Tribunals and Commissions10 Jan 1997Appeal disposed of
REGIONAL PASSPORT OFFICE Vs VIRENDER MEHTA
National Consumer Disputes Redressal Commission · 1997 1 CPC 517 : 1998 1 CPJ 449
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1997
882 judgments · page 44 of 45
Tribunals and Commissions08 Jan 1997Complaint dismissed
TRANS ASIAN INDUSTRIES Vs DEEPIKA TRAVELS
National Consumer Disputes Redressal Commission · 1997 1 CPJ 604
Tribunals and Commissions08 Jan 1997Appeals dismissed
SARABJIT SINGH Vs WESTERN INDIA MATCH COMPANY WIMCO
National Consumer Disputes Redressal Commission · 1998 2 CPJ 90
Tribunals and Commissions08 Jan 1997Appeal dismissed
BABU RAM Vs ESTATE OFFICER, HUDA
National Consumer Disputes Redressal Commission · 1998 2 CPJ 69
Tribunals and Commissions08 Jan 1997Complaint dismissed
NIRANJAN PADHI Vs SUB-POST MASTER, CITY POST OFFICE
National Consumer Disputes Redressal Commission · 1997 2 CPJ 52
Tribunals and Commissions08 Jan 1997
TRAVANCORE OXYGEN LIMITED Vs KERALA STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1997 0 NCDRC 47 : 1997 1 CPC 482 : 1997 1 CPJ 17 : 1997 1 CPR 49 : 1997 2 CLT 183 : 1998 6 CTJ 1
Tribunals and Commissions08 Jan 1997
TATA ENGINEERING AND LOCOMOTIVE COMPANY LTD. Vs T.NAGARAJU
National Consumer Disputes Redressal Commission · 1997 0 NCDRC 45 : 1997 1 CPJ 14 : 1997 1 CPR 66
Tribunals and Commissions08 Jan 1997
ORIENTAL INSURANCE CO LTD Vs Modern Insulators Ltd
National Consumer Disputes Redressal Commission · 1997 1 CPC 470 : 1997 1 CPJ 48 : 1997 1 CPR 64 : 1997 2 CLT 197
Tribunals and Commissions07 Jan 1997Appeal dismissed
GHANASHYAM PATEL Vs RENUKA SHARMA
National Consumer Disputes Redressal Commission · 1997 2 CPJ 173
Tribunals and Commissions07 Jan 1997Complaint dismissed
SHIMMERS BUSINESS HOUSE (P) LTD. Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1997 1 CLT 687 : 1997 1 CPC 385 : 1997 1 CPJ 374 : 1997 1 CPR 215
Tribunals and Commissions07 Jan 1997
NEW INDIA ASSURANCE CO LTD Vs Jaiswal Plastic Tubes Ltd
National Consumer Disputes Redressal Commission · 1997 1 CPC 455 : 1997 1 CPJ 1 : 1997 1 CPR 100
Tribunals and Commissions07 Jan 1997
ORIENTAL INSURANCE CO LTD Vs Girdhari Lal Tulshiramji Joshi
National Consumer Disputes Redressal Commission · 1997 1 CPC 480 : 1997 1 CPJ 50 : 1997 1 CPR 91
Tribunals and Commissions07 Jan 1997
Kaushalya Devi Marwaha Vs D N Aggarwal
National Consumer Disputes Redressal Commission · 1997 1 CPC 446 : 1997 1 CPJ 40 : 1997 1 CPR 35 : 1997 2 CLT 223
Tribunals and Commissions07 Jan 1997
Garden Estate Resident Welfare Association Vs Gulmohar Estate Ltd
National Consumer Disputes Redressal Commission · 1997 1 CPC 441 : 1997 1 CPJ 11 : 1997 1 CPR 45 : 1997 2 CLT 180
Tribunals and Commissions06 Jan 1997
VIJAY SETHI Vs DISTRICT ANAGERTELEPHONES
National Consumer Disputes Redressal Commission · 1997 0 NCDRC 22 : 1997 1 CPC 424 : 1997 1 CPJ 7 : 1997 1 CPR 103 : 1997 5 CTJ 8
Tribunals and Commissions06 Jan 1997
General Manager Calcutta Telephones Vs Argha Mitra
National Consumer Disputes Redressal Commission · 1997 1 CPC 444 : 1997 1 CPJ 3 : 1997 1 CPR 88 : 1997 2 CLT 217
Tribunals and Commissions06 Jan 1997
STEEL AUTHORITY OF INDIA Vs Malay Kumar Pal
National Consumer Disputes Redressal Commission · 1997 1 CPC 473 : 1997 1 CPJ 42 : 1997 1 CPR 85
Tribunals and Commissions06 Jan 1997
Punjab Tourism Development Corporation Ltd Vs Kirit P Doshi
National Consumer Disputes Redressal Commission · 1997 1 CPC 458 : 1997 1 CPJ 26 : 1997 1 CPR 77 : 1997 2 CLT 207
Tribunals and Commissions04 Jan 1997Appeal dismissed with costs
SHEHZADA GAS SERVICE Vs SAT PAL MAHAJAN
National Consumer Disputes Redressal Commission · 1997 2 CPJ 59
Tribunals and Commissions03 Jan 1997Except for Modification/Order Affirmed
UNION OF INDIA THROUGH G.M, (TELEPHONES) Vs KEWAL SINGH BAHIA
National Consumer Disputes Redressal Commission · 1997 1 CLT 676 : 1997 1 CPC 396 : 1997 1 CPJ 486 : 1997 1 CPR 190