Tribunals and Commissions24 Mar 2021Dismissed

Victor Veigas Vs Rekha Prabhu & Anr.

National Consumer Disputes Redressal Commission · (2021) 03 NCDRC CK 0052

Consumer Protection Act, 1986 — Section 21(b), 27AConsumer Protection Act, 2019 — Section 58(1)(b), 73