Tribunals and Commissions18 Aug 2006Revision Petition dismissed
United India Insurance Co. Ltd. Vs SANJAY KUMAR
National Consumer Disputes Redressal Commission · 2006 3 CPR 68 : 2006 4 CPJ 111 : 2007 1 CLT 50
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2006
788 judgments · page 11 of 40
Tribunals and Commissions18 Aug 2006Complaint dismissed
FARANGI LAL MUTNEJA Vs SRI GURU HARKRISHAN SAHIB EYE HOSPITAL, SOHANA
National Consumer Disputes Redressal Commission · 2006 4 CPJ 96 : 2007 1 CLT 181
Tribunals and Commissions18 Aug 2006Complaint allowed
MANDAKINI DAS Vs Orissa State Housing Board
National Consumer Disputes Redressal Commission · 2006 4 CPJ 218
Tribunals and Commissions18 Aug 2006Complaint dismissed
RAJINDER KUMAR Vs DADA MOTORS LIMITED
National Consumer Disputes Redressal Commission · 2006 4 CPJ 353
Tribunals and Commissions17 Aug 2006Revision Petition dismissed
LIC OF INDIA Vs K. PURUSHOTHAMA
National Consumer Disputes Redressal Commission · 2006 2 CPC 616 : 2006 3 CPR 74 : 2006 4 CPJ 64 : 2007 2 UC 835
Tribunals and Commissions17 Aug 2006Ordered accordingly
K.RAVINDRA NATH Vs VITTA VEERA SURYA PRAKASAM
National Consumer Disputes Redressal Commission · 2006 2 CPC 652 : 2006 2 CPR 291 : 2006 4 CPJ 105 : 2007 1 CLT 31
Tribunals and Commissions17 Aug 2006Revision Petition dismissed
Kinetic Engineering Ltd. Vs RAHUL RAY
National Consumer Disputes Redressal Commission · 2006 2 CPC 648 : 2006 3 CPR 57 : 2006 4 CPJ 100 : 2007 1 CLT 104
Tribunals and Commissions16 Aug 2006Appeal allowed
M.S.E.B. (EXECUTIVE ENGINEER) Vs SHANKARLAL LILADHAR BHUTADA
National Consumer Disputes Redressal Commission · 2006 4 CPJ 392
Tribunals and Commissions14 Aug 2006Complaint dismissed
Jai Shankar Prasad Vs Bhupinder Singh
National Consumer Disputes Redressal Commission · 2006 3 CPJ 345
Tribunals and Commissions11 Aug 2006
H ABDUL KHAYUM Vs H V SHIVARAM
National Consumer Disputes Redressal Commission · 2007 4 CPJ 80
Tribunals and Commissions11 Aug 2006Appeal dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs V.K.SOIN
National Consumer Disputes Redressal Commission · 2006 4 CPJ 203 : 2007 1 CLT 122
Tribunals and Commissions11 Aug 2006
MANOHAR LAL SHARMA Vs Urban Improvement Company P Ltd
National Consumer Disputes Redressal Commission · 2006 4 CPJ 289
Tribunals and Commissions09 Aug 2006Appeal allowed
AMRUTANJAN LIMITED Vs JOYPRAKASH PANIGRAHI
National Consumer Disputes Redressal Commission · 2006 4 CPJ 205
Tribunals and Commissions09 Aug 2006
JYOTHI SHETTY Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2007 2 CPJ 289
Tribunals and Commissions08 Aug 2006Revision Petition dismissed
MAHESH NENSI SHAH Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2006 3 CPJ 414 : 2006 3 CPR 270
Tribunals and Commissions08 Aug 2006Appeals allowed
NITCO ROADWAYS LIMITED Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2006 2 CPC 201 : 2006 3 CPR 117 : 2006 4 CPJ 369
Tribunals and Commissions08 Aug 2006
NATIONAL INSURANCE COMPANY LIMITED Vs RAJINDER ALIAS NARINDER KUMAR
National Consumer Disputes Redressal Commission · 2007 2 CPR 1 : 2007 3 CPJ 95
Tribunals and Commissions08 Aug 2006Appeal dismissed
KARTIKESWAR PARIDA Vs SAGAR MOTOR (P) LTD.
National Consumer Disputes Redressal Commission · 2006 4 CPJ 196 : 2007 1 CLT 116
Tribunals and Commissions08 Aug 2006Ordered accordingly
HVPN Vs Parkash Flour Mills
National Consumer Disputes Redressal Commission · 2006 3 CPJ 340
Tribunals and Commissions08 Aug 2006Revision Petition dismissed
Baidya Nath Prasad Vs R.K.JAGGI
National Consumer Disputes Redressal Commission · 2006 2 CPC 649 : 2006 4 CPJ 103 : 2007 1 CLT 29