Tribunals and Commissions03 Mar 2006Appeal dismissed
Ravishankar Vs JERY K. THOMAS
National Consumer Disputes Redressal Commission · 2006 2 CLT 287 : 2006 2 CPC 25 : 2006 2 CPJ 138
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2006
788 judgments · page 30 of 40
Tribunals and Commissions03 Mar 2006
A.RAMI REDDY Vs G.K.SHARMA
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 80 : 2006 1 CLT 661 : 2006 2 CPC 31 : 2006 2 CPJ 149
Tribunals and Commissions03 Mar 2006
Sajandas Sanmukhdas Vs C G State Electricity Board
National Consumer Disputes Redressal Commission · 2006 3 CPJ 168
Tribunals and Commissions03 Mar 2006
Satyam Cineplexes Vs Mark Paul
National Consumer Disputes Redressal Commission · 2006 3 CPJ 12
Tribunals and Commissions03 Mar 2006
Registrar Of Chit Funds Vs S S Marketing
National Consumer Disputes Redressal Commission · 2006 3 CPJ 362
Tribunals and Commissions03 Mar 2006
Sonia Aggarwal Vs HUDA
National Consumer Disputes Redressal Commission · 2006 2 CLT 242 : 2006 2 CPJ 4
Tribunals and Commissions02 Mar 2006Revision Petition disposed of
AGRARIANS AGRO FIELDS LTD. Vs KANCHAN BHARDWAJ
National Consumer Disputes Redressal Commission · 2006 4 CPJ 358
Tribunals and Commissions02 Mar 2006Complaint dismissed
ENGINEERING FABRICATORS AND ENTERPRISES Vs Hongkong and Shanghai Banking Corporation
National Consumer Disputes Redressal Commission · 2006 4 CPJ 309
Tribunals and Commissions02 Mar 2006
P T G MENON Vs C V RAJAN
National Consumer Disputes Redressal Commission · 2007 1 CPJ 57
Tribunals and Commissions02 Mar 2006Appeal partly allowed
G.S.T.MOTORS Vs R.ELANCHEZHIAN
National Consumer Disputes Redressal Commission · 2006 4 CPJ 152
Tribunals and Commissions02 Mar 2006Complaint disposed of
PASCO ENTERPRISES Vs Air France
National Consumer Disputes Redressal Commission · 2006 3 CPJ 111
Tribunals and Commissions02 Mar 2006
C Rajalakshmi Vs NATIONAL INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2006 3 CPJ 411
Tribunals and Commissions01 Mar 2006Revision Petition dismissed
Asstt. Area Manager, S.E.C.L. Vs Meera Garg
National Consumer Disputes Redressal Commission · 2006 2 CLT 353 : 2006 2 CPJ 221
Tribunals and Commissions01 Mar 2006Appeal dismissed
INDIRA GANDHI NATIONAL OPEN UNIVERSITY Vs INDRAJEET DEVNATH
National Consumer Disputes Redressal Commission · 2006 4 CPJ 13 : 2007 1 CLT 168
Tribunals and Commissions01 Mar 2006Ordered accordingly
NEW PUNJAB COLD STORAGE Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2006 2 CLT 420 : 2006 2 CPC 176 : 2006 2 CPJ 299 : 2006 2 CPR 64
Tribunals and Commissions01 Mar 2006Appeal partly allowed
NATIONAL INSTITUTE OF OPEN SCHOOLING Vs PRIYANKA
National Consumer Disputes Redressal Commission · 2006 3 CPJ 32
Tribunals and Commissions01 Mar 2006Ordered accordingly
PALLAV MAZUMDAR Vs GENERAL MANAGER (TELECOM-MUNICATION)
National Consumer Disputes Redressal Commission · 2006 3 CPJ 99
Tribunals and Commissions01 Mar 2006Appeal partly allowed
POST MASTER Vs RAMA SHANKAR GUPTA
National Consumer Disputes Redressal Commission · 2006 3 CPJ 296
Tribunals and Commissions01 Mar 2006Revision Petitions dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs ARUN KUMAR
National Consumer Disputes Redressal Commission · 2006 3 CPJ 95
Tribunals and Commissions01 Mar 2006
M P HOUSING BOARD Vs Vishambharnath Malik
National Consumer Disputes Redressal Commission · 2006 1 CPC 610 : 2006 2 CPJ 151