Tribunals and Commissions03 Jan 1997Appeal dismissed
ANITA BANSAL Vs STATE BANK OF INDIAKALA AMB H.P.
National Consumer Disputes Redressal Commission · 1997 1 CLT 590 : 1997 1 CPJ 383
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1997
882 judgments · page 45 of 45
Tribunals and Commissions02 Jan 1997Complaint dismissed
P. Annamalai Vs LALEETH AUTO CO.
National Consumer Disputes Redressal Commission · 1997 2 CPJ 171