Tribunals and Commissions03 Apr 2006Complaint partly allowed
B.H.KUMAR Vs V.RANGASWAMY
National Consumer Disputes Redressal Commission · 2006 3 CPJ 94
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2006
788 judgments · page 25 of 40
Tribunals and Commissions03 Apr 2006Appeal allowed
D.J.MANUEL Vs SOUTH WESTERN RAILWAY
National Consumer Disputes Redressal Commission · 2006 3 CPJ 401
Tribunals and Commissions03 Apr 2006
NEW INDIA ASSURANCE CO. LTD. Vs VASANT RAO
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 8 : 2006 2 CPC 59 : 2006 2 CPJ 113
Tribunals and Commissions03 Apr 2006
Sreejith Sreedharan Vs STANDARD CHARTERED BANK
National Consumer Disputes Redressal Commission · 2006 3 CPJ 42
Tribunals and Commissions03 Apr 2006
S K JAIN Vs SUKHVINDER SINGH
National Consumer Disputes Redressal Commission · 2006 4 CPJ 133
Tribunals and Commissions03 Apr 2006
Raja Palayam Rajus College Vs S Srinivasagan
National Consumer Disputes Redressal Commission · 2006 4 CPJ 150
Tribunals and Commissions31 Mar 2006Revision Petition disposed of
KANWAL COLD STORE Vs VIJAY KUMAR
National Consumer Disputes Redressal Commission · 2006 2 CLT 583 : 2006 2 CPC 328 : 2006 3 CPJ 23
Tribunals and Commissions31 Mar 2006
AGGARWAL GRANITE EXPORTS LTD. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 43 : 2006 1 CPR 346 : 2006 2 CLT 306 : 2006 2 CPC 16 : 2006 2 CPJ 150
Tribunals and Commissions31 Mar 2006
SURENDRA KUMAR JAIN Vs R.C.BHARGAVA
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 111 : 2006 3 CPJ 382
Tribunals and Commissions30 Mar 2006Ordered accordingly
Union of India Vs PURAN CHANDRA JOSHI
National Consumer Disputes Redressal Commission · 2006 3 CPJ 120
Tribunals and Commissions30 Mar 2006Revision Petition dismissed
GOKULANAND SAHAY Vs Chief General Manager
National Consumer Disputes Redressal Commission · 2002 3 CPR 143 : 2006 3 CPJ 368
Tribunals and Commissions30 Mar 2006Ordered accordingly
M.Gopalkrishnan Vs Coonoor Consumer Protection Council
National Consumer Disputes Redressal Commission · 2006 2 CPC 695 : 2006 4 CPJ 17 : 2007 1 CLT 13
Tribunals and Commissions28 Mar 2006Revision Petition dismissed
RAMESHSINGH BABULALLSINGH BAGHEL Vs SUDHA NILKANTHRAO MANDHARE
National Consumer Disputes Redressal Commission · 2006 3 CPJ 375
Tribunals and Commissions28 Mar 2006Appeal dismissed
SWARNI Vs Jagjit Singh
National Consumer Disputes Redressal Commission · 2006 4 CPJ 304
Tribunals and Commissions28 Mar 2006Appeal dismissed
R.Suresh Kumar Vs TAMIL NADU HOUSING BOARD
National Consumer Disputes Redressal Commission · 2006 4 CPJ 72
Tribunals and Commissions28 Mar 2006Appeal No. 678 allowed
A. RAJASHEKAR Vs KARIBASAMMA
National Consumer Disputes Redressal Commission · 2006 3 CPJ 74
Tribunals and Commissions27 Mar 2006Application dismissed
NAVJEET SHARMA Vs FORUM FOR IIT JEE
National Consumer Disputes Redressal Commission · 2006 2 CPC 682 : 2006 4 CPJ 10 : 2007 1 CLT 10 : 2007 1 UC 206
Tribunals and Commissions27 Mar 2006Ordered accordingly
INDIAN BANK Vs Om Prakash
National Consumer Disputes Redressal Commission · 2006 3 CPJ 421
Tribunals and Commissions27 Mar 2006Revision Petition dismissed
R.Subramanian Vs STICHCRAFT INDIA LTD.
National Consumer Disputes Redressal Commission · 2006 3 CPJ 373
Tribunals and Commissions27 Mar 2006Appeal dismissed
Sehgal Knitwears Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2006 2 CLT 431 : 2006 2 CPC 189 : 2006 2 CPJ 314