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National Consumer Disputes Redressal Commission judgments, 2006

788 judgments · page 38 of 40

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Tribunals and Commissions23 Jan 2006

Mohammed Ayubcomplaina Vs City Bank Care Centre

National Consumer Disputes Redressal Commission · 2006 2 CLT 250 : 2006 2 CPJ 15

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Tribunals and Commissions20 Jan 2006Appeal dismissed

Anju Vs Life Insurance Corporation of India

National Consumer Disputes Redressal Commission · 2006 1 CPC 666 : 2006 3 CPJ 302

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Tribunals and Commissions20 Jan 2006

Saghar Ahsan Vs Alice Lonappan

National Consumer Disputes Redressal Commission · 2006 3 CPJ 84

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Tribunals and Commissions20 Jan 2006

Amit Kumar Juneja Vs NIIT LTD

National Consumer Disputes Redressal Commission · 2006 1 CPC 613 : 2006 2 CPJ 192

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Tribunals and Commissions19 Jan 2006Revision Petition dismissed

Kanti Lal Rathore Vs National Insurance Company Ltd.

National Consumer Disputes Redressal Commission · 2006 2 CPC 26 : 2006 2 CPJ 137

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Tribunals and Commissions19 Jan 2006Revision Petition dismissed

LT. COL. P.K. KAPUR (RETD.) Vs M.D.ARMY WELFARE HOUSING ORGANISATION

National Consumer Disputes Redressal Commission · 2006 2 CLT 385 : 2006 2 CPC 159 : 2006 2 CPJ 255 : 2006 2 CPR 285

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Tribunals and Commissions19 Jan 2006Review Petition dismissed

NANDITA SHAMNIK Vs D.L.F. UNIVERSAL LTD.

National Consumer Disputes Redressal Commission · 2006 1 CPR 321 : 2006 2 CLT 115 : 2006 2 CLT 245 : 2006 2 CPJ 8 : 2006 2 CPR 456

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Tribunals and Commissions19 Jan 2006R.P.allowed

MAHANTAYYA Vs MAHALAKSHMI TRACTOR

National Consumer Disputes Redressal Commission · 2006 1 CPC 400 : 2006 1 CPJ 112 : 2006 1 CPR 263

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Tribunals and Commissions18 Jan 2006Appeal allowed

Hemlata Vs Life Insurance Corporation of India

National Consumer Disputes Redressal Commission · 2006 3 CPJ 240

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Tribunals and Commissions18 Jan 2006Revision Petition dismissed

K.E.B EMPLOYEES CO-OPERATIVE SOCIETY LIMITED Vs V.MUNIVENKATAPPA

National Consumer Disputes Redressal Commission · 2006 2 CLT 470 : 2006 2 CPC 309 : 2006 2 CPJ 352

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Tribunals and Commissions18 Jan 2006Complaints dismissed

S.R.Shivaprakash Vs Wockhardt Hospital Limited

National Consumer Disputes Redressal Commission · 2006 2 CLT 291 : 2006 2 CPC 64 : 2006 2 CPJ 123

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Tribunals and Commissions18 Jan 2006Dismissed

NATIONAL INSURANCE COMPANY Vs LAJWANTI

National Consumer Disputes Redressal Commission · 2007 2 CPJ 48 : 2007 2 UC 1267

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Tribunals and Commissions18 Jan 2006

SURESH C.MIRCHANDANI Vs RAMESH CHANDRA VYAS

National Consumer Disputes Redressal Commission · 2006 0 NCDRC 112 : 2006 1 CPC 514 : 2006 3 CPJ 249

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Tribunals and Commissions18 Jan 2006

HEAD POST MASTER Vs RAJESH JAIN

National Consumer Disputes Redressal Commission · 2006 2 CPJ 102

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Tribunals and Commissions17 Jan 2006Appeal dismissed

T.D.M.CHAPRA Vs SHIV DAYAL SINGH

National Consumer Disputes Redressal Commission · 2006 3 CPR 86 : 2006 4 CPJ 253

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Tribunals and Commissions17 Jan 2006Ordered accordingly

LISI Vs ARUMAIRAJ DEVADAS (DR.)

National Consumer Disputes Redressal Commission · 2006 2 CPR 163 : 2006 3 CPJ 262

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Tribunals and Commissions17 Jan 2006

BHIM SINGH Vs PREM KUMAR

National Consumer Disputes Redressal Commission · 2006 1 CPC 383 : 2006 1 CPJ 462 : 2006 2 CLT 179

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Tribunals and Commissions17 Jan 2006

LIFE INSURANCE CORPORATION OF INDIA Vs ROSHNI DEVI

National Consumer Disputes Redressal Commission · 2006 1 CPJ 458

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Tribunals and Commissions16 Jan 2006

Abhijeet Mitra Vs Rana Chandramohan Singh

National Consumer Disputes Redressal Commission · 2006 1 CPJ 587

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Tribunals and Commissions16 Jan 2006

UNITED INDIA INSURANCE COMPANY LIMITED Vs Nand Lal Chandel

National Consumer Disputes Redressal Commission · 2006 2 CPJ 124

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