Tribunals and Commissions26 Feb 1997Appeal allowed with costs
SARASWATI PUNJABI Vs Vice Chairman, Delhi Development Authority
National Consumer Disputes Redressal Commission · 1998 1 CPJ 616
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1997
882 judgments · page 39 of 45
Tribunals and Commissions26 Feb 1997Appeal allowed
INDERJEET ALAG Vs Delhi Electric Supply Undertaking
National Consumer Disputes Redressal Commission · 1998 1 CPJ 381
Tribunals and Commissions25 Feb 1997Complaint dismissed
Sureshta Devi Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 1997 1 CPC 391 : 1997 1 CPJ 459 : 1997 1 CPR 477
Tribunals and Commissions25 Feb 1997Appeal disposed of
AIR INDIA LIMITED Vs HAV B.N. SINGH
National Consumer Disputes Redressal Commission · 1997 1 CPC 364 : 1997 1 CPJ 462
Tribunals and Commissions21 Feb 1997Complaint partly allowed
DHUKHILAL JAISWAL Vs BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 1997 2 CPJ 192
Tribunals and Commissions20 Feb 1997Appeals disposed of
Oriental Insurance Co. Ltd. Vs M.L.BHAT
National Consumer Disputes Redressal Commission · 1997 2 CPJ 64
Tribunals and Commissions20 Feb 1997Revision succeeds
CHANDIGARH HOUSING BOARD Vs JASWANT SINGH JABBAL
National Consumer Disputes Redressal Commission · 1997 1 CPC 369 : 1997 2 CPJ 206
Tribunals and Commissions18 Feb 1997Complaint dismissed
MANJULABEN VINODBHAI PATEL Vs HARSHIDA K.PATEL
National Consumer Disputes Redressal Commission · 1997 3 CPR 264 : 1998 2 CPJ 660
Tribunals and Commissions17 Feb 1997Appeal allowed with costs
DHARAMVIR ANAND Vs L.I.C. of India
National Consumer Disputes Redressal Commission · 1997 1 CPJ 427
Tribunals and Commissions17 Feb 1997Appeals allowed
Maruti Udyog Ltd Vs GEETA MOHAN DERASARI
National Consumer Disputes Redressal Commission · 1997 2 CPJ 280 : 1997 3 CPR 77
Tribunals and Commissions17 Feb 1997Complaint partly allowed
CONSUMER EDUCATION ANDRESEARCH SOCIETY Vs STERLING ENTERPRISES LTD
National Consumer Disputes Redressal Commission · 1997 3 CPR 211 : 1998 3 CPJ 112
Tribunals and Commissions17 Feb 1997Appeal dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs COLONEL PARAMJIT SINGH
National Consumer Disputes Redressal Commission · 1997 1 CPC 580 : 1998 1 CPJ 301
Tribunals and Commissions17 Feb 1997Order pronounced
CHOJI PRETAM CHITS PVT. LTD. Vs N.S.KAIN
National Consumer Disputes Redressal Commission · 1997 1 CPJ 382
Tribunals and Commissions15 Feb 1997Appeal dismissed
KULDIP SINGH BHALLA Vs KRISONS ELECTRONICS SYSTEMS LTD
National Consumer Disputes Redressal Commission · 1997 1 CLT 718 : 1997 1 CPJ 283 : 1997 1 CPR 505
Tribunals and Commissions14 Feb 1997Appeal dismissed
MADRAS TELEPHONES Vs N. GOPALAKRISHNAN
National Consumer Disputes Redressal Commission · 1997 1 CPC 531 : 1997 1 CPJ 446 : 1997 1 CPR 187
Tribunals and Commissions14 Feb 1997Order modified
AIR India Ltd. Vs R. NAGARAJAN
National Consumer Disputes Redressal Commission · 1997 2 CPJ 163
Tribunals and Commissions14 Feb 1997Appeal partly allowed
Federal Bank Ltd. Vs CALCUTTA STORES SUPPLY COMPANY
National Consumer Disputes Redressal Commission · 1997 3 CPJ 478 : 1998 1 CPR 383
Tribunals and Commissions13 Feb 1997Appeal dismissed
UNION BANK OF INDIA Vs Amar Singh
National Consumer Disputes Redressal Commission · 1997 1 CPC 352 : 1997 2 CPJ 53
Tribunals and Commissions13 Feb 1997Appeal accepted
KASTURI LAL ADVOCATE Vs Bachan Singh
National Consumer Disputes Redressal Commission · 1997 1 CPC 373 : 1997 1 CPJ 579
Tribunals and Commissions13 Feb 1997Appeal allowed
S.S. BANSAL Vs NORTHERN RAILWAY
National Consumer Disputes Redressal Commission · 1997 1 CPC 535 : 1997 1 CPJ 467