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National Consumer Disputes Redressal Commission judgments, 2006

788 judgments · page 36 of 40

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Tribunals and Commissions02 Feb 2006Revision dismissed

M.M.SUD Vs P.MUNIRAJU

National Consumer Disputes Redressal Commission · 2006 2 CPC 711 : 2006 4 CPJ 39

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Tribunals and Commissions02 Feb 2006

NEW INDIA ASSURANCE CO LTD Vs Pawan Kumar And Co

National Consumer Disputes Redressal Commission · 2006 2 CLT 354 : 2006 2 CPJ 223

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Tribunals and Commissions02 Feb 2006

Mohamad Ibrahim Shekh Muneer Vs Pulgaon Cotton Mill Ltd

National Consumer Disputes Redressal Commission · 2006 2 CPJ 391

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Tribunals and Commissions02 Feb 2006

LIC OF INDIA Vs Kamala Alias Shakuntalabai

National Consumer Disputes Redressal Commission · 2006 1 CPR 511 : 2006 2 CLT 371 : 2006 2 CPJ 248

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Tribunals and Commissions01 Feb 2006Partly Allowed

S A BHAGWAN SETTY Vs United India Insurance Co Ltd

National Consumer Disputes Redressal Commission · 2007 1 CPJ 16

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Tribunals and Commissions01 Feb 2006Appeal allowed

PAHARU RAM Vs ANIL KESHARWANI

National Consumer Disputes Redressal Commission · 2006 3 CPJ 157

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Tribunals and Commissions31 Jan 2006Appeal partly allowed

Guru Gobind Singh Indraprastha University Vs P.L. GIRDHAR

National Consumer Disputes Redressal Commission · 2006 2 CLT 653 : 2006 3 CPJ 36

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Tribunals and Commissions31 Jan 2006

ORIENTAL INSURANCE CO. LTD. Vs KERALA AVIATION TRAINING CENTRE

National Consumer Disputes Redressal Commission · 2006 0 NCDRC 25 : 2006 2 CLT 244 : 2006 2 CPJ 93

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Tribunals and Commissions31 Jan 2006

ING VYSYA BANK LTD. Vs Y.G.SREERAM SETTY

National Consumer Disputes Redressal Commission · 2006 0 NCDRC 22 : 2006 1 CPJ 182

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Tribunals and Commissions31 Jan 2006

Pushpa Devi Jain Vs UNITED INDIA INSURANCE CO LTD

National Consumer Disputes Redressal Commission · 2006 1 CPJ 605

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Tribunals and Commissions31 Jan 2006

Navya S Vs Manipal Northside Hospital

National Consumer Disputes Redressal Commission · 2006 2 CLT 264 : 2006 2 CPJ 48

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Tribunals and Commissions30 Jan 2006Appeal partly allowed

RINA SINHA Vs State Bank of India

National Consumer Disputes Redressal Commission · 2006 3 CPJ 116

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Tribunals and Commissions30 Jan 2006Revision Petition dismissed

NAGAR PALIKA MANDAL RAJSAMAND , RAJASTHAN Vs Krishan Lal

National Consumer Disputes Redressal Commission · 2006 2 CLT 326 : 2006 2 CPC 50 : 2006 2 CPJ 170

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Tribunals and Commissions30 Jan 2006

MANAGING DIRECTOR, KARNATAKA SC/ST DEVELOPMENT LTD. Vs CHANNABASAPPA

National Consumer Disputes Redressal Commission · 2006 0 NCDRC 26 : 2006 1 CPJ 176

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Tribunals and Commissions30 Jan 2006

SATISH KUMAR BANSAL Vs ORIENTAL INSURANCE COMPANY LTD

National Consumer Disputes Redressal Commission · 2006 1 CPJ 546

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Tribunals and Commissions30 Jan 2006

RAJESH KUMAR Vs Chandresh Rathode

National Consumer Disputes Redressal Commission · 2006 1 CPJ 571

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Tribunals and Commissions30 Jan 2006

Chhattisgarh Electricity Board Vs Suryakanta Gupta

National Consumer Disputes Redressal Commission · 2006 1 CPJ 535 : 2006 2 CPR 192

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Tribunals and Commissions30 Jan 2006

Karnataka Sc/St Development Ltd Vs CHANNABASAPPA

National Consumer Disputes Redressal Commission · 2006 2 UC 1016

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Tribunals and Commissions27 Jan 2006Appeals disposed of

New India Assurance Co. Ltd. Vs KAMAL NAYAN

National Consumer Disputes Redressal Commission · 2006 2 CPC 641 : 2006 4 CPJ 84 : 2007 1 CLT 112

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Tribunals and Commissions27 Jan 2006Allowed

MADHVI SHARMA Vs NEW INDIA ASSURANCE CO

National Consumer Disputes Redressal Commission · 2007 4 CPJ 45

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