Tribunals and Commissions03 Jul 2006Appeal dismissed
MANJIT KAUR Vs ORIENTAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2006 3 CPR 125 : 2006 4 CPJ 70
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2006
788 judgments · page 16 of 40
Tribunals and Commissions03 Jul 2006Revision Petition dismissed
BABY JOSEPH Vs V.S.GOPALAKRISHNA PILLAI
National Consumer Disputes Redressal Commission · 2006 3 CPJ 408
Tribunals and Commissions03 Jul 2006Ordered accordingly
SALEEMUDDIN Vs SUNIL MALHOTRA
National Consumer Disputes Redressal Commission · 2006 2 CLT 466 : 2006 2 CPC 306 : 2006 3 CPJ 396
Tribunals and Commissions03 Jul 2006
KASHIPRASAD COTTON PVT. LTD. Vs KAMLADEVI KANHIYALAL SHRAWGI
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 9 : 2006 2 CPR 113
Tribunals and Commissions03 Jul 2006
HINDUSTAN MOTORS LTD. Vs P.VASUDEVA
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 140 : 2006 4 CPJ 167
Tribunals and Commissions29 Jun 2006Appeal allowed
JAIGIRI GOSWAMI Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2006 3 CPJ 306
Tribunals and Commissions27 Jun 2006Revision Petition dismissed
Punjab National Bank Vs L.N.NAVETIA
National Consumer Disputes Redressal Commission · 2006 2 CPC 621 : 2006 2 CPR 107 : 2006 4 CPJ 81
Tribunals and Commissions26 Jun 2006Appeal disposed of
Oriental Insurance Co. Ltd. Vs KALA EMPORIUM PVT. LTD.
National Consumer Disputes Redressal Commission · 2007 2 CPJ 308
Tribunals and Commissions26 Jun 2006Appeal dismissed
KRISHNA MURARI SINHA Vs MD.BASHEER ALAM
National Consumer Disputes Redressal Commission · 2006 2 CPR 120 : 2006 4 CPJ 332
Tribunals and Commissions26 Jun 2006Appeal dismissed
Ashok Leyland Finance Ltd. Vs BRIJESH MOURYA
National Consumer Disputes Redressal Commission · 2006 3 CPJ 194
Tribunals and Commissions23 Jun 2006Appeal allowed
Oriental Insurance Co. Ltd. Vs KAILASH PRAJAPATI
National Consumer Disputes Redressal Commission · 2006 4 CPJ 136
Tribunals and Commissions22 Jun 2006Complaint dismissed
INDUMATI Vs SHYAMALA A. MASURKAR
National Consumer Disputes Redressal Commission · 2006 4 CPJ 138
Tribunals and Commissions21 Jun 2006Appeal dismissed
JYOTHI AGENCIES Vs NEW INDIA ASSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2006 2 CPC 700 : 2006 4 CPJ 30 : 2007 1 UC 475
Tribunals and Commissions21 Jun 2006Revision Petition dismissed
HAJI AKBAR ALI Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2006 3 CPJ 298
Tribunals and Commissions21 Jun 2006
Tulsiram Patelnt Vs UNITED INDIA INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2006 3 CPJ 429
Tribunals and Commissions20 Jun 2006Revision Petition dismissed
RAM DESHLAHARA Vs Magma Leasing Ltd.
National Consumer Disputes Redressal Commission · 2006 3 CPJ 247
Tribunals and Commissions20 Jun 2006Revision Petition allowed
Rajasthan Housing Board Vs PREM KUMAR KAPOOR
National Consumer Disputes Redressal Commission · 2006 3 CPR 176
Tribunals and Commissions19 Jun 2006Appeal dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs ANUJ MITTAL
National Consumer Disputes Redressal Commission · 2006 3 CPJ 187
Tribunals and Commissions19 Jun 2006Revision Petition dismissed
ALLAHABAD BANK Vs J.D.S. ELECTRONIC COMPANY
National Consumer Disputes Redressal Commission · 2007 1 CPJ 270
Tribunals and Commissions16 Jun 2006Appeal dismissed
New India Assurance Co. Ltd. Vs BAIDYANATH DANDAPAT
National Consumer Disputes Redressal Commission · 2006 3 CPR 173 : 2006 4 CPJ 104