Tribunals and Commissions05 Oct 2006petitions are dismissed
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD. Vs KEMLEGOWDA
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 71 : 2006 4 CPJ 313
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2006
788 judgments · page 7 of 40
Tribunals and Commissions04 Oct 2006
HVPN Vs BASTI RAM
National Consumer Disputes Redressal Commission · 2006 3 CPR 216 : 2007 1 CLT 353 : 2007 1 CPJ 11
Tribunals and Commissions04 Oct 2006Appeal dismissed
FIIT JEE LIMITED Vs MINATHI RATH
National Consumer Disputes Redressal Commission · 2006 4 CPJ 255
Tribunals and Commissions04 Oct 2006Appeal dismissed
Yashpal Vs SSG PHARMA (P) LTD.
National Consumer Disputes Redressal Commission · 2006 4 CPJ 377
Tribunals and Commissions04 Oct 2006
DISTRICT INDUSTRIES CENTRE Vs CHAUDHARY INDUSTRIES
National Consumer Disputes Redressal Commission · 2007 4 CPJ 26
Tribunals and Commissions04 Oct 2006Revision Petition dismissed
V.R. ASSOCIATES Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2007 3 CPJ 408
Tribunals and Commissions04 Oct 2006
OM PRAKASH SHARMA Vs Bharat Sanchar Nigam Limited
National Consumer Disputes Redressal Commission · 2007 1 CPR 231 : 2007 2 CPJ 58 : 2007 2 UC 896
Tribunals and Commissions03 Oct 2006Revision Petition dismissed
RAJASTHAN STATE ELECTRICITY BOARD Vs BRIJ ICE FACTORY, BHARATPUR
National Consumer Disputes Redressal Commission · 2006 3 CPR 302 : 2006 4 CPJ 177
Tribunals and Commissions03 Oct 2006Revision Petition dismissed
R.BASKAR Vs D.N.UDANI
National Consumer Disputes Redressal Commission · 2006 3 CPR 336 : 2006 4 CPJ 257
Tribunals and Commissions03 Oct 2006Ordered accordingly
BAL BHAWAN PUBLIC SCHOOL Vs SHIV SHANKAR GUPTA
National Consumer Disputes Redressal Commission · 2006 4 CPJ 246 : 2007 1 CLT 137
Tribunals and Commissions03 Oct 2006
PRAVEEN DAMANI Vs ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 50 : 2006 3 CPR 295 : 2006 4 CPJ 189 : 2007 1 CLT 213
Tribunals and Commissions03 Oct 2006
MADHURI GOVILKAR Vs HINDUSTAN PETROLEUM CORPORATION
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 57 : 2006 4 CPJ 338 : 2007 1 CLT 225
Tribunals and Commissions03 Oct 2006
ELLORA PAPER MILLS LTD. Vs DIVISIONAL MANAGER
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 49 : 2006 4 CPJ 195
Tribunals and Commissions03 Oct 2006Petition is allowed
MAHENDER SINGH SIWACH Vs PUNJAB AND SIND BANK
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 34 : 2006 3 CPR 260 : 2006 4 CPJ 231
Tribunals and Commissions29 Sept 2006
Pearl Syntex Pvt Ltd Vs Klm Cargo
National Consumer Disputes Redressal Commission · 2006 4 CPJ 276
Tribunals and Commissions28 Sept 2006
Central Excise Department Vs CHANDRA SEKHAR PADHI
National Consumer Disputes Redressal Commission · 2007 3 CPR 117 : 2007 4 CPJ 64
Tribunals and Commissions28 Sept 2006Appeal dismissed
G.Shankar Vs ADDITIONAL GENERAL MANAGER (DIRECTOR/PUBLIC GRIEVANCES/SOUTHERN) RAILWAY
National Consumer Disputes Redressal Commission · 2006 4 CPJ 333 : 2007 1 CLT 273
Tribunals and Commissions27 Sept 2006Appeal dismissed
United India Insurance Co. Ltd. Vs N.M. MOHAMMED JAKEER HUSSAIN
National Consumer Disputes Redressal Commission · 2006 3 CPR 139 : 2006 4 CPJ 317
Tribunals and Commissions26 Sept 2006
JOSE ALEIXO PROENCA Vs SUPREME CONSTRUCTIONSOPPOSITE PARTY
National Consumer Disputes Redressal Commission · 2007 2 CPJ 112
Tribunals and Commissions26 Sept 2006Appeal disposed of
MODERN AUTOMOBILES LIMITED Vs MADHU GUPTA
National Consumer Disputes Redressal Commission · 2006 2 CPC 607 : 2006 3 CPR 292 : 2006 4 CPJ 178