Tribunals and Commissions17 Mar 2006
PARAMJIT SINGH Vs KISAN ICE FACTORY AND COLD STORAGE
National Consumer Disputes Redressal Commission · 2007 4 CPJ 148
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2006
788 judgments · page 27 of 40
Tribunals and Commissions17 Mar 2006Appeal disposed of
HRUSHIKESH SWAIN Vs Orissa State Housing Board
National Consumer Disputes Redressal Commission · 2006 3 CPJ 447
Tribunals and Commissions16 Mar 2006Revision Petition dismissed
Standard Chartered Bank Vs Vipin Kumar Gupta
National Consumer Disputes Redressal Commission · 2006 2 CLT 430 : 2006 2 CPC 186 : 2006 2 CPJ 311
Tribunals and Commissions16 Mar 2006Appeal allowed
Life Insurance Corporation of India Vs EKNATH ANANT KELKAR
National Consumer Disputes Redressal Commission · 2006 2 CPR 237 : 2006 3 CPJ 119
Tribunals and Commissions16 Mar 2006Revision Petition dismissed
Pratap Singh Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2006 2 CLT 469 : 2006 2 CPJ 351
Tribunals and Commissions16 Mar 2006Appeal dismissed
BANGALORE CITY CORPORATION Vs SHANKARAPPA
National Consumer Disputes Redressal Commission · 2006 1 CLT 669 : 2006 1 CPC 617 : 2006 2 CPJ 1
Tribunals and Commissions16 Mar 2006Revision Petition dismissed
MAHENDRA GUPTA Vs BRAJESH PAL SINGH
National Consumer Disputes Redressal Commission · 2006 3 CPJ 124
Tribunals and Commissions16 Mar 2006Revision Petition dismissed
TATA TELESERVICES LTD. Vs PANKAJ KUMAR SINGH
National Consumer Disputes Redressal Commission · 2006 1 CPR 375 : 2006 2 CLT 275 : 2006 2 CPC 8 : 2006 2 CPJ 109
Tribunals and Commissions16 Mar 2006
UTTAM SINGH AND SONS Vs UTTAR PRADESH STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 82 : 2006 1 CPR 384 : 2006 2 CLT 282 : 2006 2 CPC 12 : 2006 2 CPJ 115
Tribunals and Commissions16 Mar 2006
TEHSILDAR (SALES), HISAR Vs PIARA LAL
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 121 : 2006 2 CLT 457 : 2006 2 CPC 284 : 2006 2 CPJ 341
Tribunals and Commissions16 Mar 2006
TEHSILDAR (SALES), HISAR Vs MADAN LAL
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 120 : 2006 3 CPJ 123
Tribunals and Commissions15 Mar 2006Appeal partly allowed
MAHATMA GANDHI MEDICAL COLLEGE And RESEARCH INSTITUTE Vs SABARI PRIYA
National Consumer Disputes Redressal Commission · 2006 2 CPR 357 : 2006 3 CPJ 233
Tribunals and Commissions14 Mar 2006Complaint allowed
PREMWATI GARG Vs BRIJ NANDAN LAL JAIN
National Consumer Disputes Redressal Commission · 2006 2 CPR 139 : 2006 3 CPJ 378
Tribunals and Commissions14 Mar 2006Revision Petition dismissed
NISHANT SECURITIES Vs Shyam
National Consumer Disputes Redressal Commission · 2006 2 CPC 301 : 2006 2 CPJ 342
Tribunals and Commissions14 Mar 2006Appeal disposed of
LIC OF INDIA Vs KANCHANBALA BADU
National Consumer Disputes Redressal Commission · 2006 3 CPJ 386
Tribunals and Commissions14 Mar 2006Revision Petition dismissed
KARNATAKA CONSUMER FORUM Vs MYSORE MUNICIPAL CORPORATION
National Consumer Disputes Redressal Commission · 2006 3 CPJ 248
Tribunals and Commissions14 Mar 2006
VINOD KUMAR Vs EXECUTIVE ENGINEER EDD-1, UPCL (EARLIER UPSEB)
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 106 : 2006 3 CPJ 232
Tribunals and Commissions14 Mar 2006
PALA RAM Vs Amit Cement Store
National Consumer Disputes Redressal Commission · 2006 2 CPJ 294
Tribunals and Commissions14 Mar 2006
Yashvir Singh Chauhan Vs Jan Vihar Sahkari Awas Samiti Ltd
National Consumer Disputes Redressal Commission · 2006 3 CPJ 161
Tribunals and Commissions13 Mar 2006Petition dismissed
MANDIRA SAHA Vs UJJAL CHATTERJEE
National Consumer Disputes Redressal Commission · 2006 2 CLT 315 : 2006 2 CPJ 159