Tribunals and Commissions28 Oct 2021Dismissed
Force Motors Limited Vs Ashutosh Saha & Anr
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0076
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2021
286 judgments · page 6 of 15
Tribunals and Commissions27 Oct 2021Dismissed
Housing And Urban Development Corporation Ltd. & Anr Vs Sundershan Sood & Ors
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0083
Consumer Protection Act, 1986 — Section 2(1)(g), 21(b)
Tribunals and Commissions27 Oct 2021Dismissed
Sanjeev Kapoor & Anr Vs Indiabulls Properties Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0070
Tribunals and Commissions27 Oct 2021Dismissed
M.L Marwah Vs Canara Bank
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0067
Contract Act, 1973 — Section 73
Tribunals and Commissions27 Oct 2021Disposed Of
Kuber Builders Vs Reeshab Teelak Chemicals Pvt. Ltd
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0066
Tribunals and Commissions27 Oct 2021Disposed Of
Shamshul Hoda Khan Vs M/s. Ireo Victory Valley Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0065
Consumer Protection Act, 1986 — Section 27
Tribunals and Commissions27 Oct 2021Dismissed
Nameesh Miglani S/o. Shri S.N. Miglani Vs M/s. JDM Promoters Ltd
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0064
Consumer Protection Act, 1986 — Section 25
Tribunals and Commissions26 Oct 2021Allowed
U.P. Avas Evam Vikas Parishad Vs Kamla Srivastava Through LRs
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0081
Consumer Protection Act, 1986 — Section 2(1)(d)(ii), 2(1)(o), 21(b)
Tribunals and Commissions26 Oct 2021Dismissed
Bhagat Cars Private Limitem Vs Arshjot Singh & 3 Ors
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0072
Tribunals and Commissions26 Oct 2021Dismissed
Kryfs Power Components Ltd Vs M/s. Cholamandalam Ms General Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0071
Tribunals and Commissions25 Oct 2021Dismissed
Jasbir Khan S/O Shri Badardin Vs Sub Divisional Officer, Sub Urban Sub Division, Dakshin Haryana Bijli Vitran Nigam Limited
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0087
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions25 Oct 2021Dismissed
Sanjiv Kumar S/o Manohar Lal Vs Public Carrier Union Through It's President & 2 Ors
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0086
Consumer Protection Act, 1986 — Section 2(1)(g), 21(b)
Tribunals and Commissions25 Oct 2021Dismissed
M/s Ansal Properties & Infrastructure Ltd Vs Sushma Jain W/o Shri Vinod Jain
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0082
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions25 Oct 2021Dismissed
Sumil Mudgal & Anr Vs M/s. Ansal Housing & Construction Ltd
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0069
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions25 Oct 2021Disposed Of
Dishank Malik & Anr Vs Ramprastha Promoters & Developers Limited
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0057
Tribunals and Commissions25 Oct 2021Allowed
Vinod Kumar Chopra & Ors Vs IREO Grace Realtech Pvt. Ltd. & Ors
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0056
Consumer Protection Act, 1986 — Section 2(1)(r), 21(a)(i)
Tribunals and Commissions25 Oct 2021Dismissed
Smt. Sunita W/d. Sandeep khedekar Vs HDFC Standard Life Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0055
Insurance Act, 1938 — Section 45
Tribunals and Commissions25 Oct 2021Dismissed
Branch Manager, Osl Hyundai Vs Ruparanjan Das & 3 Ors
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0054
Tribunals and Commissions22 Oct 2021Dismissed
Oriental Insurance Co. Ltd Vs Abdul Razak S/o Sri Idinabba Beary
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0063
Consumer Protection Act, 1986 — Section 2(1)(g), 2(1)(o), 21(b), 24A(2)
Tribunals and Commissions22 Oct 2021Dismissed
M/S. Harpa Doors Pvt. Ltd Vs New India Assurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0062
Consumer Protection Act, 1986 — Section 21(b)