Tribunals and Commissions24 Feb 2006Appeals dismissed
AMARJIT SINGH Vs BHARTIYA SANCHAR NIGAM LTD.
National Consumer Disputes Redressal Commission · 2006 1 CPC 728 : 2006 2 CPR 121 : 2006 3 CPJ 259
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2006
788 judgments · page 32 of 40
Tribunals and Commissions24 Feb 2006Appeal dismissed
K.Raja Vs S.R.STEPHEN
National Consumer Disputes Redressal Commission · 2006 3 CPJ 146
Tribunals and Commissions24 Feb 2006Appeal allowed
Life Insurance Corporation of India Vs S. Rajalakshmi
National Consumer Disputes Redressal Commission · 2006 4 CPJ 170
Tribunals and Commissions24 Feb 2006
URBAN ESTATE PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY (ESTATE OFFICER) Vs MOHINDER SINGH BAINS
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 67
Tribunals and Commissions23 Feb 2006Appeal allowed
SURANA DIAGNOSTIC RESEARCH CENTRE Vs Shashi Kapoor
National Consumer Disputes Redressal Commission · 2006 4 CPJ 158
Tribunals and Commissions22 Feb 2006Complaint partly allowed
C.Varghese Vs ANAND DEVELOPERS
National Consumer Disputes Redressal Commission · 2006 4 CPJ 59
Tribunals and Commissions22 Feb 2006Appeal dismissed
M. Natarajan Vs South Central Railway
National Consumer Disputes Redressal Commission · 2007 2 CPJ 191
Tribunals and Commissions22 Feb 2006Revision Petition dismissed
Union of India Vs Om Prakash
National Consumer Disputes Redressal Commission · 2007 3 CPJ 226
Tribunals and Commissions22 Feb 2006
LIC OF INDIA Vs R Nagarajappa
National Consumer Disputes Redressal Commission · 2006 2 CLT 254 : 2006 2 CPJ 7
Tribunals and Commissions22 Feb 2006Petition dismissed
NEW INDIA ASSURANCE CO. LTD. Vs Bhudi Singh Parmar
National Consumer Disputes Redressal Commission · 2006 3 UC 1876
Tribunals and Commissions21 Feb 2006Appeal dismissed
KARNATAKA POWER TRANSMISSION CORP. LTD. Vs MANI THOMAS
National Consumer Disputes Redressal Commission · 2006 1 CPR 318 : 2006 2 CLT 376 : 2006 2 CPC 152 : 2006 2 CPJ 245
Tribunals and Commissions21 Feb 2006Ordered accordingly
Kinetic Engineering Ltd. Vs RENU MAHENDIRATA
National Consumer Disputes Redressal Commission · 2006 3 CPJ 101
Tribunals and Commissions21 Feb 2006Appeal dismissed
New India Assurance Co. Ltd. Vs BRIJ LAL KHANDARIA
National Consumer Disputes Redressal Commission · 2006 1 CPC 505
Tribunals and Commissions21 Feb 2006Complaint disposed of
V.P.Narayanan Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2006 4 CPJ 57
Tribunals and Commissions21 Feb 2006Appeals dismissed
HOUSING BOARD, HARYANA Vs Angrej Singh
National Consumer Disputes Redressal Commission · 2006 1 CPC 488 : 2006 3 CPJ 196
Tribunals and Commissions21 Feb 2006Appeal allowed
ALLAHABAD BANK, KURUKSHETRA Vs ASHOK KUMAR KALRA
National Consumer Disputes Redressal Commission · 2006 1 CPC 502
Tribunals and Commissions20 Feb 2006Appeal allowed
Life Insurance Corporation of India Vs Balwinder Kaur
National Consumer Disputes Redressal Commission · 2006 3 CPJ 360 : 2006 3 CPR 132
Tribunals and Commissions20 Feb 2006Appeal dismissed
New India Assurance Co. Ltd. Vs LEELA RAMANI
National Consumer Disputes Redressal Commission · 2006 4 CPJ 411
Tribunals and Commissions20 Feb 2006Appeal allowed
KUMARI REKHA Vs PROF.B.SADASHIVA MURTHY
National Consumer Disputes Redressal Commission · 2006 2 CLT 404 : 2006 2 CPC 95 : 2006 2 CPJ 285 : 2006 2 CPR 73
Tribunals and Commissions20 Feb 2006Petition disposed of
AJAY KUMAR Vs GODFREY PHILLIPS INDIA LTD.
National Consumer Disputes Redressal Commission · 2006 2 CPC 413 : 2006 3 CPJ 178