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National Consumer Disputes Redressal Commission judgments, 2006

788 judgments · page 19 of 40

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Tribunals and Commissions26 May 2006Appeal dismissed

DHL WORLDWIDE EXPRESS Vs G.R. Pharma

National Consumer Disputes Redressal Commission · 2007 1 CPJ 357

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Tribunals and Commissions26 May 2006Appeal allowed

GUPTA TRANSPORT CORPORATION Vs NEW INDIA ASSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 2006 3 CPR 24 : 2006 4 CPJ 302

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Tribunals and Commissions26 May 2006

INDIAN AIRLINES LTD Vs V S Singh

National Consumer Disputes Redressal Commission · 2006 4 CPJ 76

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Tribunals and Commissions25 May 2006Appeal partly allowed

Life Insurance Corporation of India Vs POONAM SHARMA

National Consumer Disputes Redressal Commission · 2006 4 CPJ 187

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Tribunals and Commissions24 May 2006Revision dismissed

JAGDEESH SINGH Vs United India Insurance Co. Ltd.

National Consumer Disputes Redressal Commission · 2007 3 CPJ 160

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Tribunals and Commissions24 May 2006Appeal dismissed

THOMAS MATHEW Vs Oriental Insurance Co. Ltd.

National Consumer Disputes Redressal Commission · 2006 2 CLT 426 : 2006 2 CPC 185 : 2006 2 CPJ 309

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Tribunals and Commissions24 May 2006Appeal dismissed

Negi Ram Vs Himachal Pradesh State Electricity Board

National Consumer Disputes Redressal Commission · 2006 2 CLT 422 : 2006 2 CPC 182 : 2006 2 CPJ 305

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Tribunals and Commissions23 May 2006Ordered accordingly

UNITED INDIA INSURANCE COMPANY Vs Jeet Singh

National Consumer Disputes Redressal Commission · 2006 4 CPJ 217

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Tribunals and Commissions23 May 2006Appeal dismissed

SOUTHERN INVESTMENT PVT. LTD. Vs M.THOMAS ABRAHAM

National Consumer Disputes Redressal Commission · 2006 3 CPJ 83

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Tribunals and Commissions22 May 2006Appeal disposed of

Life Insurance Corporation of India Vs KANTA RANI

National Consumer Disputes Redressal Commission · 2006 4 CPJ 298

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Tribunals and Commissions22 May 2006Revision Petition dismissed

M.G. SHARMA Vs INCHARGE EPFO

National Consumer Disputes Redressal Commission · 2006 2 CPC 183 : 2006 2 CPJ 307

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Tribunals and Commissions22 May 2006Revision Petition dismissed

SAGHIR AHMED KHAN Vs MEHAR AUTOMOBILES PVT. LTD.

National Consumer Disputes Redressal Commission · 2006 2 CLT 423 : 2006 2 CPC 179 : 2006 2 CPJ 302

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Tribunals and Commissions22 May 2006

PRAKASH INDUSTRIES LTD. Vs NATIONAL INSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 2006 0 NCDRC 14 : 2007 1 CPJ 343

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Tribunals and Commissions22 May 2006

GEETU SAPRA Vs B.L.KAPOOR MEMORIAL HOSPITAL

National Consumer Disputes Redressal Commission · 2006 0 NCDRC 4 : 2006 2 CLT 562 : 2006 2 CPC 589 : 2006 3 CPJ 1

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Tribunals and Commissions22 May 2006

KEY FLOPPY, A PARTNERSHIP FIRM Vs NEW INDIA ASSURANCE CO.

National Consumer Disputes Redressal Commission · 2006 0 NCDRC 2 : 2006 2 CPC 725 : 2006 4 CPJ 47 : 2007 1 CLT 45

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Tribunals and Commissions22 May 2006

Ammireddy Oils Ltd Vs ORIENTAL INSURANCE CO LTD

National Consumer Disputes Redressal Commission · 2006 2 CLT 664 : 2006 2 CPC 339 : 2006 3 CPJ 50

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Tribunals and Commissions19 May 2006Revision Petition dismissed

Kamla Bai Jain Vs Oriental Insurance Co. Ltd.

National Consumer Disputes Redressal Commission · 2006 3 CPJ 281

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Tribunals and Commissions19 May 2006

CHAIRMAN/MANAGING DIRECTOR, UNITED INDIA INSURANCE COMPANY LTD. Vs KORAMUTTA PULLANA, NAGANNA

National Consumer Disputes Redressal Commission · 2006 0 NCDRC 139 : 2006 2 CLT 409 : 2006 2 CPC 149 : 2006 2 CPJ 295

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Tribunals and Commissions18 May 2006Revision Petition dismissed

DATTA VISHWANATH SHETE Vs PRABHA P.SHETTY

National Consumer Disputes Redressal Commission · 2006 3 CPJ 221

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Tribunals and Commissions18 May 2006Appeal dismissed

JOSEPHINE JOHN Vs AVIATION EXPRESS (P) LTD.

National Consumer Disputes Redressal Commission · 2006 3 CPJ 223

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