Tribunals and Commissions02 Nov 2006
SUJATA CHEMICALS Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2006 3 CPR 366 : 2007 1 CLT 421
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2006
788 judgments · page 5 of 40
Tribunals and Commissions02 Nov 2006
VADODARA MUNICIPAL CORPORATION Vs PURSHOTTAM V.MURJANI, ETC.
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 54 : 2006 4 CPJ 146 : 2007 1 CLT 77
Tribunals and Commissions31 Oct 2006Revision Petition dismissed
TAYAL ENTERPRISES Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2006 3 CPR 230 : 2007 1 CPJ 380
Tribunals and Commissions31 Oct 2006
NEELKANTHA JUTE DEALERS Vs Central Bank of India
National Consumer Disputes Redressal Commission · 2006 3 CPR 305 : 2007 1 CLT 401 : 2007 1 CPJ 117
Tribunals and Commissions31 Oct 2006
SAIYAD AKILANT Vs POST MASTER POST OFFICE BABUPETH CHANDRAPUR
National Consumer Disputes Redressal Commission · 2007 4 CPJ 132
Tribunals and Commissions30 Oct 2006Appeal allowed
Dakshin Haryana Bijli Vitran Nigam Ltd. Vs Nanak Chand
National Consumer Disputes Redressal Commission · 2006 4 CPJ 401 : 2007 1 CLT 152
Tribunals and Commissions25 Oct 2006Appeal dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs VANDANA GOEL
National Consumer Disputes Redressal Commission · 2006 4 CPJ 258 : 2007 1 CLT 141
Tribunals and Commissions23 Oct 2006Revision Petition allowed
RADHANATH SANTRA Vs W B S E B
National Consumer Disputes Redressal Commission · 2008 1 CPJ 384 : 2008 1 CPR 126
Tribunals and Commissions20 Oct 2006Appeal dismissed
ASHWANI KUMAR JAIRATH Vs DEPARTMENT OF POSTS CITY POST OFFICE, LUDHIANA
National Consumer Disputes Redressal Commission · 2007 4 CPJ 384
Tribunals and Commissions20 Oct 2006
UNITED INDIA INSURANCE CO LTD Vs Imperial Gift House
National Consumer Disputes Redressal Commission · 2006 3 CPR 256 : 2007 1 CLT 351 : 2007 1 CPJ 6
Tribunals and Commissions20 Oct 2006
BALDEV RAJ PREENJA Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2006 3 CPR 258 : 2007 1 CLT 511 : 2007 1 CPJ 64
Tribunals and Commissions19 Oct 2006
PARAMJIT SINGH GREWAL Vs CHARANJIT SINGH CHAWLA
National Consumer Disputes Redressal Commission · 2007 1 CPJ 125
Tribunals and Commissions17 Oct 2006
KAMLESH CHADHA Vs BSES Yamuna Power Limited
National Consumer Disputes Redressal Commission · 2007 3 CPJ 230
Tribunals and Commissions17 Oct 2006complaint is dismissed
PUNJAB UNIVERSITY Vs UNIT TRUST OF INDIA
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 52 : 2006 4 CPJ 301
Tribunals and Commissions16 Oct 2006Appeal dismissed
Bharat Sanchar Nigam Ltd. Vs IMPETUS MARKETING PVT. LTD.
National Consumer Disputes Redressal Commission · 2007 4 CPJ 483
Tribunals and Commissions13 Oct 2006Appeal dismissed
Lufthansa German Airlines Vs RISH BAJORIA
National Consumer Disputes Redressal Commission · 2007 1 CLT 443 : 2007 1 CPJ 333 : 2007 1 CPR 250
Tribunals and Commissions12 Oct 2006
TELEPHONES GENERAL MANAGER CHANDIGARH Vs DIRECTOR REGIONAL COMPUTER CENTRE
National Consumer Disputes Redressal Commission · 2006 3 CPR 237 : 2007 1 CLT 354 : 2007 1 CPJ 12
Tribunals and Commissions12 Oct 2006Appeal allowed
TARA KAUNDAL Vs LIFE INSURANE COMPANY OF INDIA
National Consumer Disputes Redressal Commission · 2007 4 CPJ 380
Tribunals and Commissions12 Oct 2006R.P. dismissed
BHIMAPPA BALAPPA HATTIHOLI Vs SUTARIA AUTOMOBILES
National Consumer Disputes Redressal Commission · 2006 3 CPR 214 : 2006 4 CPJ 364
Tribunals and Commissions12 Oct 2006Revision Petition dismissed
KATNI BOMBAY ROAD CARRIER Vs ANIL INDUSTRIES
National Consumer Disputes Redressal Commission · 2006 3 CPR 318 : 2006 4 CPJ 355