Tribunals and Commissions04 Feb 1997Appeal dismissed subject to modification
MANAGING DIRECTOR TRUST MEDICALS (P) LTD. Vs Krishnankutty
National Consumer Disputes Redressal Commission · 1997 3 CPR 100 : 1998 2 CPJ 515
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1997
882 judgments · page 41 of 45
Tribunals and Commissions04 Feb 1997Complaint allowed
JAI KUMAR MEERANI Vs HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
National Consumer Disputes Redressal Commission · 1997 1 CPC 298 : 1998 2 CPJ 98
Tribunals and Commissions04 Feb 1997Appeal dismissed
MUNICIPAL COUNCIL, AMBALA CANTT. Vs S.C.Chopra
National Consumer Disputes Redressal Commission · 1997 1 CPC 306 : 1998 2 CPJ 49
Tribunals and Commissions03 Feb 1997Appeal dismissed
Ashwini Kumar Sharma Vs BALRAM AJWANI
National Consumer Disputes Redressal Commission · 1998 1 CPJ 509
Tribunals and Commissions03 Feb 1997Revision Petition disposed of
MOHD. SIDDIQUE Vs P.K.MITTAL
National Consumer Disputes Redressal Commission · 1997 1 CPJ 386
Tribunals and Commissions03 Feb 1997Appeal dismissed
GHAZIABAD DEVELOPMENT AUTHORITY Vs C.M.PATHAK
National Consumer Disputes Redressal Commission · 1997 1 CPJ 424 : 1997 1 CPR 365
Tribunals and Commissions03 Feb 1997Appeal allowed with connected Appeal No. 43 of 1996
CANARA BANK Vs JOHN MOULTRIE DAVID
National Consumer Disputes Redressal Commission · 1997 1 CLT 678 : 1997 1 CPJ 396 : 1997 1 CPR 509
Tribunals and Commissions03 Feb 1997Appeal dismissed
PRITPAL SINGH Vs DIVISIONAL MANAGER, CHANDIGARH TRANSPORT UNDERTAKING
National Consumer Disputes Redressal Commission · 1997 1 CLT 699 : 1997 1 CPJ 330
Tribunals and Commissions03 Feb 1997
V.BALASUBRAMANIAN Vs R.SATHYAMURTHY
National Consumer Disputes Redressal Commission · 1997 0 NCDRC 50 : 1997 2 CPJ 44
Tribunals and Commissions03 Feb 1997
Director Forest Research Institute Vs SUNSHINE ENTERPRISES
National Consumer Disputes Redressal Commission · 1997 1 CCC 91 : 1997 1 CPC 438 : 1997 1 CPJ 64
Tribunals and Commissions03 Feb 1997
CALCUTTA PORT TRUST Vs Apollo Engineering Co Ltd
National Consumer Disputes Redressal Commission · 1997 1 CLT 485 : 1997 1 CPJ 60 : 1997 1 CPR 174
Tribunals and Commissions03 Feb 1997
Bam Deva Vs UNITED INDIA INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 1997 1 CPC 429 : 1997 1 CPR 95 : 1997 2 CPJ 74
Tribunals and Commissions31 Jan 1997Appeal allowed with costs
RAJ KUMAR Vs KALA VIHAR CO-OP. G/H SOCIETY
National Consumer Disputes Redressal Commission · 1997 1 CPC 564 : 1997 1 CPJ 356 : 1997 2 CPR 248
Tribunals and Commissions30 Jan 1997Compensation granted
MANJUSHA GAS AGENCY Vs BHARAT FUEL CO. LTD.
National Consumer Disputes Redressal Commission · 1998 3 CPJ 61
Tribunals and Commissions30 Jan 1997Appeal dismissed
SOUND OWNER'S TOURS (REGD.) Vs Gurdeep Singh
National Consumer Disputes Redressal Commission · 1997 2 CPJ 72
Tribunals and Commissions30 Jan 1997Appeal dismissed
JAIN AGENCIES Vs GODREJ SOAPS LTD.
National Consumer Disputes Redressal Commission · 1997 2 CPC 115 : 1997 2 CPJ 75
Tribunals and Commissions30 Jan 1997Appeal dismissed with costs
Kelvinator of India Ltd. Vs SURINDER PAL GARG
National Consumer Disputes Redressal Commission · 1997 2 CLT 134 : 1997 2 CPC 120 : 1997 2 CPJ 15
Tribunals and Commissions30 Jan 1997Complaint dismissed
HEMSAGAR NAIK Vs State of orissa
National Consumer Disputes Redressal Commission · 1997 2 CPJ 107
Tribunals and Commissions30 Jan 1997
Arora Gas Service Vs Bobby Ahuja
National Consumer Disputes Redressal Commission · 1997 2 CPR 17 : 1998 1 CPJ 521
Tribunals and Commissions29 Jan 1997Appeal allowed
PARDEEP SETH Vs ASHOK SARWAL
National Consumer Disputes Redressal Commission · 1997 1 CPC 305 : 1998 1 CPJ 612