Tribunals and Commissions23 Mar 2021Dismissed
Neelam Rani Wife Of Sh. Chaman Prakash Vs Punjab Urban Planning & Development Authority (Now Bda)
National Consumer Disputes Redressal Commission · (2021) 03 NCDRC CK 0047
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2021
286 judgments · page 14 of 15
Tribunals and Commissions23 Mar 2021Dismissed
Rekha Garg Vs Punjab Urban Planning & Development Authority
National Consumer Disputes Redressal Commission · (2021) 03 NCDRC CK 0046
Tribunals and Commissions22 Mar 2021
Parsvnath Developers Limited & 2 Ors. Vs Ashok Kumar Garg & 2 Ors.
National Consumer Disputes Redressal Commission · (2021) 03 NCDRC CK 0039
Tribunals and Commissions22 Mar 2021Dismissed
M/S. Shivam Petro Chemicals Pvt. Ltd. Vs United India Insurance Co.
National Consumer Disputes Redressal Commission · (2021) 03 NCDRC CK 0038
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions19 Mar 2021Dismissed
Ajay Kumar Swami Vs Bharat Sanchar Nigam Limited & Anr.
National Consumer Disputes Redressal Commission · (2021) 03 NCDRC CK 0037
Consumer Protection Act, 2019 — Section 2(1)(d), 17(2), 11(2)(b), 17(2)(b)Consumer Protection Act, 1986 — Section 11
Tribunals and Commissions19 Mar 2021
Branch Manager, Reliance Life Insurance Company Limited Vs Usha Soni
National Consumer Disputes Redressal Commission · (2021) 03 NCDRC CK 0032
Tribunals and Commissions19 Mar 2021Disposed Of
Suresh Vs M/S. Shyam Beej Bhandar & Anr.
National Consumer Disputes Redressal Commission · (2021) 03 NCDRC CK 0031
Tribunals and Commissions19 Mar 2021
M/S. Jaiprakash Associates Ltd. Vs Vishal Saxena
National Consumer Disputes Redressal Commission · (2021) 03 NCDRC CK 0030
Tribunals and Commissions18 Mar 2021Dismissed
Sarthak Kapoor Vs Life Insurance Corporation Of India & 2 Ors.
National Consumer Disputes Redressal Commission · (2021) 03 NCDRC CK 0044
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions18 Mar 2021Dismissed
Gummadi Sridhar Vs Dr. K. Vijaya & Anr.
National Consumer Disputes Redressal Commission · (2021) 03 NCDRC CK 0043
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions18 Mar 2021Allowed
M/S. P.P. Agro Industries Vs National Insurance Co. Ltd. & 2 Ors.
National Consumer Disputes Redressal Commission · (2021) 03 NCDRC CK 0042
Tribunals and Commissions18 Mar 2021Disposed Of
Jaideep Singh Walia Vs Ss Group Private Limited & 2 Ors
National Consumer Disputes Redressal Commission · (2021) 03 NCDRC CK 0041
Consumer Protection Act, 1986 — Section 2(1)(d), 21(a)(1)
Tribunals and Commissions18 Mar 2021Disposed Of
Nishant Saini & Anr. Vs Ss Group Private Limited & 2 Ors.
National Consumer Disputes Redressal Commission · (2021) 03 NCDRC CK 0029
Consumer Protection Act, 2019 — Section 2(1)(d), 21(a)(i)
Tribunals and Commissions16 Mar 2021Disposed Of
Exotica Housing Pvt. Ltd. (Erstwhile Known As Panchsheel Exotica Housing (P) Ltd.) Vs Vibha Seth & Anr.
National Consumer Disputes Redressal Commission · (2021) 03 NCDRC CK 0040
Tribunals and Commissions15 Mar 2021Disposed Of
M/S. Narayan Builders & Developers Vs Pawan Kabra
National Consumer Disputes Redressal Commission · (2021) 03 NCDRC CK 0028
Tribunals and Commissions11 Mar 2021Dismissed
Vinit Jain Vs Jaipur Development Authority
National Consumer Disputes Redressal Commission · (2021) 03 NCDRC CK 0036
Tribunals and Commissions11 Mar 2021
Pushpa Tyagi & Anr. Vs Merino Shelters Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2021) 03 NCDRC CK 0035
Tribunals and Commissions10 Mar 2021Dismissed
G.K. Cars Pvt. Ltd. Vs Ajay Kumar Singor & Anr.
National Consumer Disputes Redressal Commission · (2021) 03 NCDRC CK 0034
Tribunals and Commissions09 Mar 2021
Nikhil Phutane @ APPELLANT @Hash Chairman, Hdfc Bank Ltd. & Anr.
National Consumer Disputes Redressal Commission · (2021) 03 NCDRC CK 0025
Tribunals and Commissions09 Mar 2021
Delhi Development Authority @ APPELLANT @Hash Sandeep Gandotra
National Consumer Disputes Redressal Commission · (2021) 03 NCDRC CK 0024
Consumer Protection Act, 1986 — Section 19