Tribunals and Commissions29 Jan 1997Complaint allowed with costs
C.N.SUBRAMANIAM Vs TATA SHARE REGISTRY LTD
National Consumer Disputes Redressal Commission · 1997 1 CPC 524 : 1997 1 CPJ 340
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1997
882 judgments · page 42 of 45
Tribunals and Commissions29 Jan 1997Matter remanded
JOSE PHILIP Vs SATISH NAMBISAN
National Consumer Disputes Redressal Commission · 1997 3 CPJ 404 : 1997 3 CPR 405 : 1998 1 CPC 26
Tribunals and Commissions29 Jan 1997
BAJAJ AUTO LTD Vs NIRANJAN SINGH
National Consumer Disputes Redressal Commission · 1997 2 CPR 193 : 1997 3 CPJ 443
Tribunals and Commissions28 Jan 1997Appeal dismissed
STATE OF HARYANA Vs Vishal Aggarwal
National Consumer Disputes Redressal Commission · 1998 2 CPJ 43
Tribunals and Commissions28 Jan 1997Complaint allowed
PRAVEENBHAI KHUBCHANDBHAI SONI Vs RAJENDRA R.SHAH
National Consumer Disputes Redressal Commission · 1998 2 CPJ 627
Tribunals and Commissions28 Jan 1997Appeal partly allowed
Syndicate Bank Vs RAJPAUL BANSAL
National Consumer Disputes Redressal Commission · 1997 1 CPJ 580 : 1997 3 CPR 119
Tribunals and Commissions28 Jan 1997Revision application allowed
FARM FOOD Vs GUJARAT ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1997 3 CPR 467 : 1998 2 CPJ 655
Tribunals and Commissions28 Jan 1997Complaint dismissed
SANTOSH Vs Charanjit Singh
National Consumer Disputes Redressal Commission · 1998 1 CPJ 453
Tribunals and Commissions28 Jan 1997Application disposed of
ASHISH KUMAR BISWAS Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1997 1 CLT 97 : 1997 1 CPJ 409
Tribunals and Commissions27 Jan 1997Appeals dismissed
BRANCH MANAGER, STEEL AUTHORITY OF INDIA LTD. Vs ANURAG TUBES PRIVATE LTD.
National Consumer Disputes Redressal Commission · 1998 2 CPJ 41
Tribunals and Commissions27 Jan 1997Complaint partly allowed with costs
GEETA AGGARWAL Vs SUBHASH JEWELLERS
National Consumer Disputes Redressal Commission · 1997 2 CPC 716 : 1997 2 CPJ 270 : 1997 3 CPR 83
Tribunals and Commissions27 Jan 1997Appeal allowed
BHARTI SCIENTIFIC DYERS Vs GENERAL MANAGER, TELECOM
National Consumer Disputes Redressal Commission · 1997 1 CPR 555 : 1998 1 CPJ 537
Tribunals and Commissions27 Jan 1997
BANK OF INDIA Vs Vidarbha Conductors Pvt Ltd
National Consumer Disputes Redressal Commission · 1997 1 CPC 430 : 1997 1 CPJ 30 : 1997 1 CPR 93
Tribunals and Commissions24 Jan 1997
UNION OF INDIA Vs NATHMAL HANSARIA
National Consumer Disputes Redressal Commission · 1997 0 NCDRC 53 : 1997 1 CPC 420 : 1997 1 CPJ 20 : 1997 1 CPR 133 : 1997 5 CTJ 315
Tribunals and Commissions24 Jan 1997
SWAPAN KUMAR BASU Vs SUNITI CHATTARAJ
National Consumer Disputes Redressal Commission · 1997 0 NCDRC 52 : 1997 1 CPC 474 : 1997 1 CPJ 32 : 1997 1 CPR 86 : 1997 2 CLT 216 : 1998 6 CTJ 15
Tribunals and Commissions24 Jan 1997
AVALON DESIGN PVT. LTD. Vs HAWK INTELLIGENCE SERVICE PVT. LTD.
National Consumer Disputes Redressal Commission · 1997 0 ACJ 176 : 1997 0 NCDRC 48 : 1997 1 CPC 427 : 1997 1 CPJ 35 : 1997 1 CPR 38 : 1997 5 CTJ 922
Tribunals and Commissions24 Jan 1997
UNIT TRUST OF INDIA Vs KAVITA GUPTA
National Consumer Disputes Redressal Commission · 1997 0 NCDRC 49 : 1997 1 CPC 485 : 1997 1 CPJ 37 : 1997 1 CPR 70 : 1997 2 CLT 202
Tribunals and Commissions24 Jan 1997
Rampion Pharmaceuticals Vs Preetam Shah
National Consumer Disputes Redressal Commission · 1997 1 CPC 467 : 1997 1 CPJ 23 : 1997 1 CPR 52 : 1997 2 CLT 186
Tribunals and Commissions22 Jan 1997Appeal dismissed
ANANTA KUMAR MAHARANA OF BALASORE Vs SATYA NARAYAN DAS OF BALASORE
National Consumer Disputes Redressal Commission · 1997 2 CPJ 274
Tribunals and Commissions22 Jan 1997Ordered accordingly
SATYA NARAYAN MISRA Vs ASHOK KUMAR SAXENA
National Consumer Disputes Redressal Commission · 1997 1 CPC 674 : 1997 1 CPJ 254 : 1997 1 CPR 615