Tribunals and Commissions08 Mar 2021Dismissed
Life Insurance Corporation Of India @ APPELLANT @Hash Neeta Dinesh Rajurkar & Anr.
National Consumer Disputes Redressal Commission · (2021) 03 NCDRC CK 0022
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2021
286 judgments · page 15 of 15
Tribunals and Commissions08 Mar 2021Disposed Of
Oriental Insurance Co. Ltd. @ APPELLANT @Hash Praveen Kumar Sharma
National Consumer Disputes Redressal Commission · (2021) 03 NCDRC CK 0021
Tribunals and Commissions08 Mar 2021Allowed
Brig. (Now Lt General) Giri Raj Singh @ APPELLANT @Hash M/S. Som Resorts Private Limited
National Consumer Disputes Redressal Commission · (2021) 03 NCDRC CK 0020
Tribunals and Commissions08 Mar 2021Dismissed
Mukul Aggarwal @ APPELLANT @Hash Pushpa Bhardwaj & 2 Ors.
National Consumer Disputes Redressal Commission · (2021) 03 NCDRC CK 0019
Consumer Protection Act, 2019 — Section 27A, 72, 73Consumer Protection Act, 1986 — Section 24, 25(3), 27
Tribunals and Commissions04 Mar 2021Dismissed
Rajesh Swami & Anr. Vs M/S. Uniqur Builders & Developers & Anr.
National Consumer Disputes Redressal Commission · (2021) 03 NCDRC CK 0027
Tribunals and Commissions01 Mar 2021
Shubro Roy Choudhury Vs Sare Gurugram Pvt. Ltd. (Previously Called Ramprastha Sare Realty Pvt. Ltd.)
National Consumer Disputes Redressal Commission · (2021) 03 NCDRC CK 0026