Tribunals and Commissions11 Sept 2006
UNITED INDIA INSURANCE COMPANY LTD. Vs NORTHERN CARRIERS PVT. LTD.
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 12 : 2006 3 CPR 142 : 2006 4 CPJ 204 : 2007 1 CLT 218
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2006
788 judgments · page 9 of 40
Tribunals and Commissions08 Sept 2006
UNITED INDIA INSURANCE CO LTD Vs Neeraj Sharda
National Consumer Disputes Redressal Commission · 2006 4 CPJ 281
Tribunals and Commissions07 Sept 2006
VIVEK MINHAS Vs I I T T COLLEGE OF ENGINEERING KALA AMB
National Consumer Disputes Redressal Commission · 2007 2 CPJ 53
Tribunals and Commissions07 Sept 2006Appeal allowed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs Janak Dulari
National Consumer Disputes Redressal Commission · 2006 4 CPJ 296
Tribunals and Commissions07 Sept 2006
BHAGWATI DEVI Vs S M G SONOGRAPHY CENTRE
National Consumer Disputes Redressal Commission · 2007 2 CPJ 63
Tribunals and Commissions07 Sept 2006Revision dismissed
EXECUTIVE ENGINEER Vs JOSHRAM VISHWAKARMA
National Consumer Disputes Redressal Commission · 2006 3 CPR 137 : 2006 4 CPJ 331
Tribunals and Commissions06 Sept 2006Revision Petition dismissed
SUBRAMANYAN Vs SIDDARAJA
National Consumer Disputes Redressal Commission · 2006 3 CPR 145 : 2006 4 CPJ 201
Tribunals and Commissions06 Sept 2006Revision Petition dismissed
MUNNI DEVI Vs R.P.TONDON
National Consumer Disputes Redressal Commission · 2006 4 CPJ 259
Tribunals and Commissions06 Sept 2006
USHAL RANI AGGARWAL Vs NAGAR PALIKA PARISHAD, HALDWANI DISTRICT NAINITAL
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 15 : 2006 2 CPC 717 : 2006 4 CPJ 20 : 2007 1 UC 173
Tribunals and Commissions05 Sept 2006Revision Petition allowed
National Insurance Co. Ltd. Vs Santosh Kumar
National Consumer Disputes Redressal Commission · 2006 4 CPJ 199
Tribunals and Commissions05 Sept 2006Appeal disposed of
A. Athilakshmi (Dr.) Vs A. RAVI
National Consumer Disputes Redressal Commission · 2007 1 CLT 478 : 2007 1 CPR 60
Tribunals and Commissions04 Sept 2006Appeal dismissed
ROYAL NEPAL AIRLINES Vs VISHAL ARYA
National Consumer Disputes Redressal Commission · 2006 4 CPJ 399
Tribunals and Commissions04 Sept 2006Appeal dismissed
United Breweries Limited Vs MUMBAI GRAHAK PANCHAYAT
National Consumer Disputes Redressal Commission · 2007 1 CLT 387 : 2007 1 CPJ 102 : 2007 1 CPR 154
Tribunals and Commissions04 Sept 2006Revision Petition dismissed
United India Insurance Co. Ltd. Vs Inder Singh Chauhan
National Consumer Disputes Redressal Commission · 2006 2 CPC 716 : 2006 3 CPR 315 : 2006 4 CPJ 15 : 2007 1 CLT 16 : 2007 1 UC 213
Tribunals and Commissions04 Sept 2006Appeal dismissed
National Insurance Co. Ltd. Vs RIYAZ AHAMED NABISAB DASTIKOPP
National Consumer Disputes Redressal Commission · 2006 4 CPJ 264 : 2007 1 CLT 145
Tribunals and Commissions04 Sept 2006
UTTARANCHAL POWER CORP LTD. Vs GOSWAMI KHARIA FACTORY
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 98 : 2006 3 CPR 300 : 2006 4 CPJ 320
Tribunals and Commissions01 Sept 2006Revision Petition partly allowed
P.S.SAWHNEY Vs Canara Bank
National Consumer Disputes Redressal Commission · 2006 4 CPJ 274
Tribunals and Commissions01 Sept 2006Revision Petitions dismissed
Namdeo Ramachandra Kadu Patil Vs BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2006 2 CPC 723 : 2006 3 CPR 147 : 2006 4 CPJ 35 : 2007 1 UC 486
Tribunals and Commissions31 Aug 2006Appeal allowed
Union of India Vs SOM PARKASH And BROS.
National Consumer Disputes Redressal Commission · 2006 4 CPJ 266 : 2007 1 CLT 150
Tribunals and Commissions30 Aug 2006Appeal dismissed
HSWEB (NOW HVPN) Vs Bhushan Lal
National Consumer Disputes Redressal Commission · 2006 4 CPJ 193 : 2007 1 CLT 114