Tribunals and Commissions22 Jan 1997Appeal dismissed
A.Manoharan Vs TIRUNAGAR CO-OP. HOUSE CONSTRUCTION SOCIETY LTD.
National Consumer Disputes Redressal Commission · 1997 2 CPC 9 : 1997 2 CPJ 55
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1997
882 judgments · page 43 of 45
Tribunals and Commissions22 Jan 1997Appeals Nos. 348, 1564 & 818/94 dismissed
MANAGER, EICHER TRACTOR LTD. Vs Hardayal
National Consumer Disputes Redressal Commission · 1997 1 CPR 570 : 1997 2 CPJ 130
Tribunals and Commissions21 Jan 1997Appeal dismissed
GURMIT SINGH Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1997 2 CPC 88 : 1998 1 CPJ 564
Tribunals and Commissions20 Jan 1997Appeal 200/95 allowed
AIRPORT AUTHORITY OF INDIA Vs ARUN KUMAR GUMBAR
National Consumer Disputes Redressal Commission · 1997 1 CPJ 247
Tribunals and Commissions20 Jan 1997Appeal allowed
IMPRESSIONS Vs M.S.PAWAR
National Consumer Disputes Redressal Commission · 1997 1 CPJ 362 : 1997 2 CPR 301
Tribunals and Commissions17 Jan 1997Complaint dismissed
THRESSIAMMA PAUL Vs KILCO PERFECT MACHINES
National Consumer Disputes Redressal Commission · 1997 3 CPJ 195
Tribunals and Commissions17 Jan 1997Appeal partly allowed
PASCO AUTOMOBILES Vs KIRAN PARKASH SINGH
National Consumer Disputes Redressal Commission · 1997 1 CPC 209 : 1997 1 CPJ 262
Tribunals and Commissions17 Jan 1997Complaint allowed with costs
S.MANOHAR SINGH Vs State of Punjab
National Consumer Disputes Redressal Commission · 1997 1 CPJ 342 : 1997 1 CPR 522
Tribunals and Commissions17 Jan 1997Appeal dismissed
United India Insurance Company Ltd. Vs RAMNIK SINGH GILL
National Consumer Disputes Redressal Commission · 1997 1 CLT 694 : 1997 1 CPJ 429 : 1997 1 CPR 525
Tribunals and Commissions17 Jan 1997Appeal dismissed
SENIOR POST MASTER Vs HARJINDER SINGH
National Consumer Disputes Redressal Commission · 1997 1 CLT 681 : 1997 1 CPJ 378
Tribunals and Commissions16 Jan 1997Complaint allowed with costs
ANIL KUMAR AGGARWAL Vs SHANTI PRAKASH GUPTA
National Consumer Disputes Redressal Commission · 1997 1 CPJ 529 : 1997 3 CPR 118
Tribunals and Commissions16 Jan 1997Appeal dismissed
S.A.MAJEED Vs TELECOM DISTRICT ENGINEER, GANJAM
National Consumer Disputes Redressal Commission · 1997 2 CPJ 94
Tribunals and Commissions16 Jan 1997Appeal dismissed
National Insurance Co. Ltd. Vs Lal Singh
National Consumer Disputes Redressal Commission · 1998 1 CPJ 545
Tribunals and Commissions15 Jan 1997Appeal partly allowed
CHAIRMAN, STATE HOUSING BOARD Vs BHAGABAN UPADHAYA
National Consumer Disputes Redressal Commission · 1997 2 CPJ 207 : 1997 3 CPR 104
Tribunals and Commissions14 Jan 1997Appeal disposed of
FAST AND SAFE TRANSPORT PVT. LTD. Vs PETERS APPARALS
National Consumer Disputes Redressal Commission · 1997 3 CPJ 43
Tribunals and Commissions14 Jan 1997Appeal dismissed
United India Insurance Company Ltd. Vs JOSHY ASTHAPANOSE
National Consumer Disputes Redressal Commission · 1997 3 CPJ 580
Tribunals and Commissions14 Jan 1997
RAJASTHAN HOUSING BOARD Vs R C Bhandari
National Consumer Disputes Redressal Commission · 1997 1 CPC 465 : 1997 1 CPJ 27 : 1997 1 CPR 61 : 1997 2 CLT 194
Tribunals and Commissions13 Jan 1997A-472/96 - Order modified
Union of India Vs P.K.Sharma
National Consumer Disputes Redressal Commission · 1997 1 CPJ 233 : 1997 1 CPR 617
Tribunals and Commissions10 Jan 1997Complaint disposed of
SANSARI LAL Vs PUNJAB URBAN PLANNING DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1997 1 CLT 684 : 1997 1 CPC 384 : 1997 1 CPJ 419
Tribunals and Commissions10 Jan 1997Appeal dismissed
LAL SINGH Vs HARYANA STATE ELECTRICTY BOARD
National Consumer Disputes Redressal Commission · 1997 1 CPC 510 : 1998 1 CPJ 527