHAND ARORA
National Consumer Disputes Redressal Commission · 2006 3 CPR 405 : 2007 1 CPJ 322
Tribunals and Commissions23 Nov 2006Revision Petition dismissed
PUNJAB URBAN DEVELOPMENT AUTHORITY Vs SHABNAM VIRK
National Consumer Disputes Redressal Commission · 2006 3 CPR 397 : 2007 1 CPJ 321
Tribunals and Commissions23 Nov 2006Appeal dismissed
NATIONAL INSURANCE COMPANY Vs BHAWANI CHAND
National Consumer Disputes Redressal Commission · 2007 4 CPJ 346
Tribunals and Commissions22 Nov 2006Complaint allowed
Bholasons Exports Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2006 4 CPJ 434 : 2007 1 CLT 235
Tribunals and Commissions16 Nov 2006Revision Petition allowed
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs PUNJAB KHAPATKAR SANGH
National Consumer Disputes Redressal Commission · 2006 3 CPR 403 : 2007 1 CPJ 237
Tribunals and Commissions16 Nov 2006Appeal allowed
MAHARASHTRA MATHADI AND UNPROTECTED LABOUR BOARD-s Vs Tata Iron and Steel Company
National Consumer Disputes Redressal Commission · 2007 3 CPJ 221 : 2007 3 UC 1789
Tribunals and Commissions16 Nov 2006Revision Petition dismissed
JASHOMATINANDAN DAS Vs State Bank of India
National Consumer Disputes Redressal Commission · 2006 3 CPR 406 : 2007 1 CPJ 324
Tribunals and Commissions16 Nov 2006
K.S. SRIDHAR Vs Rajkumar
National Consumer Disputes Redressal Commission · 2007 1 CPJ 362
Tribunals and Commissions15 Nov 2006Appeal allowed
Life Insurance Corporation of India Vs INDIRA DEVI AGRAWAL
National Consumer Disputes Redressal Commission · 2007 4 CPJ 279